High Courts28 Aug 2014
Rama Chandra Patra and Others Vs Raghunath Jew and Others
Orissa High Court · (2014) 08 OHC CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 144
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 593 of 1,624
High Courts27 Aug 2014Dismissed
Radhamohan Vs State of Odisha
Orissa High Court · (2014) 08 OHC CK 0065
High Courts27 Aug 2014Dismissed
Sankar Parida Vs Konark Jute Limited
Orissa High Court · (2014) 08 OHC CK 0057
Industrial Disputes Act, 1947 — Section 10, 12
High Courts27 Aug 2014Dismissed
Arun Kumar Mohanty Vs State of Odisha
Orissa High Court · (2014) 08 OHC CK 0056
Constitution of India, 1950 — Article 226
High Courts27 Aug 2014Dismissed
Active Security and Intelligence Services Vs EMET
Orissa High Court · (2014) 08 OHC CK 0055
High Courts27 Aug 2014
Narendra Ku. Barik Vs State of Orissa
Orissa High Court · (2015) 144 FLR 195 : (2014) 2 ILR 827 : (2014) LabIC 4557
Industrial Disputes Act, 1947 — Section 10, 10(1)(c), 12, 12(5), 25F
High Courts27 Aug 2014
Rajendra Kumar Sahoo Vs Ramakanta Sahoo
Orissa High Court · (2015) 1 ILR 529
Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 202(1), 251, 263(g) — Negotiable Instruments Act, 1881 - Section 138, 142, 143, 144, 145
High Courts27 Aug 2014
Narendra Kumar Barik Vs State of Orissa
Orissa High Court · (2014) 118 CLT 906 : (2014) 2 OLR 796 Suppl. : (2014) 2 OLR 796
Industrial Disputes Act, 1947 — Section 10, 10(1)(c), 12, 12(5), 25F
High Courts26 Aug 2014Dismissed
Pankajini Panda Vs State of Orissa
Orissa High Court · (2014) 2 OLR 349 Suppl. : (2014) 2 OLR 349
High Courts26 Aug 2014
Sk. Aftab Ahammad Vs State of Odisha
Orissa High Court · (2014) 118 CLT 872 : (2014) 2 OLR 1052 Suppl. : (2014) 2 OLR 1052
Constitution of India, 1950 — Article 226
High Courts26 Aug 2014
Runa Dei Vs State of Orissa
Orissa High Court · (2015) 119 CLT 175 : (2014) 2 OLR 706
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151, 152Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 34
High Courts26 Aug 2014Dismissed
Kailash Chandra Bariha and Others Vs Management of Directorate of Printing Stationery and Publication and Others
Orissa High Court · (2015) 145 FLR 42
Constitution of India, 1950 - Article 227 — Industrial Disputes Act, 1947 - Section 2(j), 2(s), 25-A, 25-B(1), 25-F
High Courts26 Aug 2014Disposed Off
Sagar Vision Advertising Vs Sr. Divisional Commercial Manager,East Coast Railway
Orissa High Court · (2014) 08 OHC CK 0002
High Courts25 Aug 2014
Maheswar Behera Vs State of Orissa
Orissa High Court · (2014) 118 CLT 893 : (2014) 2 ILR 1087
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 202, 438Penal Code, 1860 (IPC) — Section 302, 34
High Courts25 Aug 2014
Debiprasad Bhol Vs State of Odisha
Orissa High Court · (2015) 119 CLT 67 : (2014) 2 ILR 661 : (2014) 2 OLR 662
High Courts25 Aug 2014
Bairagi Moharana and Others Vs The Collector and Others
Orissa High Court · (2014) 2 ILR 1213 : (2014) 2 OLR 839 Suppl. : (2014) 2 OLR 839
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 18 Rule 17A, 151
High Courts25 Aug 2014
Maheswar Behera and Others Vs State of Orissa and Others
Orissa High Court · (2014) 2 OLR 851
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 202, 438Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Aug 2014
Bamadev Das Vs Chairman-cum-Disciplinary Authority, Dhenkanal Gramya Bank
Orissa High Court · (2014) LabIC 4595 : (2014) 2 OLR 646 Suppl. : (2014) 2 OLR 646
Constitution of India, 1950 — Article 226
High Courts22 Aug 2014
I.C.I.C.I. Lombard General Insurance Company Vs Sishula Dei
Orissa High Court · (2015) 2 ACC 298 : (2014) 2 OLR 1002
Motor Vehicles Act, 1988 — Section 166
High Courts22 Aug 2014
Ramesh Singh Vs State of Orissa
Orissa High Court · (2014) 118 CLT 875 : (2014) 2 OLR 92 Suppl. : (2014) 2 OLR 92
Evidence Act, 1872 — Section 60Penal Code, 1860 (IPC) — Section 302, 307, 379