High Courts25 Jun 2014Dismissed
Sabyasachi Ray Vs State of Orissa
Orissa High Court · (2014) 2 ILR 508
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 406, 407, 420, 468, 506
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 600 of 1,624
High Courts25 Jun 2014Allowed
S.K. Yusuf Vs Md. Awesh
Orissa High Court · (2014) 118 CLT 769 : (2015) 1 ILR 297 : (2014) 2 OLR 370
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 58Constitution of India, 1950 — Article 227
High Courts24 Jun 2014
Yudhistira Jena Vs State of Orissa
Orissa High Court · (2015) 2 ILR 534 : (2014) 2 OLR 494
Orissa Home Guards Act, 1961 — Section 8, 8(2)
High Courts24 Jun 2014Disposed Off
Umesh Chandra Mishra Vs Mayadhar Lenka
Orissa High Court · (2014) 118 CLT 676 : (2014) 2 ILR 383 : (2014) 2 OLR 362
Orissa Hindu Religious Endowments Act, 1951 — Section 27, 27(1), 41, 7, 8-B
High Courts23 Jun 2014Disposed Off
Yamini Kanta Swain Vs State of Orissa
Orissa High Court · (2014) 2 OLR 321
Orissa Co-operative Societies Act, 1962 — Section 33-A
High Courts20 Jun 2014Disposed Off
Bhabani Pr. Mishra Vs State
Orissa High Court · (2014) 118 CLT 215 : (2014) 2 OLR 95
Sri Jagannath Temple Act, 1954 — Section 15
High Courts20 Jun 2014Disposed Off
Shoppers Stop Ltd. Vs Lalchand Builders Pvt. Ltd.
Orissa High Court · (2014) 2 ILR 342 : (2014) 2 OLR 332 Suppl. : (2014) 2 OLR 332
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 42
High Courts20 Jun 2014Allowed
Dhaneswar Sahoo Vs State of Orissa
Orissa High Court · (2014) CriLJ 4821 : (2014) 2 ILR 392 : (2014) 2 OLR 408
Criminal Procedure Code, 1973 (CrPC) — Section 446, 446(2)
High Courts19 Jun 2014
Ram Chandra Das Vs State of Orissa
Orissa High Court · (2014) 4 Crimes 309 : (2014) 2 ILR 932 : (2014) 2 OLR 510
Criminal Procedure Code, 1973 (CrPC) — Section 164, 482Penal Code, 1860 (IPC) — Section 109, 201, 302, 34, 376(2)(g)
High Courts19 Jun 2014
Guru Charan Mallik Vs Stafe of Orissa
Orissa High Court · (2015) 1 ILR 860 : (2014) 2 OLR 1110
Penal Code, 1860 (IPC) — Section 302
High Courts19 Jun 2014Dismissed
Sashidhar Barik Vs Ratnamani Barik
Orissa High Court · AIR 2014 Ori 202 : (2014) 118 CLT 544 : (2015) 1 ILR 1131 : (2014) 2 OLR 768 Suppl. : (2014) 2 OLR 768
Hindu Succession Act, 1956 — Section 14, 15, 15(1), 15(1)(a), 15(2)
High Courts19 Jun 2014Dismissed
Pragati Ventura Pvt. Ltd. Vs Jasmine Road Lines
Orissa High Court · (2015) 3 BC 252 : (2015) 1 ILR 278 : (2014) 2 OLR 766 Suppl. : (2014) 2 OLR 766 : (2015) 4 RCR(Civil) 426
Criminal Procedure Code, 1973 (CrPC) - Section 482 — Negotiable Instruments Act, 1881 - Section 138
High Courts19 Jun 2014
Jogendra Panda Vs Collector
Orissa High Court · AIR 2014 Ori 167 : (2014) 118 CLT 570 : (2015) 1 ILR 1068 : (2014) 2 OLR 975 Suppl. : (2014) 2 OLR 975
Limitation Act, 1963 — Section 27Orissa Land Reforms Act, 1960 — Section 22, 22(1), 23, 23AOrissa Merged States (Laws) Act, 1950 — Section 7(b(i), 7(b)
High Courts19 Jun 2014Dismissed
Upendra Kumar Dhal Vs Bichhamali Dhal and Others
Orissa High Court · (2015) 119 CLT 1133 : (2014) 2 OLR 618 Suppl. : (2014) 2 OLR 618
High Courts19 Jun 2014Dismissed
Upendra Kumar Dhal Vs Bichhamali Dhal
Orissa High Court · (2015) 119 CutLT 1133
High Courts18 Jun 2014
Sebati Behera Vs Subasi Nayak
Orissa High Court · (2015) 1 ILR 496 : (2014) 2 OLR 449
High Courts18 Jun 2014
Marketing Manager Vs L.M. Hati and Co.
Orissa High Court · (2014) 4 ARBLR 375 : (2014) 118 CLT 592 : (2014) 2 OLR 966 Suppl. : (2014) 2 OLR 966
Arbitration Act, 1940 — Section 8
High Courts18 Jun 2014
Durga Charan Routray Vs Secretary
Orissa High Court · (2014) 2 ILR 720 : (2014) 2 OLR 532 Suppl. : (2014) 2 OLR 532
Arbitration and Conciliation Act, 1996 — Section 11, 16, 2(d), 31, 31(7)
High Courts18 Jun 2014
Surendranath Biswal Vs State of Orissa and Others
Orissa High Court · (2015) 120 CLT 644 : (2015) 1 ILR 891 : (2014) 2 OLR 764
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 10, 11, 12, 18, 19