High Courts11 Jul 2014
Sarat Kumar Panda Vs Sashibhusan Tripathy
Orissa High Court · (2014) 2 ILR 859 : (2014) 2 OLR 513
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 3
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 599 of 1,624
High Courts11 Jul 2014
State of Orissa Vs Sudarsan Naik
Orissa High Court · (2014) 118 CLT 869 : (2014) 2 OLR 1062 Suppl. : (2014) 2 OLR 1062
Penal Code, 1860 (IPC) — Section 376, 506
High Courts11 Jul 2014Dismissed
State of Orissa Vs Judhisti Hial
Orissa High Court · (2015) 119 CLT 782
Penal Code, 1860 (IPC) - Section 376, 506
High Courts11 Jul 2014Disposed Off
DAVIAN Parents Association Vs State of Orissa
Orissa High Court · (2014) 118 CLT 915 : (2014) 2 ILR 414 : (2014) 2 OLR 547
High Courts11 Jul 2014
Himansu Meher Vs State of Orissa
Orissa High Court · (2014) 4 Crimes 449 : (2014) 2 OLR 670
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 107, 306
High Courts11 Jul 2014
Managing Committee of Jata High School and Others Vs State of Orissa and Others
Orissa High Court · (2015) LabIC 926 : (2014) 2 OLR 830
Orissa Education Act, 1969 — Section 3(b)
High Courts09 Jul 2014
Sibangi Sahu Vs State of Odisha
Orissa High Court · (2014) 118 CLT 1191 : (2014) 2 OLR 921 Suppl. : (2014) 2 OLR 921
Criminal Procedure Code, 1973 (CrPC) — Section 164, 482Penal Code, 1860 (IPC) — Section 363, 366
High Courts08 Jul 2014
Dasharatha Panda Vs State of Orissa
Orissa High Court · (2014) LabIC 4247 : (2014) 1 OLR 79 Suppl.
Constitution of India, 1950 — Article 309Orissa Education Act, 1969 — Section 27(2), 3(b)
High Courts08 Jul 2014Dismissed
Santilata Muduli and Others Vs Abhaya Kumar Parida and Others
Orissa High Court · (2015) 2 ACC 399
Motor Vehicles Act, 1988 - Section 170
High Courts07 Jul 2014
Akshya Kumar Mallik Vs State of Orissa
Orissa High Court · (2014) 07 OHC CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 235Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 302, 34
High Courts04 Jul 2014
Nigamananda Mangaraj Vs The Chairman-cum-Disciplinary Authority, Koraput Panchabati Gramya Bank
Orissa High Court · (2015) 2 ILR (Ori) 1170 : (2014) LabIC 4136 : (2014) 2 OLR 421
Penal Code, 1860 (IPC) — Section 109, 494Regional Rural Banks Act, 1976 — Section 23A(1), 30
High Courts04 Jul 2014Allowed
Jayanta Kumar Goswami Vs Governing Body of Akhandalamani College (+2) and Others
Orissa High Court · (2015) 120 CLT 1118 : (2015) 1 ILR 1150
Orissa Education Act, 1969 - Section 10-A 10-A(1) 10-A(1)(a) 3(b)
High Courts03 Jul 2014
Ashok Kumar Panda Vs Republic of India
Orissa High Court · (2014) CriLJ 4808 : (2015) 1 Crimes 778 : (2014) 2 ILR 1218 : (2014) 2 OLR 868
Criminal Procedure Code, 1973 (CrPC) — Section 389, 389(1), 482Penal Code, 1860 (IPC) — Section 201, 218, 392, 466Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts03 Jul 2014Dismissed
Baishnab Charan Senapati Vs Republic of India
Orissa High Court · (2014) CriLJ 4978 : (2014) 2 OLR 985 Suppl. : (2014) 2 OLR 985
Criminal Procedure Code, 1973 (CrPC) — Section 154, 162, 169, 170, 173Penal Code, 1860 (IPC) — Section 120(B), 302, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(1)(e), 13(2), 7
High Courts03 Jul 2014
Ajaya Kumar Samantaray Vs Ranjita Das
Orissa High Court · (2014) 118 CLT 996 : (2014) 2 ILR 1155 : (2014) 2 OLR 210 Suppl. : (2014) 2 OLR 210
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts03 Jul 2014
Nuri Sahaji and Others Vs State of Orissa and Others
Orissa High Court · (2014) 2 ILR 1157 : (2014) 2 OLR 989 Suppl. : (2014) 2 OLR 989
Criminal Procedure Code, 1973 (CrPC) — Section 164, 482
High Courts03 Jul 2014
I.B. Enterprises Vs Konark Supply Agency
Orissa High Court · (2015) 2 BC 416 : (2014) 2 ILR 285 : (2014) 2 OLR 198 Suppl. : (2014) 2 OLR 198 : (2015) 1 RCR(Civil) 977 : (2015) 1 RCR(Criminal) 943
Criminal Procedure Code, 1973 (CrPC) — Section 401Negotiable Instruments Act, 1881 (NI) — Section 118, 118(a), 138, 139
High Courts01 Jul 2014Disposed Off
Gopal Krishna Behera Vs Union of India
Orissa High Court · (2014) 118 CLT 533 : (2014) 2 OLR 540
Constitution of India, 1950 — Article 226Life Insurance Corporation Act, 1956 — Section 48
High Courts27 Jun 2014Disposed Off
Anup Kumar Dhirsamant Vs Chaturbhuja Naik
Orissa High Court · (2014) 06 OHC CK 0015
Contract Act, 1872 — Section 201, 202, 207Registration Act, 1908 — Section 21
High Courts25 Jun 2014Dismissed
Mamatanjali Sahoo Vs Arnapurna Memorial Charitable Trust
Orissa High Court · (2014) 118 CLT 538 : (2015) 1 ILR 111 : (2014) 2 OLR 207 Suppl. : (2014) 2 OLR 207
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11