High Courts20 Aug 2013Disposed Off
Ramesh Ch. Sahoo and Others Vs Comnr.-C-Secy,Revenue
Orissa High Court · (2013) 08 OHC CK 0086
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 625 of 1,624
High Courts20 Aug 2013Disposed Off
Lambodar Sahoo Vs Comnr.-C-Secy, Revenue
Orissa High Court · (2013) 08 OHC CK 0079
High Courts20 Aug 2013
Manu Mallik Vs State of Odisha and Others
Orissa High Court · (2013) 2 OLR 648
High Courts20 Aug 2013Allowed
Manjulata Sethi Vs Sasmita Mahalik
Orissa High Court · (2013) 08 OHC CK 0054
High Courts20 Aug 2013Dismissed
Jitendra Rout and Another Vs State of Odisha and Others
Orissa High Court · (2013) 08 OHC CK 0025
High Courts20 Aug 2013
Smt. Bishnupriya Dei Vs Board of Secondary Education and Others
Orissa High Court · (2014) 117 CLT 580 : (2013) 2 OLR 662
High Courts19 Aug 2013Disposed Off
Suprava Rani Basantia Vs Land Acquisition Officer and Others
Orissa High Court · (2013) 08 OHC CK 0085
High Courts16 Aug 2013
Aditya Steel Ind. Vs Comnr. Sales Tax and Another
Orissa High Court · (2013) 08 OHC CK 0084
High Courts16 Aug 2013
Niranjan Nayak Vs Sasanka Sekhar Biswal
Orissa High Court · (2013) 08 OHC CK 0083
High Courts16 Aug 2013Disposed Off
Kishan N. Parikh and Another Vs Trilochan Barik and Another
Orissa High Court · (2014) 2 CCR 78 : (2014) 1 ILR (Ori) 772
High Courts14 Aug 2013
Bijay Kumar Routray Vs Prafulla Chandra Routray and Others
Orissa High Court · (2013) 2 OLR 704
High Courts14 Aug 2013Allowed
Nanigopal Lenka Vs Collector, Balasore
Orissa High Court · (2013) 08 OHC CK 0075
High Courts14 Aug 2013Disposed Off
Ananta Ch. Pothal Vs Guramani Pothal
Orissa High Court · (2014) 117 CLT 315 : (2013) 2 OLR 919
High Courts14 Aug 2013Dismissed
Dr. Sunil Kumar Kar Vs State of Odisha and Others
Orissa High Court · (2013) 116 CLT 923
High Courts14 Aug 2013Dismissed
Anupama Dash Vs Abhimanyu Mahapatra
Orissa High Court · (2013) 08 OHC CK 0057
High Courts14 Aug 2013Dismissed
Jagannath Meher Vs State of Odisha
Orissa High Court · (2013) 08 OHC CK 0056
High Courts14 Aug 2013Dismissed
Management, D.F.O. Vs Arakhita Ch. Samanta
Orissa High Court · (2013) 08 OHC CK 0053
High Courts14 Aug 2013Allowed
Braja Sundar Nanda Vs Pravabati Kar and Others
Orissa High Court · AIR 2014 Ori 1 : (2014) 117 CLT 108 : (2013) 2 OLR 651
High Courts14 Aug 2013Disposed Off
Secretary Biranarasi Vs Nilakantha Srangi
Orissa High Court · (2013) 08 OHC CK 0032
High Courts14 Aug 2013Dismissed
Secretary Biranarasi Vs Muralidhar Pradhan
Orissa High Court · (2013) 08 OHC CK 0031