High Courts03 Apr 2015Allowed
Patnaik Minerals (P) Limited Vs Union of India
Orissa High Court · (2015) 119 CutLT 1045
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 567 of 1,624
High Courts02 Apr 2015Dismissed
Ajodya Jena Vs Collector, Bhadrak
Orissa High Court · (2015) 04 OHC CK 0019
Constitution of India, 1950 - Article 14, 16, 162, 309, 77
High Courts31 Mar 2015Disposed off
Sudhira Das Verma Vs Bank of Baroda
Orissa High Court · AIR 2015 Ori 99 : (2015) 4 BC 34 : (2016) 1 OLR 73
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 5
High Courts31 Mar 2015Allowed
Bayani Das Vs Basanti Agasti and Others
Orissa High Court · (2015) 120 CLT 864 : (2015) 1 ILR Ori 1091
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 23 Rule 1(4)Constitution of India, 1950 - Article 227
High Courts31 Mar 2015Dismissed
Dhruba Suna Vs State of Orissa and Others
Orissa High Court · (2015) 120 CLT 922 : (2015) 1 ILR Ori 1004
Administrative Tribunals Act, 1985 - Section 19(4)Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts31 Mar 2015Dismissed
Sukanta Chandr Mohanty Vs State of Orissa and Others
Orissa High Court · (2015) 1 OLR 832
Orissa Co-operative Societies Act, 1962 - Section 33-A
High Courts31 Mar 2015Dismissed
Dambarudhar Das Vs State Bank of India and Others
Orissa High Court · (2015) LabIC 2211
Constitution of India, 1950 - Article 14, 19, 300A
High Courts31 Mar 2015Disposed off
Cambridge School Vs Regional Provident Fund Commissioner and Others
Orissa High Court · (2015) 146 FLR 133 : (2015) 2 LLJ 462 : (2015) LLR 719 : (2015) 1 OLR 971
Constitution of India, 1950 - Article 136, 14Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 11, 14-B, 7-A, 7-Q
High Courts30 Mar 2015
Veena House Vs Sales Tax Officer, Assessment Unit and Others
Orissa High Court · (2015) 85 VST 80
Orissa Value Added Tax Act, 2004 - Section 43, 43(1), 49, 49(2), 59
High Courts30 Mar 2015
Bindal Sponge Ltd. and Others Vs Union of India and Others
Orissa High Court · (2015) 322 ELT 657
Central Excises and Salt Act, 1944 - Section 11AC, 33A, 33A(2)
High Courts30 Mar 2015
Odisha Power Generation Corporation Ltd. Vs State of Odisha and Others
Orissa High Court · AIR 2015 Ori 128 : (2015) 2 ILR Ori 909 : (2015) 81 VST 138
Constitution of India, 1950 - Article 141, 226, 227Electricity Act, 1910 - Section 39Orissa Entry Tax Act, 1999 - Section 2(q), 26, 9C
High Courts30 Mar 2015Disposed off
Divisional Manager, National Insurance Company Ltd. Vs Anusuya Samal and Others
Orissa High Court · (2016) 1 ACC 729 : (2016) ACJ 178 : (2015) 120 CLT 872 : (2015) 1 ILR Ori 1096
Motor Vehicles Act, 1988 - Section 110, 168, 171, 95
High Courts30 Mar 2015Allowed
Niranjan Mekap and Others Vs State of Orissa and Others
Orissa High Court · (2015) 120 CLT 827 : (2015) 1 ILR Ori 897 : (2015) 2 OLR 311
Constitution of India, 1950 - Article 226, 227Evidence Act, 1872 - Section 91ORISSA ESTATES ABOLITION ACT, 1951 - Section 2(h), 3A, 5, 5(h), 6
High Courts27 Mar 2015Allowed
Debadas Diari Vs Sate of Orissa
Orissa High Court · (2015) 2 ILR Ori 172
Penal Code, 1860 (IPC) - Section 34, 366, 376
High Courts26 Mar 2015Disposed off
Sumitra Swain Vs State of Orissa and Others
Orissa High Court · (2015) 03 OHC CK 0033
High Courts26 Mar 2015Dismissed
Anubhav Patnaik Vs Soumya Ranjan Patnaik
Orissa High Court · AIR 2015 Ori 110 : (2015) 120 CLT 607 : (2015) 1 ILR Ori 955
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 15(4), Order 6 Rule 16, Order 7 Rule 11Representation of the People Act, 1951 - Section 100, 100(1)(b), 100(1)(d)(iv), 117, 123
High Courts26 Mar 2015Disposed off
Susanta Dalei Vs Union of India and Others
Orissa High Court · (2015) 120 CLT 894 : (2015) 2 ILR Ori 113 : (2015) LabIC 2067
Central Reserve Police Force Act, 1949 - Section 11(1), 9(f)Constitution of India, 1950 - Article 226, 227
High Courts25 Mar 2015Dismissed
The Utkal Cooperative Banking Society Limited Vs Rabindra Kumar Nayak and Others
Orissa High Court · (2015) 120 CLT 1
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 19, 47Constitution of India, 1950 - Article 227Orissa Co-operative Societies Act, 1962 - Section 121
High Courts25 Mar 2015Dismissed
Rabinarayan Sarangi Vs Tarulata Sarangi
Orissa High Court · AIR 2015 Ori 104
Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 212, 213, 213(1), 370, 371
High Courts25 Mar 2015Disposed off
Barendra Biswal Vs Rama Roy and Others
Orissa High Court · AIR 2015 Ori 125 : (2015) 120 CLT 1089 : (2015) 2 ILR Ori 249 : (2015) 2 OLR 171
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3-A, Order 6 Rule 15, Order 6 Rule 15(1), 151