High Courts06 Aug 2014
Sipra Banarjee Vs Roshanlal Sharma
Orissa High Court · (2014) 118 CLT 900 : (2014) 2 OLR 691 Suppl. : (2014) 2 OLR 691
Penal Code, 1860 (IPC) — Section 109, 304B, 34, 494, 498A
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 596 of 1,624
High Courts06 Aug 2014
Ganapati Pradhan Vs State of Orissa
Orissa High Court · (2014) 118 CLT 947 : (2015) CriLJ 561 : (2014) 2 OLR 1100 Suppl. : (2014) 2 OLR 1100
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(i), 50, 57
High Courts06 Aug 2014
Mihir Kumar Das Vs State of Orissa
Orissa High Court · (2014) 2 OLR 881
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(i), 42(1), 42(2)
High Courts06 Aug 2014
Guru Charan Mohanto and Others Vs Munibar Mohanto and Others
Orissa High Court · (2015) 120 CLT 197 : (2014) 2 ILR 1035 : (2014) 2 OLR 1004 Suppl. : (2014) 2 OLR 1004
Civil Procedure Code, 1908 (CPC) — Section 2(2), 97
High Courts06 Aug 2014Dismissed
Anchal Bihari Pattnaik Vs Indian Oil Corporation Ltd.
Orissa High Court · (2014) 08 OHC CK 0015
Constitution of India, 1950 — Article 226Negotiable Instruments Act, 1881 (NI) — Section 138, 138(b)Penal Code, 1860 (IPC) — Section 323, 34, 354, 427
High Courts05 Aug 2014
Prahallad Dalei Vs State of Odisha
Orissa High Court · (2015) 119 CLT 720 : (2014) 2 ILR 1132 : (2014) 2 OLR 574
Orissa Grama Panchayat Act, 1964 — Section 24, 24(2)(a), 24(2)(c), 24(2)(h)
High Courts05 Aug 2014
Kanhai Charan Vs Ramakanta Das
Orissa High Court · (2014) 2 OLR 502
Hindu Minority and Guardianship Act, 1956 — Section 11, 12, 6, 8
High Courts05 Aug 2014
Kanhei Charan Das Vs Ramakanta Das
Orissa High Court · AIR 2014 Ori 193 : (2014) 118 CLT 754 : (2015) 1 ILR 134 : (2014) 2 OLR 502
Hindu Minority and Guardianship Act, 1956 — Section 11, 12, 6, 8
High Courts05 Aug 2014Dismissed
International Commerce Ltd. Vs Secretary,Ministry of Coal
Orissa High Court · (2014) 2 OLR 551 Suppl. : (2014) 2 OLR 551
Constitution of India, 1950 — Article 226
High Courts05 Aug 2014
Minaketan Kanhar Vs Union of India
Orissa High Court · (2015) 120 CLT 370 : (2014) 143 FLR 436 : (2015) 1 ILR 161
Constitution of India, 1950 — Article 14, 226, 227
High Courts05 Aug 2014Allowed
Jambeswar Mahavidyalaya Vs Director,Higher Education Rama Chandra Padi Vs State of Orissa
Orissa High Court · (2015) 120 CLT 181 : (2014) LabIC 3886
Orissa Education Act, 1969 — Section 3(j), 3(p), 6
High Courts01 Aug 2014Partly Allowed
Pulak Pati Vs Prafulla Kumar Bhanja
Orissa High Court · (2015) 1 ACC 515
High Courts31 Jul 2014
Kishan Kumar Agrawal Vs Collector and District Magistrate
Orissa High Court · (2014) 2 OLR 1094
Orissa Land Reforms Act, 1960 — Section 8A, 8A(2)
High Courts31 Jul 2014
Anjali Panda Vs State of Orissa
Orissa High Court · (2015) 119 CLT 87 : (2015) 2 ILR (Ori) 945 : (2014) 2 OLR 545
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 34Orissa Land Reforms Act, 1960 — Section 8A
High Courts31 Jul 2014Disposed off
Dukhabandhu Naik Vs State of Orissa
Orissa High Court · (2015) 1 OLR 169
Penal Code, 1860 (IPC) - Section 326
High Courts31 Jul 2014Disposed off
Banamali Sa Vs State of Odisha and Others
Orissa High Court · (2015) 120 CLT 141 : (2015) 2 ILR (Ori) 1150 : (2014) 1 OLR 84 Suppl.
High Courts30 Jul 2014
Rajanibala Sahoo Vs Manju Biswal
Orissa High Court · (2015) 119 CLT 708 : (2014) 2 ILR 1232 : (2014) 2 OLR 623
Transfer of Property Act, 1882 — Section 44
High Courts30 Jul 2014
Anil Kumar Singh Vs Jagdish Pandey
Orissa High Court · (2014) 2 ILR 775 : (2014) 2 OLR 892 Suppl. : (2014) 2 OLR 892
Criminal Procedure Code, 1973 (CrPC) — Section 200, 204, 204(1), 204(2), 254Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts28 Jul 2014Allowed
Kamal Lochan Mohapatra Vs State
Orissa High Court · (2014) 07 OHC CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 419, 420
High Courts28 Jul 2014
Cuttack Oriya Baptist Church Vs State of Orissa
Orissa High Court · (2014) 2 ILR 838
Constitution of India, 1950 — Article 25, 26