COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 577 of 1,624

High Courts23 Dec 2014

Gobinda Mallia Vs UCO Bank

Orissa High Court · (2015) 145 FLR 372 : (2015) LabIC 747 : (2015) 1 LLJ 395

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 248(1)Penal Code, 1860 (IPC) — Section 148, 149, 302, 506

High Courts23 Dec 2014

Rajanikanta Priyadarshy Vs Utkal University

Orissa High Court · (2015) 1 OLR 212

High Courts23 Dec 2014

Dwaraka Resorts Pvt. Ltd. Vs State of Orissa

Orissa High Court · (2014) 12 OHC CK 0037

Constitution of India, 1950 — Article 12, 14, 300AElectricity (Supply) Act, 1948 — Section 78AElectricity Act, 2003 — Section 108, 108(1), 108(2), 111, 173

High Courts23 Dec 2014Allowed

Pramod Chandra Senapati Vs Sanatan Jena and Others

Orissa High Court · (2015) 119 CLT 1127 : (2015) 1 ILR 1043

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4, Order 26 Rule 10, Order 26 Rule 9, Order 39 Rule 7

High Courts23 Dec 2014Allowed

AIE Valley Traders (P) Ltd. Vs Union of India and Others

Orissa High Court · (2015) 119 CLT 1121

Railway Claims Tribunal Act, 1987 - Section 13, 36, 37 — Railways Act, 1989 - Section 2(33), 2(41), 63, 64, 65

High Courts23 Dec 2014

Madhu Sudan Mohanty Vs Republic of India (CBI)

Orissa High Court · (2015) 120 CLT 469 : (2015) 2 ILR 264 : (2015) 1 OLR 447

Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 120B, 294, 34, 341, 406Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 3, 4, 5

High Courts23 Dec 2014

Giridhari Dehury Vs State of Orissa

Orissa High Court · (2015) 1 ILR 248

Penal Code, 1860 (IPC) — Section 302, 304

High Courts23 Dec 2014Dismissed

State of Orissa and Others Vs Khirod Chandra Mohapatra

Orissa High Court · (2015) 120 CLT 1077 : (2015) 2 ILR 207

Limitation Act, 1963 - Section 5

High Courts23 Dec 2014Allowed

M/s. AIE Valley Traders (P) Ltd. Vs Union of India

Orissa High Court · (2015) 119 CutLT 1121

High Courts22 Dec 2014

Ajaya Kumar Mohapatra Vs State of Orissa

Orissa High Court · (2015) 119 CLT 418 : (2015) 1 OLR 953

Constitution of India, 1950 — Article 226, 243Z, 243ZK, 243ZK(2), 243ZTOrissa Co-operative Societies Act, 1962 — Section 19(2), 3

High Courts22 Dec 2014

Renuka Majhi Vs State of Orissa

Orissa High Court · (2015) 2 ILR (Ori) 1077 : (2015) LabIC 937 : (2015) 1 OLR 411

Constitution of India, 1950 — Article 226, 227, 341, 342

High Courts22 Dec 2014

Sainik Mining and Allied Services Ltd. Vs The General Manager (TC)

Orissa High Court · AIR 2015 Ori 78 : (2015) 4 BC 691

High Courts22 Dec 2014

Chandaneswar Enterprises Ltd. Vs Industrial Promotion and Investment Corporation of Orissa Ltd.

Orissa High Court · AIR 2015 Ori 46 : (2015) 4 BC 574 : (2015) 1 OLR 457

Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 7State Financial Corporations Act, 1951 — Section 29

High Courts22 Dec 2014

Traillokya Nath Nayak and Others Vs State of Orissa and Others

Orissa High Court · (2015) 1 OLR 370

Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 22, 22(1), 3(1), 5(1), 9

High Courts18 Dec 2014

Manas Kumar Behera Vs Union of India

Orissa High Court · (2015) 2 ILR (Ori) 1178 : (2015) LabIC 1095

Central Industrial Security Force Act, 1968 — Section 2(9)(b), 3, 8Constitution of India, 1950 — Article 311

High Courts18 Dec 2014

State of Orissa Vs Prafulla Ku. Swain

Orissa High Court · (2014) 12 OHC CK 0045

Limitation Act, 1963 — Section 5

High Courts18 Dec 2014

Sadananda Mishra Vs Orissa Mining Corporation Ltd.

Orissa High Court · (2014) 12 OHC CK 0036

Constitution of India, 1950 — Article 14, 16

High Courts18 Dec 2014

Priti Ranjan Maharana Vs The State of Orissa

Orissa High Court · (2015) LabIC 743 : (2015) 1 OLR 962

Constitution of India, 1950 — Article 14, 16

High Courts18 Dec 2014

Nityananda Prusty Vs Orissa Forest Development Corporation Ltd.

Orissa High Court · (2015) 119 CLT 1010 : (2015) 1 ILR 596 : (2015) 1 OLR 404

High Courts18 Dec 2014

Biswanath Mukherjee Vs Orissa State Road Transport Corporation

Orissa High Court · (2015) 147 FLR 942 : (2015) LabIC 868