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Orissa High Court judgments

32,472 judgments · page 591 of 1,624

High Courts10 Sept 2014Dismissed

Budhiram Ho Vs State of Orissa

Orissa High Court · (2015) 119 CLT 226 : (2015) 144 FLR 173 : (2014) 2 ILR 1114 : (2014) 2 OLR 1018

Constitution of India, 1950 — Article 226Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
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High Courts08 Sept 2014

Gadadhar Sahoo Vs Gitanjali Das

Orissa High Court · (2014) 118 CLT 976 : (2014) 2 OLR 595 Suppl. : (2014) 2 OLR 595

Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19, 19(2)Hindu Marriage Act, 1955 — Section 13(1), 13B
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High Courts05 Sept 2014Allowed

Pramod Kumar Prusty Vs Aina Prusty

Orissa High Court · (2015) 119 CLT 56 : (2014) 2 ILR 760 : (2014) 2 OLR 1035

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17Constitution of India, 1950 — Article 227Partition Act, 1893 — Section 4
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High Courts05 Sept 2014

Bishnu Dakua Vs State of Orissa

Orissa High Court · (2014) 118 CLT 828 : (2015) CriLJ 634 : (2014) 2 OLR 234 Suppl. : (2014) 2 OLR 234

Criminal Procedure Code, 1973 (CrPC) — Section 315Evidence Act, 1872 — Section 25, 26, 27, 8Penal Code, 1860 (IPC) — Section 302
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