High Courts19 Feb 2015Disposed Off
Surendra Kumar Lenka Vs State of Orissa
Orissa High Court · (2015) 120 CutLT 44
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 572 of 1,624
High Courts16 Feb 2015Dismissed
Nabakishore Rajguru Mohapatra Vs The Land Acquisition Officer
Orissa High Court · (2015) 02 OHC CK 0047
Land Acquisition Act, 1894 - Section 17(4), 18, 4(1), 54, 6(1)
High Courts16 Feb 2015Partly Allowed
Deepak Kumar Ghosh Vs State of Odisha and Others
Orissa High Court · (2015) 02 OHC CK 0018
Orissa Education Act, 1969 - Section 10, 7-B
High Courts13 Feb 2015Allowed
Baishnab Charan Das Vs State of Orissa
Orissa High Court · (2015) 2 Crimes 347 : (2015) 1 OLR 703
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts13 Feb 2015Dismissed
Ramakant Naik and Others Vs Bhanja Dalabehera
Orissa High Court · (2015) 120 CLT 972 : (2015) 1 ILR Ori 997
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9
High Courts12 Feb 2015Disposed off
Sarbeswar Das and Others Vs Batakishore Das
Orissa High Court · (2015) 1 OLR 969
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 9 Rule 13Criminal Procedure Code, 1973 (CrPC) - Section 144
High Courts11 Feb 2015Allowed
Debi Prasad Mohapatra Vs State of Orissa
Orissa High Court · (2015) 2 ILR Ori 558
Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 276
High Courts11 Feb 2015Dismissed
S.B.S. Industries and Others Vs State of Odisha and Others
Orissa High Court · (2015) 02 OHC CK 0071
High Courts11 Feb 2015
Shah Inc. Vs Paradeep Port Trust and Others
Orissa High Court · (2015) 02 OHC CK 0029
High Courts11 Feb 2015Dismissed
Santosh Kumar Mohapatra and Others Vs Union of India and Others
Orissa High Court · (2015) LabIC 1545
Regional Rural Banks Act, 1976 - Section 17, 29
High Courts11 Feb 2015Allowed
Bimalkanti Ghose Vs State of Orissa and Others
Orissa High Court · (2015) 1 OLR 586
High Courts10 Feb 2015Dismissed
Subhashree Women Self Help Group Vs Collector-cum-Dist. Magistrate and Others
Orissa High Court · (2015) 02 OHC CK 0014
High Courts10 Feb 2015
Jai Balaji Jyoti Steels Ltd. Vs Deputy Commissioner of Sales Tax and Others
Orissa High Court · (2015) 2 ILR Ori 687
Income Tax Act, 1961 - Section 148Orissa Value Added Tax Act, 2004 - Section 12(8), 39, 40, 42, 43
High Courts09 Feb 2015Disposed off
Tafzil Sarwar Vs The Dy. Director, Mines Joda Circle
Orissa High Court · (2015) 120 CLT 974 : (2015) 1 ILR Ori 1039
Mines and Minerals (Development and Regulation) Act, 1957 - Section 12, 2, 21, 21(1), 21(4)
High Courts09 Feb 2015Partly Allowed
Baljit Kaur Vs The Chief Regional Manager, Hindustan Petroleum Corporation Ltd.
Orissa High Court · (2015) 02 OHC CK 0026
High Courts06 Feb 2015Allowed
Jagadish Mahanta Vs Sate of Orissa
Orissa High Court · (2015) 1 ILR Ori 1205
High Courts06 Feb 2015Dismissed
Nabakishore Rajguru Mohapatra and Others Vs State of Orissa and Others
Orissa High Court · (2015) 02 OHC CK 0070
Land Acquisition Act, 1894 - Section 17(4), 18, 4(1), 54, 6(1)
High Courts06 Feb 2015Dismissed
Chief Engineer and Others Vs J.S. Construction Pvt. Ltd.
Orissa High Court · (2015) 119 CLT 1087
Arbitration and Conciliation Act, 1996 - Section 11(6), 34, 34(2)
High Courts06 Feb 2015Dismissed
J.S. Construction Pvt. Ltd. Vs Chief Engineer and Others
Orissa High Court · AIR 2015 Ori 73 : (2015) 5 ARBLR 418 : (2015) 120 CLT 53 : (2015) 1 ILR Ori 947
Arbitration and Conciliation Act, 1996 - Section 11(6), 31, 31(7)(a), 34