High Courts28 Jan 2015Dismissed
Tunu Moharana and Others Vs State of Orissa and Others
Orissa High Court · (2015) 01 OHC CK 0055
Constitution of India, 1950 - Article 14
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 574 of 1,624
High Courts28 Jan 2015Disposed off
Paradip Port Trust and Others Vs Paradip Multi Cargo Berth Pvt. Ltd. and Others
Orissa High Court · (2015) 4 BC 167 : (2015) 1 OLR 1122
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 151
High Courts28 Jan 2015Dismissed
Amiya Kumar Biswasray Vs Dillip Kumar Biswasray and Others
Orissa High Court · (2015) 120 CLT 83 : (2015) 1 ILR Ori 523
Constitution of India, 1950 - Article 227Registration Act, 1908 - Section 17, 17(1)Stamp Act, 1899 - Section 33, 35, 38
High Courts28 Jan 2015Disposed off
Banita Choudhury Vs Subrata Pati
Orissa High Court · (2015) 120 CLT 89 : (2015) 1 ILR Ori 518
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 23, Order 23 Rule 3-A, 9Constitution of India, 1950 - Article 227
High Courts28 Jan 2015Dismissed
Sanatan Das and Others Vs Ahalya Dei and Others
Orissa High Court · (2015) 120 CLT 978 : (2015) 1 ILR Ori 849
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 13, 18, 32(5), 50, 60
High Courts28 Jan 2015Disposed off
Golam Mohammed and Others Vs Sk. Fakir and Others
Orissa High Court · (2015) 1 OLR 417
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1963 - Section 5
High Courts22 Jan 2015Allowed
Rasmi Metaliks Limited Vs The Chairman-cum-Managing Director, Odisha Mining Corporation Ltd. and Others
Orissa High Court · (2015) 1 OLR 1116
High Courts22 Jan 2015Allowed
Abhaya Samantaray Vs The Collector and Others
Orissa High Court · (2015) 120 CLT 93 : (2015) 1 ILR Ori 723 : (2015) 1 OLR 1017
High Courts22 Jan 2015Dismissed
Sunakar Pradhan Vs Jadumani Rout
Orissa High Court · (2015) sup CutLTCriminal 840
High Courts21 Jan 2015Allowed
Srikanta Behera and Others Vs Narayan Chandra Barik and Others
Orissa High Court · (2015) 1 OLR 942
Orissa Land Reforms Act, 1960 - Section 15(1)(b), 16(1)
High Courts21 Jan 2015Partly Allowed
Umakanta Nayak Vs Indian Oil Corporation Ltd. and Others
Orissa High Court · AIR 2015 Ori 57 : (2015) 3 BC 353
High Courts21 Jan 2015Disposed off
Bijay Kumar Thatoi Vs Bijaya Baijayanti Thatoi
Orissa High Court · (2015) 1 OLR 575
High Courts21 Jan 2015Dismissed
Minakshi Dutta and Others Vs Sahadeb Pradhan and Others
Orissa High Court · (2015) 120 CLT 288
Hindu Succession Act, 1956 - Section 14(1)
High Courts21 Jan 2015Dismissed
Dr. Minakshi Dutta Vs Mr. Sahadeb Pradhan
Orissa High Court · (2015) 120 CutLT 288
High Courts20 Jan 2015Dismissed
Surendranath Sahu and Others Vs State of Orissa and Others
Orissa High Court · (2015) 119 CLT 1106 : (2015) LabIC 3223
Companies Act, 1956 - Section 3Constitution of India, 1950 - Article 12, 13(2), 213
High Courts20 Jan 2015Dismissed
Gopinath Bhanja Vs State of Orissa and Others
Orissa High Court · (2015) 119 CLT 1103
Orissa Education Act, 1969 - Section 3(b)
High Courts20 Jan 2015Dismissed
Narasingha Pattnaik Vs Board of Secondary Education Odisha and Others
Orissa High Court · (2015) 119 CLT 1099
High Courts20 Jan 2015
Ayub Khan and Others Vs State of Orissa and Others
Orissa High Court · (2015) 2 ILR (Ori) 1094 : (2015) 1 OLR 476
Arms Act, 1959 - Section 25, 25(1-B), 27, 27(2)Penal Code, 1860 (IPC) - Section 302, 307, 326, 34, 364
High Courts20 Jan 2015Allowed
Bijay Ketan Khatua Vs State of Orissa and Others
Orissa High Court · (2015) 120 CLT 98 : (2015) LabIC 2382 : (2015) 1 OLR 452
Orissa Education Act, 1969 - Section 3 (b)