High Courts08 Jan 2015Allowed
D. Bhakta Priyamba Vs Member, Board of Revenue and Others
Orissa High Court · (2015) 01 OHC CK 0054
Orissa Land Reforms Act, 1960 - Section 2(13), 2(5-A), 59(2)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 576 of 1,624
High Courts08 Jan 2015Partly Allowed
Tamiga Tadingi Vs State of Orissa
Orissa High Court · (2015) CriLJ 2953
Penal Code, 1860 (IPC) - Section 299, 300, 302, 304, 307
High Courts08 Jan 2015Disposed off
Jyoti Prakash Jena and Others Vs Kaveri Patra and Others
Orissa High Court · (2015) 1 OLR 388
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 7 Rule 10, 107Hindu Marriage Act, 1955 - Section 10, 11, 13(1)(i-b), 13(B)
High Courts08 Jan 2015Dismissed
Piyush Hasmukhlal Desai Vs International Society for Krishna Consciousness (ISKCON)
Orissa High Court · AIR 2015 Ori 43
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 22 Rule 22, Order 22 Rule 3, Order 22 Rule 6, 107
High Courts07 Jan 2015Dismissed
Sangita Mohapatra Vs Commissioner-cum-Secy. Women and Child Devt. Dept.
Orissa High Court · (2015) 01 OHC CK 0024
High Courts07 Jan 2015Disposed off
Jambeswar Pradhan Vs O.F.D.C. Ltd.
Orissa High Court · (2015) 01 OHC CK 0017
Constitution of India, 1950 - Article 226Contract Act, 1872 - Section 56Land Acquisition Act, 1894 - Section 4(1)
High Courts06 Jan 2015
Rajendra Kumar Pati Vs Union of India
Orissa High Court · (2015) 3 CCR 344 : (2015) CriLJ 1392 : (2015) 2 RCR(Criminal) 936
Constitution of India, 1950 - Article 14, 21Criminal Procedure Code, 1973 (CrPC) - Section 173, 207, 227, 228, 239Penal Code, 1860 (IPC) - Section 120-B
High Courts06 Jan 2015Dismissed
State of Orissa Vs M.V. Sharma
Orissa High Court · (2015) 01 OHC CK 0026
High Courts06 Jan 2015Dismissed
Debesh Das Vs State of Orissa
Orissa High Court · (2015) 120 CLT 303 : (2015) 1 ILR Ori 709
Constitution of India, 1950 - Article 227
High Courts05 Jan 2015Disposed off
Ashok Kumar Panda and Others Vs Jagannath Sahoo and Others
Orissa High Court · (2015) 119 CLT 1112 : (2015) 1 OLR 433
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts05 Jan 2015Disposed Off
Ashok Kumar Panda Vs Jagannath Sahoo
Orissa High Court · (2015) 119 CutLT 1112
High Courts24 Dec 2014
Jay Balaji Jyoti Steels Ltd. Vs Customs, Excise and Service Tax
Orissa High Court · (2015) 119 CLT 1114 : (2015) 1 ILR 488 : (2015) 37 STR 673
Central Excises and Salt Act, 1944 — Section 35(C), 35F, 37(C), 37C, 37C(1)(a)Finance Act, 1994 — Section 85(3)Post Office Act, 1898 — Section 28
High Courts24 Dec 2014
MGM Minerals Ltd. Vs State Environment Impact Assessment Authority (SEIAA)
Orissa High Court · (2015) 5 FLT 393 : (2015) 1 ILR 499
High Courts24 Dec 2014Dismissed
Chittaranjan Choudhury Vs State of Odisha and Others
Orissa High Court · (2015) 119 CLT 992 : (2015) 1 ILR 240
Orissa Special Courts Act, 2006 - Section 13(1), 2(d), 3, 5, 5(1) — Penal Code, 1860 (IPC) - Section 21 — Prevention of Corruption Act, 1988 - Section 13, 13(1), 13(1)(e), 13(2), 2
High Courts24 Dec 2014Dismissed
Bipin Bihari Panda and Others Vs State of Odisha and Others
Orissa High Court · (2015) 1 ILR 450
Orissa Special Courts Act, 2006 - Section 13, 13(1) — Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2)
High Courts24 Dec 2014
Mideast Integrated Steel Ltd. Vs Industrial Promotion and Investment Corporation of Orissa Ltd.
Orissa High Court · (2014) 12 OHC CK 0023
Limitation Act, 1963 — Section 18
High Courts24 Dec 2014Dismissed
State of Orissa Vs Jagabandhu Sahu
Orissa High Court · (2015) 1 OLR 625
Criminal Procedure Code, 1973 (CrPC) - Section 378 — Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20(b)(i)
High Courts23 Dec 2014
Rajendra Kumar Dhawan Vs National Insurance Company Ltd.
Orissa High Court · (2014) 12 OHC CK 0069