High Courts18 Jul 2014
Sadhu Bhoi Vs State of Orissa
Orissa High Court · (2014) 118 CLT 963 : (2015) CriLJ 510 : (2014) 4 Crimes 453 : (2014) 2 ILR 1032 : (2014) 2 OLR 736
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 598 of 1,624
High Courts17 Jul 2014Allowed
Life Line Medical Store (Day and Night) Vs All India Institute of Medical Science
Orissa High Court · (2015) 1 BC 164 : (2015) 119 CLT 79 : (2015) 1 Crimes 418 : (2014) FAJ 562 : (2014) 2 ILR 674 : (2014) 2 OLR 804
High Courts17 Jul 2014Disposed Off
Radhu Swain Vs Nitei
Orissa High Court · (2014) 118 CLT 528 : (2014) 2 OLR 847
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3, 36, 37(2), 4(4), 9(3)
High Courts17 Jul 2014Dismissed
Panchanan Behera Vs State of Odisha
Orissa High Court · (2014) 2 ILR 334
High Courts17 Jul 2014Dismissed
Jasobanta Sahu Vs State of Orissa
Orissa High Court · (2014) 2 ILR 1122 : (2014) 2 OLR 992
Criminal Procedure Code, 1973 (CrPC) — Section 145, 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts16 Jul 2014Dismissed
Rama Chandra Sahoo Vs Mahendra Kumar Padhiar
Orissa High Court · AIR 2014 Ori 150
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3-A, 103
High Courts16 Jul 2014
Rama Chandra Rath Vs State of Orissa
Orissa High Court · (2015) CriLJ 28 : (2015) 2 ILR 100 : (2014) 2 OLR 837
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 164, 173(2), 173(6), 173(8)Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts15 Jul 2014
Sansuri Vs State of Odisha
Orissa High Court · (2014) 2 OLR 452
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294, 34, 341, 354, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)(x)
High Courts15 Jul 2014Dismissed
Partha Sarathi Nayak Vs State of Orissa
Orissa High Court · (2014) 118 CLT 795 : (2015) 1 ILR 280 : (2014) 2 OLR 847
Criminal Procedure Code, 1973 (CrPC) — Section 161, 190, 204, 482Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts15 Jul 2014
Manoj Kumar Tiwari Vs Santosh Kumar Parida
Orissa High Court · (2014) 2 OLR 244 Suppl. : (2014) 2 OLR 244
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 294, 323, 341, 379, 394
High Courts15 Jul 2014Dismissed
The Management of State Bank of India Vs The Presiding Officer,Industrial Tribunal
Orissa High Court · (2014) 143 FLR 428 : (2014) LLR 1151
Industrial Disputes Act, 1947 — Section 10(2A)(1)(d)
High Courts15 Jul 2014
Sarita Rani Satpathy Vs State of Orissa
Orissa High Court · (2014) 2 OLR 991 Suppl. : (2014) 2 OLR 991
Criminal Procedure Code, 1973 (CrPC) — Section 161, 190, 204, 482Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts15 Jul 2014
Subash Chandra Sethia Vs State of Orissa
Orissa High Court · (2014) 118 CLT 841 : (2014) CriLJ 4930 : (2014) 2 OLR 844 Suppl. : (2014) 2 OLR 844
Criminal Procedure Code, 1973 (CrPC) — Section 190, 204, 482Penal Code, 1860 (IPC) — Section 120B, 409, 468, 471, 477APrevention of Corruption Act, 1988 — Section 13(1)(c)(d), 13(1)(d), 13(2)
High Courts15 Jul 2014
Nina Vs State of Odisha
Orissa High Court · (2014) 4 Crimes 306 : (2014) 2 OLR 528
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 120B(1), 279, 294, 302
High Courts15 Jul 2014
Aditya Kumar Nag Vs State of Orissa
Orissa High Court · (2014) 2 OLR 847 Suppl. : (2014) 2 OLR 847
Criminal Procedure Code, 1973 (CrPC) — Section 190, 204, 482Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts15 Jul 2014
Kamdev Dip Vs State of Orissa
Orissa High Court · (2014) 118 CLT 761 : (2014) 2 OLR 788 Suppl. : (2014) 2 OLR 788
Criminal Procedure Code, 1973 (CrPC) — Section 190, 204, 482Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(1)(e), 13(2)
High Courts15 Jul 2014
Krushna Vs State of Orissa
Orissa High Court · (2014) 2 OLR 793 Suppl. : (2014) 2 OLR 793
Criminal Procedure Code, 1973 (CrPC) — Section 161, 190, 204, 482Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts15 Jul 2014
Juglal Biswal Vs State of Orissa
Orissa High Court · (2014) 2 OLR 790 Suppl. : (2014) 2 OLR 790
Criminal Procedure Code, 1973 (CrPC) — Section 190, 204, 482Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 120B, 406, 420, 471, 477
High Courts15 Jul 2014Disposed Off
M.D.N. Panicker Vs M.K. Panda
Orissa High Court · (2014) 118 CLT 768 : (2014) 2 OLR 668
Contempt of Courts Act, 1971 — Section 12, 14
High Courts15 Jul 2014
Nrusingha Prasad Das Vs Lopamudra Das
Orissa High Court · (2015) ALLMR(Cri) 127 : (2014) 2 OLR 990 Suppl. : (2014) 2 OLR 990
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 34, 498-A, 506