High Courts07 Apr 2015Disposed off
Sukanti Dei Vs State of Orissa and Others
Orissa High Court · (2015) 04 OHC CK 0034
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 566 of 1,624
High Courts07 Apr 2015Dismissed
Banaja Basini Mohapatra Vs State of Orissa and Others
Orissa High Court · (2015) 04 OHC CK 0033
High Courts07 Apr 2015Dismissed
Umesh Chandra Pati Vs State of Orissa and Others
Orissa High Court · (2016) LabIC 965 : (2015) 1 OLR 1129
Stamp Act, 1899 - Section 2(5), 2(f)
High Courts07 Apr 2015Dismissed
Sitaram Pujari Vs State of Orissa and Others
Orissa High Court · (2015) 04 OHC CK 0030
Constitution of India, 1950 - Article 14
High Courts07 Apr 2015Allowed
Simanchala Das Vs Managing Director, Orissa Agro Industries Corporation Limited and Others
Orissa High Court · (2015) LLR 946
High Courts07 Apr 2015Allowed
Bishnupriya Mishra Vs State of Orissa and Others
Orissa High Court · (2015) 04 OHC CK 0028
Orissa Education Act, 1969 - Section 24-B, 24-C, 3(b)Penal Code, 1860 (IPC) - Section 193, 219, 228
High Courts07 Apr 2015Partly Allowed
Justice Ashok Kumar Samantaray Vs State of Odisha and Others
Orissa High Court · (2015) 119 CLT 1033 : (2015) 1 ILR Ori 1209 : (2015) LabIC 2518
Consumer Protection Act, 1986 - Section 10, 13, 14, 15, 16
High Courts06 Apr 2015Allowed
Niral Acharya and Others Vs State of Orissa and Others
Orissa High Court · (2015) 3 LLJ 235
Orissa Municipal Act, 1950 - Section 61, 73, 76, 77, 77(b)
High Courts06 Apr 2015
Nirmal Acharya and Others Vs State of Orissa and Others
Orissa High Court · (2015) 120 CLT 251
Orissa Municipal Act, 1950 - Section 61, 73, 73-A, 76, 77
High Courts06 Apr 2015Partly Allowed
Tipu Vs State of Orissa
Orissa High Court · (2015) 04 OHC CK 0027
Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 299, 300, 302, 304, 307
High Courts06 Apr 2015Dismissed
Sunil Vs State of Orissa
Orissa High Court · (2016) 1 CCR 168 : (2015) 1 ILR Ori 1228
Criminal Procedure Code, 1973 (CrPC) - Section 207, 294, 311, 327, 327(2)Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 354, 376(2)(f), 377
High Courts06 Apr 2015Disposed off
Sura Khuntia Vs State of Orissa and Others
Orissa High Court · (2015) 04 OHC CK 0021
High Courts03 Apr 2015Disposed off
Asheema Samantray Vs Namita Singh and Others
Orissa High Court · (2015) 120 CLT 861 : (2015) 1 ILR Ori 1088 : (2015) 2 OLR 200
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 2(2)Constitution of India, 1950 - Article 227Orissa Land Reforms Act, 1960 - Section 67
High Courts03 Apr 2015Allowed
Patnaik Minerals (P) Limited and Others Vs Union of India
Orissa High Court · (2015) 119 CLT 1045
Airports Authority of India Act, 1994 - Section 3Banking Services Commission Act, 1975 - Section 3Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 - Section 3A
High Courts03 Apr 2015Partly Allowed
Indumati Jena Vs Sub-Collector and Others
Orissa High Court · (2015) 119 CLT 1051
High Courts03 Apr 2015Disposed off
Trailokyanath Behera Vs State of Orissa and Others
Orissa High Court · (2015) 120 CLT 942 : (2015) 1 ILR Ori 1241
Constitution of India, 1950 - Article 19, 19(1)(f), 300-A, 31(1), 32
High Courts03 Apr 2015Dismissed
Saurav Priyaranjan Vs Orissa State Civil Supplies Corporation Ltd. and Others
Orissa High Court · (2016) LabIC 584
High Courts03 Apr 2015Allowed
Karunakar Khandapani Vs State of Orissa and Others
Orissa High Court · (2015) 2 OLR 26
Constitution of India, 1950 - Article 14, 16Industrial Disputes Act, 1947 - Section 35(3)
High Courts03 Apr 2015Allowed
Ramesh Chandra Mohapatra Vs Revenue Divisional Commissioner and Others
Orissa High Court · (2015) 120 CLT 1065 : (2015) 2 ILR Ori 289
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 90Orissa Public Demands Recovery Act, 1962 - Section 60, 61
High Courts03 Apr 2015Allowed
Indumati Jena Vs Sub-collector, Puri
Orissa High Court · (2015) 119 CutLT 1051