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Orissa High Court judgments

32,472 judgments · page 592 of 1,624

High Courts04 Sept 2014

Indian Red Cross Society Vs Banka Nidhi Mishra

Orissa High Court · (2014) 143 FLR 696 : (2014) 2 ILR 1105 : (2015) LabIC 1893

Constitution of India, 1950 — Article 226, 227Orissa Shops and Commercial Establishments Act, 1956 — Section 2(19), 2(8)Payment of Gratuity Act, 1972 — Section 1, 1(3)(a), 1(3)(b), 1(3)(c), 2(e)
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High Courts03 Sept 2014Disposed Off

Sankar Penthei Vs State of Orissa

Orissa High Court · (2014) 118 CLT 837 : (2014) 2 OLR 1020 Suppl. : (2014) 2 OLR 1020

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 15(c)
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High Courts02 Sept 2014

Nityananda Das Vs OSRTC

Orissa High Court · (2015) 119 CLT 269 : (2014) 2 ILR 1251 : (2014) LabIC 4573 : (2015) 1 LLJ 293 : (2014) 2 OLR 322 Suppl. : (2014) 2 OLR 322

Constitution of India, 1950 — Article 14, 217
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