High Courts12 Mar 2015Dismissed
Krushna Chandra Behera Vs Union of India and Others
Orissa High Court · (2015) LabIC 3422 : (2015) 1 OLR 725
Central Reserve Police Force Act, 1949 - Section 10 (m), 11, 11(1)Constitution of India, 1950 - Article 311
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 569 of 1,624
High Courts12 Mar 2015Allowed
Arun Kumar Mishra and Others Vs Bhubaneswar Development Authority and Others
Orissa High Court · (2015) 120 CLT 950 : (2015) 1 ILR Ori 1162 : (2015) 1 OLR 686
Constitution of India, 1950 - Article 14, 16Industrial Disputes Act, 1947 - Section 10, 12
High Courts11 Mar 2015Dismissed
Kunjalata Dang Vs Gayatri Mahakur
Orissa High Court · (2015) 03 OHC CK 0039
Constitution of India, 1950 - Article 227Orissa Grama Panchayat Act, 1964 - Section 25, 25(1)(v)
High Courts11 Mar 2015Dismissed
Bibhas Ranjan Prusty Vs The Senior Divisional Manager, Life Insurance Corporation of India and Others
Orissa High Court · (2015) 119 CLT 839 : (2015) 2 ILR Ori 574
Contract Act, 1872 - Section 64, 65Insurance Act, 1938 - Section 45
High Courts11 Mar 2015Allowed
Nabaghan Rout and Others Vs Orissa Lift Irrigation Corporation Ltd. and Others
Orissa High Court · (2015) 120 CLT 603 : (2015) 145 FLR 1096 : (2015) 1 ILR Ori 1000 : (2015) 1 OLR 930
High Courts09 Mar 2015Dismissed
Harekrushna Sahu Vs State of Orissa
Orissa High Court · (2015) CriLJ 2965
Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 103, 300, 302, 304, 307
High Courts09 Mar 2015Allowed
Rajib Rout Vs State of Orissa
Orissa High Court · (2015) sup2 CutLTCriminal 471
High Courts04 Mar 2015Allowed
Orissa Manganese and Minerals Ltd. and Others Vs State of Odisha and Others
Orissa High Court · (2015) 5 FLT 776 : (2015) 2 ILR Ori 468
Industrial Disputes Act, 1947 - Section 25-CMines and Minerals (Development and Regulation) Act, 1957 - Section 8, 8(3)
High Courts04 Mar 2015Disposed off
Sabita Sahu and Others Vs Anil Kumar Sahu and Others
Orissa High Court · (2015) 120 CLT 18
Civil Procedure Code, 1908 (CPC) - Section 144, 151, 47
High Courts04 Mar 2015Dismissed
Management of the Director Text Book Production and Marketing Vs Basanti Das
Orissa High Court · (2015) 146 FLR 128 : (2015) 145 FLR 1099 : (2015) 2 LLJ 482
Constitution of India, 1950 - Article 226, 227, 28, 39(a), 43Industrial Disputes Act, 1947 - Section 10, 2(oo) (bb), 2(oo)(bb), 2(ra), 25
High Courts04 Mar 2015Disposed off
Kedarnath Nayak and Others Vs State of Odisha and Others
Orissa High Court · (2015) 03 OHC CK 0026
Indian Medical Council Act, 1956 - Section 10
High Courts03 Mar 2015Allowed
Jitu Lohar and Others Vs State of Orissa
Orissa High Court · (2016) 121 CLT 133 : (2016) 1 ILR (Ori) 182 : (2015) 1 OLR 825
Evidence Act, 1872 - Section 11Penal Code, 1860 (IPC) - Section 307, 34, 342, 363, 376(2)(g)
High Courts03 Mar 2015Dismissed
The Food Corporation of India Workers' Cooperative Credit Society Ltd. Vs Union of India and Others
Orissa High Court · (2015) 119 CLT 1054
Arbitration and Conciliation Act, 1996 - Section 11Industrial Disputes Act, 1947 - Section 2
High Courts03 Mar 2015Dismissed
Jogesh Kumar Suna Vs Union of India and Others
Orissa High Court · (2015) 146 FLR 351 : (2015) LabIC 2223
Central Reserve Police Force Act, 1949 - Section 11(1), 11(a)(b)(C)(d) & (e)Constitution of India, 1950 - Article 226, 311
High Courts03 Mar 2015Allowed
Ashish Kumar Agrawal Vs Utkal University and Others
Orissa High Court · (2015) 120 CLT 958 : (2015) 1 ILR Ori 1172
High Courts03 Mar 2015Disposed off
Santosh Kumar Sahoo Vs State of Odisha and Others
Orissa High Court · (2015) 1 OLR 875
Constitution of India, 1950 - Article 14
High Courts03 Mar 2015Disposed off
Girish Mohanty Vs Union of India and Others
Orissa High Court · (2015) 03 OHC CK 0028
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts03 Mar 2015Dismissed
T. Abhimanyu Dora Vs Sudipta Chandra Ray and Others
Orissa High Court · (2015) 03 OHC CK 0006
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151Orissa Panchayat Samiti Act, 1959 - Section 44(c), 45(b)
High Courts03 Mar 2015Dismissed
The Food Corporation of India Workers' Cooperative Credit Society Ltd. Vs Union of India
Orissa High Court · (2015) 119 CutLT 1054
High Courts02 Mar 2015Allowed
Meghanad Nayak Vs Republic of India
Orissa High Court · (2016) 1 CCR 277 : (2015) 1 ILR Ori 940 : (2015) 1 OLR 1058