High Courts19 Aug 2014Dismissed
Urmila Das Vs State of Odisha
Orissa High Court · (2014) 08 OHC CK 0003
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 595 of 1,624
High Courts18 Aug 2014Dismissed
Balabhadra Pradhan and Others Vs Agadi Bewa and Others
Orissa High Court · (2015) 1 OLR 41
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2 — Partition Act, 1893 - Section 4
High Courts18 Aug 2014
Kuna Vs State of Orissa
Orissa High Court · (2015) CriLJ 337 : (2014) 2 ILR 697 : (2014) 2 OLR 781
Evidence Act, 1872 — Section 11, 6Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 Aug 2014Dismissed
Raghunath Jagadala Vs Union of India
Orissa High Court · (2014) 08 OHC CK 0008
Constitution of India, 1950 — Article 226
High Courts13 Aug 2014Dismissed
State of Orissa Vs Bharat Kausalya
Orissa High Court · (2015) 2 Crimes 338
Penal Code, 1860 (IPC) - Section 354, 363, 366
High Courts13 Aug 2014
Duryodhan Sahoo Vs Chatrubhuja Nayak and Others
Orissa High Court · (2014) 08 OHC CK 0030
High Courts13 Aug 2014Allowed
Manoj Ku. Mishra Vs District Judge
Orissa High Court · (2014) 08 OHC CK 0024
High Courts13 Aug 2014Disposed Off
State Vs Pravabati Das
Orissa High Court · (2014) 118 CLT 740 : (2014) 2 OLR 649
Orissa Estates Abolition Act, 1951 — Section 15(1), 15(b), 3, 38, 8Orissa Survey and Settlement Act, 1958 — Section 15(b)
High Courts11 Aug 2014Disposed off
Babaji Dash Vs State of Orissa and Others
Orissa High Court · (2015) 1 OLR 842
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 302 304-B 34 498-A
High Courts11 Aug 2014Disposed off
Babaji Dash Vs State of Orissa
Orissa High Court · (2015) sup2 CutLTCriminal 490
High Courts08 Aug 2014
Kailash Pradhan Vs State of Orissa
Orissa High Court · (2014) 118 CLT 1052 : (2015) CriLJ 871 : (2014) 2 OLR 696 Suppl. : (2014) 2 OLR 696
Penal Code, 1860 (IPC) — Section 376
High Courts08 Aug 2014Dismissed
Nidarsini Rath Vs State of Odisha
Orissa High Court · (2014) 08 OHC CK 0062
High Courts08 Aug 2014Allowed
Gajendra Vs O.S.F.C
Orissa High Court · AIR 2014 Ori 166
State Financial Corporations Act, 1951 — Section 29, 31
High Courts08 Aug 2014
Gajendra Prasad Das Vs Orissa State Financial Corporation
Orissa High Court · (2015) 1 BC 679 : (2015) 119 CLT 173 : (2014) 2 OLR 703
State Financial Corporations Act, 1951 — Section 29, 31
High Courts08 Aug 2014Dismissed
Tarini Mahanta Vs State of Orissa
Orissa High Court · (2014) 118 CLT 936 : (2014) 2 OLR 1014
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32, 32(2), 73Penal Code, 1860 (IPC) — Section 375, 376(2)(g)
High Courts07 Aug 2014Dismissed
Jayalakshmi Patra Vs Shyama Kanta Mohanty
Orissa High Court · AIR 2014 Ori 162 : (2014) 118 CLT 942 : (2014) 2 OLR 572 Suppl. : (2014) 2 OLR 572
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 151Specific Relief Act, 1963 — Section 19Transfer of Property Act, 1882 — Section 108, 53-A
High Courts07 Aug 2014Allowed
Akhilanath Sahoo Vs Joint General Manager,OSFC
Orissa High Court · (2015) 119 CLT 281 : (2014) LabIC 4579
Constitution of India, 1950 — Article 14, 16State Financial Corporations Act, 1951 — Section 29, 40(3)
High Courts07 Aug 2014Disposed Off
Bhupal Shankar Tripathy Vs Orissa Industrial Infrastructure Development Corporation
Orissa High Court · (2014) 118 CLT 745 : (2015) 1 ILR 373 : (2014) LabIC 4348 : (2014) 2 OLR 1013 Suppl. : (2014) 2 OLR 1013
High Courts06 Aug 2014
Nityananda Sethi Vs State of Orissa
Orissa High Court · (2014) 118 CLT 1058 : (2015) CriLJ 329 : (2014) 2 ILR 1266 : (2014) 2 OLR 723 Suppl. : (2014) 2 OLR 723
Penal Code, 1860 (IPC) — Section 34, 376