High Courts28 Jul 2014Allowed
Kamal L. Mohapatra Vs State
Orissa High Court · (2014) 07 OHC CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 419, 420
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 597 of 1,624
High Courts26 Jul 2014Allowed
Jyoti Patnaik Vs State Bank of India
Orissa High Court · (2014) LabIC 3907
High Courts26 Jul 2014Disposed Off
Dibakar Behera Vs State of Orissa
Orissa High Court · (2014) CriLJ 4810 : (2014) 2 ILR 588 : (2014) 2 OLR 887
Penal Code, 1860 (IPC) — Section 236, 323, 336, 34, 385
High Courts26 Jul 2014
Niranjan Dash Vs State of Orissa and Others
Orissa High Court · (2015) 119 CLT 677 : (2014) 2 ILR 1018 : (2014) 2 OLR 844
Constitution of India, 1950 — Article 226, 227
High Courts25 Jul 2014
Debananda Bhoi Vs State of Orissa
Orissa High Court · (2014) 118 CLT 887 : (2015) CriLJ 170 : (2014) 2 OLR 1056 Suppl. : (2014) 2 OLR 1056
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 302(II), 304(II), 304II, 323
High Courts25 Jul 2014
Satyanarayan Panda Vs Orissa State Co-operate Bank Ltd.
Orissa High Court · (2014) 118 CLT 515 : (2014) 2 OLR 686
Constitution of India, 1950 — Article 226Trade and Merchandise Marks Act, 1958 — Section 56(4)
High Courts25 Jul 2014Disposed Off
Dharani Pradhan Vs State of Orissa
Orissa High Court · (2014) 4 Crimes 456 : (2014) 2 ILR 448 : (2014) 2 OLR 720
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 438Penal Code, 1860 (IPC) — Section 294, 323, 34, 376(2)(h)
High Courts25 Jul 2014
State of Orissa Vs Sayad Fajar Alli
Orissa High Court · (2014) 118 CLT 763 : (2014) 2 OLR 848 Suppl. : (2014) 2 OLR 848
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(i)
High Courts24 Jul 2014Disposed Off
DAVIAN Parents Association Vs State of Orissa
Orissa High Court · (2015) 119 CLT 479 : (2014) 2 OLR 772
High Courts24 Jul 2014Allowed
Chandrakanta Tripathy Vs State of Orissa
Orissa High Court · (2014) LabIC 4023
High Courts24 Jul 2014
N. Ratnakumari Vs State of Odisha
Orissa High Court · (2014) CriLJ 4433 : (2015) 1 Crimes 31 : (2014) 2 ILR 519 : (2014) 2 OLR 459 : (2014) 4 RCR(Criminal) 955
Chartered Accountants Act, 1949 — Section 24-A, 25, 26Constitution of India, 1950 — Article 14, 21, 22, 22(1), 22(2)Criminal Procedure Code, 1973 (CrPC) — Section 167, 173, 178(c), 2(d), 4
High Courts24 Jul 2014Allowed
Maheswar Barik Vs Maheswar Naik
Orissa High Court · (2014) 118 CLT 520 : (2015) 2 ILR (Ori) 739 : (2014) 2 OLR 428
Orissa Land Reforms Act, 1960 — Section 23
High Courts24 Jul 2014Disposed Off
Pradeep Kumar Rath Vs State of Orissa
Orissa High Court · (2014) 2 ILR 565 : (2014) 2 OLR 998 Suppl. : (2014) 2 OLR 998
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 323, 324, 34, 498A
High Courts23 Jul 2014
Amareswar Mallik Vs Union of India
Orissa High Court · (2015) 120 CLT 178 : (2014) 2 OLR 1047
Railway Claims Tribunal Act, 1987 — Section 23
High Courts23 Jul 2014
Narasingh Challan Vs State of Orissa
Orissa High Court · (2014) 2 ILR 955 : (2014) 2 OLR 212 Suppl. : (2014) 2 OLR 212
Criminal Procedure Code, 1973 (CrPC) — Section 164, 302, 313Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 302, 307, 326, 498-A, 506
High Courts22 Jul 2014Allowed
Suresh Chandra Singh Vs State of Orissa
Orissa High Court · (2014) 118 CLT 523 : (2015) 2 ILR 549 : (2015) LabIC 1438 : (2014) 2 OLR 993 Suppl. : (2014) 2 OLR 993
High Courts22 Jul 2014
Guru Prasad Bose Vs District Magistrate (ADM) Administration, OSRTC
Orissa High Court · (2015) 119 CLT 164 : (2014) LabIC 4420 : (2014) 2 OLR 627
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 304A
High Courts18 Jul 2014Allowed
Akshya Kumar Samal Vs Manoranjan Padhiari
Orissa High Court · (2014) 4 ACC 392 : (2015) ACJ 1971 : (2014) 2 ILR 594
Employees Compensation Act, 1923 — Section 3, 4-A(3), 4-A(3)(a)
High Courts18 Jul 2014
State of Orissa Vs Iswar Patel
Orissa High Court · (2014) 118 CLT 952 : (2014) 2 OLR 520 Suppl. : (2014) 2 OLR 520
Penal Code, 1860 (IPC) — Section 149, 307, 427
High Courts18 Jul 2014
Mahavir Durga Puja Vs Falcon Real Esta
Orissa High Court · (2014) 07 OHC CK 0019
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2-A