High Courts05 Feb 2015Dismissed
State of Orissa Vs Sudhir Badhei and Others
Orissa High Court · (2015) 1 OLR 1035
Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 148, 149, 307
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 573 of 1,624
High Courts05 Feb 2015Dismissed
Kumuda Panda and Others Vs Sashikanta Panda and Others
Orissa High Court · AIR 2015 Ori 121
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Limitation Act, 1963 - Section 14
High Courts05 Feb 2015Dismissed
State of Orissa Vs Padman Duria and Others
Orissa High Court · (2015) 120 CLT 583 : (2015) 1 OLR 1103
Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 109, 34, 363, 376
High Courts05 Feb 2015Disposed off
United Head, I.C.I.C.I. Lombard General Insurance Co. Ltd. Vs Bhaskar Khadia and Others
Orissa High Court · (2015) 120 CLT 299 : (2015) 145 FLR 566 : (2015) 1 ILR Ori 745
Motor Vehicles Act, 1988 - Section 146, 2, 2(44)
High Courts05 Feb 2015Allowed
Ishwar Chandra Prusti and Others Vs R.T.O. and Others
Orissa High Court · AIR 2015 Ori 82 : (2015) 120 CLT 775 : (2015) 2 ILR Ori 308 : (2015) 1 OLR 576
Land Acquisition Act, 1894 - Section 11, 16Motor Vehicles Act, 1988 - Section 48, 50, 50(2)Orissa Forest Act, 1972 - Section 56, 64, 64(2)
High Courts05 Feb 2015Allowed
Satyanarayan Pradhan Vs Chancellor, Sambalpur University and Others
Orissa High Court · (2015) LabIC 2233 : (2015) 1 OLR 844
High Courts05 Feb 2015Dismissed
Santosh Kumar Mohanty Vs State of Orissa and Others
Orissa High Court · (2015) 146 FLR 945 : (2015) 1 OLR 568
Constitution of India, 1950 - Article 226, 310(1), 311, 311(2)
High Courts05 Feb 2015Dismissed
State of Orissa Vs Padman Duria
Orissa High Court · (2015) 120 CutLT 583
High Courts04 Feb 2015Disposed off
Pradeep Moharathy Vs State of Odisha
Orissa High Court · (2015) 2 OLR 161
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 141, 143, 353, 358, 506
High Courts03 Feb 2015Allowed
Swetalina Mohanty and Others Vs State of Orissa and Others
Orissa High Court · (2015) 120 CLT 622 : (2015) 1 ILR Ori 842 : (2015) 1 OLR 799
High Courts03 Feb 2015
Akshaya Kumar Parida and Others Vs Union of India and Others
Orissa High Court · AIR 2015 Ori 49 : (2015) 120 CLT 60 : (2015) 2 ESC 1016 : (2015) 146 FLR 937 : (2015) 1 ILR Ori 658 : (2015) 2 LLN 240 : (2015) 1 OLR 544 : (2015) 3 SCT 243
Administrative Tribunals Act, 1985 - Section 19, 21, 22Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 47 Rule 47Criminal Procedure Code, 1973 (CrPC) - Section 417, 417(3)
High Courts02 Feb 2015Dismissed
Tukuni Sahu Vs Surendra Singh Bhoi
Orissa High Court · (2015) 120 CutLT 69
High Courts30 Jan 2015Dismissed
Subhrakanta Patnaik Vs Union of India and Others
Orissa High Court · (2015) 01 OHC CK 0048
High Courts30 Jan 2015Allowed
Ananta Prasad Mohanty Vs Election Officer of AYABE, Primary Agricultural Co-operative Society Ltd. and Others
Orissa High Court · (2015) 119 CLT 1096
High Courts30 Jan 2015Allowed
Sri Ananta Prasad Mohanty Vs Election Officer of AYABE
Orissa High Court · (2015) 119 CutLT 1096
High Courts29 Jan 2015Disposed off
Himanshu Sekhar Mishra Vs Orissa Bridge Construction Corporation Ltd. and Others
Orissa High Court · (2015) 146 FLR 783
High Courts29 Jan 2015Disposed off
Ratikanta Ray Vs State of Odisha
Orissa High Court · (2015) 1 ILR Ori 1127 : (2015) 1 OLR 917
Criminal Procedure Code, 1973 (CrPC) - Section 438, 482Penal Code, 1860 (IPC) - Section 294, 323, 325, 341, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 18, 3, 3(1), 3(1)(x), 4
High Courts29 Jan 2015Disposed off
Shradha Kar Behera Vs State of Orissa and Others
Orissa High Court · (2015) 120 CLT 1080 : (2015) 146 FLR 787 : (2015) 2 ILR Ori 146
High Courts29 Jan 2015Partly Allowed
Laxmi Mohanty Vs State of Orissa and Others
Orissa High Court · (2015) 119 CLT 1083