High Courts20 Apr 2015Disposed off
Mala Mallik and Others Vs Shyam Sundar Das and Others
Orissa High Court · (2015) 2 OLR 182
Orissa Land Reforms Act, 1960 - Section 21, 52, 59(2)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 565 of 1,624
High Courts20 Apr 2015Disposed off
Anita Sahoo Vs State of Orissa and Others
Orissa High Court · (2015) 120 CLT 506
Constitution of India, 1950 - Article 14, 16, 21
High Courts20 Apr 2015Disposed Off
Anita Sahoo Vs State of Orissa
Orissa High Court · (2015) 120 CutLT 506
High Courts17 Apr 2015Disposed off
Duleswar Barik Vs State of Orissa
Orissa High Court · (2016) 121 CLT 159 : (2015) CriLJ 3431
Constitution of India, 1950 - Article 14, 19, 21, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 362, 366Penal Code, 1860 (IPC) - Section 302
High Courts16 Apr 2015Disposed off
Khirod Ku. Patra and Others Vs Kendriya Vidyalaya Sangathan and Others
Orissa High Court · (2015) 04 OHC CK 0053
Constitution of India, 1950 - Article 12, 14, 16, 21, 21ARecovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 32, 34Right of Children to Free and Compulsory Education Act, 2009 - Section 12, 12(1)(b), 12(1)(c), 12(1)(e), 15
High Courts16 Apr 2015Disposed off
Abhiram Samal Vs Indian Bank and Others
Orissa High Court · (2015) 04 OHC CK 0052
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, 20Constitution of India, 1950 - Article 14, 226, 226(1)(2), 226(2), 32
High Courts16 Apr 2015Allowed
Dasarathi Chhanchan and Others Vs State of Orissa
Orissa High Court · (2015) 120 CLT 511
Evidence Act, 1872 - Section 8Penal Code, 1860 (IPC) - Section 120(B), 120-B, 201, 302, 34
High Courts16 Apr 2015Disposed Off
Gangadhar Sethy Vs State of Orissa
Orissa High Court · (2015) sup2 CutLTCriminal 1
High Courts15 Apr 2015Allowed
Gandra Tiga and Others Vs State of Orissa and Others
Orissa High Court · (2016) ACJ 376 : (2015) 120 CLT 493
Constitution of India, 1950 - Article 21, 226, 32
High Courts15 Apr 2015Dismissed
Madhaba Chandra Pradhan Vs State of Orissa and Others
Orissa High Court · (2015) 120 CLT 489
Constitution of India, 1950 - Article 226, 243ZA, 243ZG, 243-ZG, 329(b)
High Courts15 Apr 2015Dismissed
Madhaba Chandra Pradhan Vs State of Orissa
Orissa High Court · (2015) 120 CutLT 489
High Courts10 Apr 2015Dismissed
Executive Engineer (Electrical), NESCO Vs Aswini Kumar Das and Others
Orissa High Court · (2015) 120 CLT 460 : (2015) 145 FLR 1104 : (2016) LabIC 973 : (2015) 1 OLR 1064
Industrial Disputes Act, 1947 - Section 2(k), 2(rr), 2(s), 33-C(2)Minimum Wages Act, 1948 - Section 20, 24, 7Payment of Wages Act, 1936 - Section 22
High Courts10 Apr 2015Disposed off
Sobhan Ku. Mishra and Others Vs The Management of SAIL and Others
Orissa High Court · (2015) 04 OHC CK 0051
Contract Labour (Regulation and Abolition) Act, 1970 - Section 10, 10 (1), 10(1)Industrial Disputes Act, 1947 - Section 10(1), 12(5), 25-F
High Courts10 Apr 2015Allowed
Ghasiani Patnaik Vs Bhagbati Naik
Orissa High Court · (2015) 120 CLT 268
Penal Code, 1860 (IPC) - Section 494Succession Act, 1925 - Section 372, 384
High Courts10 Apr 2015
Satyabadi Behera and Others Vs Bidyadhar Behera and Others
Orissa High Court · (2015) 120 CLT 272
High Courts09 Apr 2015Disposed off
Jasobanti Pradhan Vs Additional District Magistrate and Others
Orissa High Court · (2015) 2 OLR 132
High Courts09 Apr 2015Dismissed
Raghunath Bhanj Vs State of Orissa
Orissa High Court · (2015) 04 OHC CK 0048
Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 106, 154, 25, 26, 27Penal Code, 1860 (IPC) - Section 302, 84
High Courts09 Apr 2015Partly Allowed
Krushna Ch. Behera and Others Vs State of Orissa
Orissa High Court · (2015) 120 CLT 524
Penal Code, 1860 (IPC) - Section 146, 147, 148, 149, 294
High Courts08 Apr 2015Disposed off
Sankar Prasad Dash Vs Manjulata Dash and Others
Orissa High Court · (2015) 04 OHC CK 0044
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, 146Specific Relief Act, 1963 - Section 19, 19(b), 24(b)
High Courts08 Apr 2015Disposed off
Maguni Chhatria Vs Collector and Others
Orissa High Court · (2015) 120 CLT 858 : (2015) 1 ILR Ori 1048