High Courts24 Feb 2015Dismissed
Sudhir Kumar Praharaj Vs State Bank of India and Others
Orissa High Court · (2015) 1 OLR 988
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 571 of 1,624
High Courts24 Feb 2015Disposed off
Bijayananda Mohanty Vs State of Orissa
Orissa High Court · (2015) 146 FLR 357
High Courts24 Feb 2015Dismissed
Niranjan Dash Vs State of Orissa
Orissa High Court · (2015) 02 OHC CK 0035
High Courts24 Feb 2015Disposed off
Jatadhari Samal Vs State of Odisha and Others
Orissa High Court · (2015) 02 OHC CK 0034
Orissa Education Act, 1969 - Section 3(b)
High Courts23 Feb 2015Allowed
Bharat Petroleum Corporation Ltd. Vs Gopikrishna Bhatter and Others
Orissa High Court · (2015) 1 OLR 781
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 6(A), Order 8 Rule 6(C)
High Courts23 Feb 2015Allowed
Datu and Others Vs State of Odisha
Orissa High Court · (2015) 02 OHC CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 235Penal Code, 1860 (IPC) - Section 302, 34
High Courts23 Feb 2015Allowed
Subash Chandra Pradhan Vs State of Orissa
Orissa High Court · (2015) 1 ILR Ori 1061
Penal Code, 1860 (IPC) - Section 302, 304
High Courts23 Feb 2015Dismissed
Prafulla Naik and Others Vs State of Orissa
Orissa High Court · (2015) 120 CLT 628 : (2015) 1 ILR Ori 867
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 82, 83Penal Code, 1860 (IPC) - Section 302, 34
High Courts23 Feb 2015
Bhubaneswar Development Authority Vs Commissioner of Central Excise, Customs and Service Tax and Others
Orissa High Court · (2015) 50 GST 707 : (2015) 39 STR 355 : (2015) 86 VST 76
Finance Act, 1994 - Section 65(105)(zzzz), 65(105)(zzzz)(v), 65(66), 65(67), 65(90a)
High Courts23 Feb 2015
Rabinarayan Nanda Vs Taraprasad Bahinipati and Others
Orissa High Court · (2015) 02 OHC CK 0020
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 3A
High Courts23 Feb 2015Dismissed
Federation of Indian Mineral Industries Vs State of Odisha and Others
Orissa High Court · (2015) 02 OHC CK 0017
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Constitution of India, 1950 - Article 14, 162, 19(1)(g), 246, 301Imports and Exports (Control) Act, 1947 - Section 3
High Courts20 Feb 2015
Manisha Enterprises and Others Vs State of Orissa and Others
Orissa High Court · (2015) 120 CLT 37 : (2015) 1 ILR Ori 637 : (2015) 1 OLR 737 : (2015) 81 VST 432
High Courts20 Feb 2015Partly Allowed
Sailabala Barik and Others Vs Divisional Manager, Life Insurance Corporation of India and Others
Orissa High Court · AIR 2015 Ori 102
Insurance Act, 1938 - Section 39
High Courts20 Feb 2015Partly Allowed
Bijaya Krushna Das Vs State of Odisha and Others
Orissa High Court · (2015) 119 CLT 1068 : (2015) 1 ILR Ori 816 : (2015) 1 OLR 588
Constitution of India, 1950 - Article 243W, 243-W, 243ZFEnvironment (Protection) Act, 1986 - Section 3(1), 3(2)(V)Orissa Development Authorities Act, 1982 - Section 111, 124, 125, 15, 16
High Courts19 Feb 2015Allowed
Sitarani Rath Vs The Inspector General of Registration, Odisha and Others
Orissa High Court · (2015) 120 CLT 1069 : (2015) 2 ILR Ori 344
Constitution of India, 1950 - Article 300(A), 300AOrissa Bhoodan and Gramdan Act, 1970 - Section 3Registration Act, 1908 - Section 19, 20, 21, 21(1), 21(4)
High Courts19 Feb 2015Dismissed
Ramesh Chandra Mahalik Vs State of Orissa (Vigilance)
Orissa High Court · (2016) 121 CLT 86 : (2015) 5 FLT 445
Criminal Procedure Code, 1973 (CrPC) - Section 438Forest (Conservation) Act, 1980 - Section 3Mines and Minerals (Development and Regulation) Act, 1957 - Section 21(1)
High Courts19 Feb 2015Allowed
Dinesh Mehta Vs STA and Others
Orissa High Court · (2015) 3 ACC 278 : AIR 2015 Ori 88 : (2015) 2 ILR Ori 989
Civil Procedure Code, 1908 (CPC) - Order 30 Rule 3(b)Constitution of India, 1950 - Article 19, 19(1(g), 19(1)(g), 19(6)(i)Motor Vehicles Act, 1988 - Section 60, 66, 69, 80, 88(5)
High Courts19 Feb 2015Disposed off
Pravat Kishore Mohanty Vs Chairman-cum-Managing Director, Orissa State Police Housing and Welfare Corporation Ltd. and Others
Orissa High Court · (2015) 120 CLT 963 : (2015) 1 ILR Ori 1028
Constitution of India, 1950 - Article 12, 14, 16
High Courts19 Feb 2015Disposed off
Surendra Kumar Lenka and Others Vs State of Orissa and Others
Orissa High Court · (2015) 120 CLT 44
Orissa Education Act, 1969 - Section 10(A), 10(A)(1), 10(A)(3), 3(b)
High Courts19 Feb 2015Dismissed
Ramesh Chandra Mahalik Vs State of Odisha
Orissa High Court · (2016) 121 CutLT 86 : (2015) 5 FLT 445
Criminal Procedure Code, 1973 (CrPC) - Section 438