High Courts25 Mar 2015Disposed off
Satarupa Mohanty Vs State of Orissa
Orissa High Court · (2015) 2 OLR 405
Criminal Procedure Code, 1973 (CrPC) - Section 437Penal Code, 1860 (IPC) - Section 120-B, 167, 406, 409, 420
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 568 of 1,624
High Courts25 Mar 2015Dismissed
Sakuntala Mundari Vs State of Orissa
Orissa High Court · (2015) 03 OHC CK 0047
Penal Code, 1860 (IPC) - Section 302, 450
High Courts24 Mar 2015
Pradip Sahoo and Others Vs State of Orissa
Orissa High Court · (2015) 03 OHC CK 0042
Arms Act, 1959 - Section 25, 25(a), 27, 27(1)Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 34
High Courts24 Mar 2015
Sanghamitra Nayak Vs State of Orissa and Others
Orissa High Court · (2015) 03 OHC CK 0022
Constitution of India, 1950 - Article 14Orissa Education Act, 1969 - Section 3(b)
High Courts24 Mar 2015Disposed off
Akrura Mishra Vs Orissa University of Agriculture and Technology and Others
Orissa High Court · (2015) 120 CLT 929 : (2015) 2 ILR Ori 152 : (2015) 1 OLR 757
High Courts24 Mar 2015Disposed off
Mandia Naik Vs Chairman-cum-Managing Director, Mahanadi Coal Fields (MCL) and Others
Orissa High Court · (2015) 03 OHC CK 0018
High Courts24 Mar 2015Partly Allowed
Prativa Samant Vs Food Corporation of India and Others
Orissa High Court · (2015) 03 OHC CK 0009
High Courts20 Mar 2015Allowed
Sanjukta Patra Vs Sub-Collector and Others
Orissa High Court · (2015) 120 CLT 4 : (2015) 1 OLR 767
High Courts20 Mar 2015Allowed
Sanjukta Patra Vs Sub-Collector, Bolangir
Orissa High Court · (2015) 120 CutLT 4
High Courts19 Mar 2015Dismissed
Sarat Kumar Paikaray Vs Satyakama Mishra
Orissa High Court · (2015) CriLJ 3819 : (2015) 2 ILR Ori 184 : (2015) 1 OLR 864
High Courts19 Mar 2015Disposed off
Amar Bal Vs Chief Manager-Cum-Authorized Officer
Orissa High Court · (2015) 03 OHC CK 0040
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13 (2), 13 (4), 13(4), 14
High Courts19 Mar 2015Dismissed
Zydus Alidac Fortiza Vs State of Orissa and Others
Orissa High Court · (2015) 03 OHC CK 0016
Industrial Disputes Act, 1947 - Section 10(1)(d), 12 (5), 2(k), 2(s), 25(F)
High Courts18 Mar 2015Disposed off
Pravati Panda Vs The Collector, Rayagada and Others
Orissa High Court · (2015) LabIC 3540 : (2015) 1 OLR 1043
High Courts18 Mar 2015
Steel Employees Association and Others Vs Union of India and Others
Orissa High Court · (2015) 03 OHC CK 0015
High Courts18 Mar 2015
Balaji Tobacco Store Vs The Sales Tax Officer
Orissa High Court · (2015) 120 CLT 934 : (2015) 1 ILR Ori 1079 : (2015) 1 OLR 880 : (2015) 81 VST 170
Orissa Value Added Tax Act, 2004 - Section 2, 3, 39, 40, 41
High Courts18 Mar 2015
Shiba Prasad Sahu Vs Authorised Officer-Cum-A.C.F.
Orissa High Court · AIR 2015 Ori 69 : (2015) 119 CLT 834 : (2015) 5 FLT 518 : (2015) 1 OLR 1045
Orissa Forest Act, 1972 - Section 2(g), 2(g)(i), 2(g)(ii), 2(g)(ii)(a), 56
High Courts17 Mar 2015Disposed off
Suchitra Panda Vs Director, Social Welfare Department and Others
Orissa High Court · (2015) 03 OHC CK 0046
High Courts16 Mar 2015Dismissed
Preeti Bhatia Vs Republic of India
Orissa High Court · (2015) 1 OLR 662
Constitution of India, 1950 - Article 14, 21Criminal Procedure Code, 1973 (CrPC) - Section 160, 173, 173(8), 437, 437(1)Penal Code, 1860 (IPC) - Section 120-B, 294, 34, 341, 406
High Courts16 Mar 2015Disposed off
Dipak Bash and Others Vs Smitarani Bash and Others
Orissa High Court · (2015) 120 CLT 7 : (2015) 3 DMC 141 : (2015) 1 ILR Ori 878
Criminal Procedure Code, 1973 (CrPC) - Section 125Dowry Prohibition Act, 1961 - Section 4Hindu Marriage Act, 1955 - Section 10, 11, 12, 13, 13(1)
High Courts13 Mar 2015Disposed off
Bhagyalata Das Vs East Coast Railway and Others
Orissa High Court · (2015) 120 CLT 946 : (2015) 1 ILR Ori 933
Arbitration and Conciliation Act, 1996 - Section 8(1)Constitution of India, 1950 - Article 227