High Courts05 May 2015Dismissed
B. Satyanarayan Vs Inspector General, New Delhi and Others
Orissa High Court · (2015) 2 ILR Ori 1025
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 563 of 1,624
High Courts05 May 2015Disposed off
Ajay Kumar Nayak and Others Vs Orissa State Civil Supplies Corporation Ltd. and Others
Orissa High Court · (2015) LabIC 2822
Constitution of India, 1950 - Article 16
High Courts05 May 2015Dismissed
Pratima Nanda Vs ECOS Eye Hospital and Others
Orissa High Court · (2015) 120 CLT 868 : (2015) 1 ILR Ori 1247
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151
High Courts05 May 2015Dismissed
Rabinarayan Nayak Vs State of Orissa and Others
Orissa High Court · (2015) LabIC 4050
Orissa Education Act, 1969 - Section 10(A), 10-A
High Courts04 May 2015Allowed
Smruti Mishra Vs Niranjan Lenka
Orissa High Court · AIR 2015 Ori 123 : (2015) 2 OLR 52
Family Courts Act, 1984 - Section 19Special Marriage Act, 1954 - Section 27, 27(1)(b), 28
High Courts04 May 2015Allowed
Hareram Satpathy and Others Vs Premlal Suna and Others
Orissa High Court · (2015) 2 ILR Ori 864
Criminal Procedure Code, 1973 (CrPC) - Section 157, 161, 162, 200, 202Evidence Act, 1872 - Section 145, 155(3), 157, 159, 60Penal Code, 1860 (IPC) - Section 120-B, 147, 149, 302, 34
High Courts04 May 2015Dismissed
Manjusri Das Vs Collector, Nayagarh and Others
Orissa High Court · (2015) 05 OHC CK 0024
High Courts04 May 2015Dismissed
Nimai Charan Mohapatra Vs Director of Estate, General Administration Department, Govt. of Orissa
Orissa High Court · (2015) 05 OHC CK 0023
High Courts04 May 2015Dismissed
State of Orissa Vs Mir Rahim Alii
Orissa High Court · (2015) CriLJ 4970
Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 363, 366
High Courts01 May 2015Disposed off
Padala Bindu Madhavi Vs Director, Elementary Education and Others
Orissa High Court · (2015) 120 CLT 1051 : (2015) 2 ILR Ori 395 : (2015) LabIC 3315
High Courts01 May 2015Dismissed
Ranjit Kumar Patnaik Vs Industrial Promotion and Investment Corporation of Orissa Ltd. (IPICOL) and Others
Orissa High Court · (2015) 120 CLT 281
Civil Procedure Code, 1908 (CPC) - Section 10Limitation Act, 1963 - Section 3Penal Code, 1860 (IPC) - Section 406
High Courts01 May 2015Allowed
Girija Shankar Satpathy Vs Usharani Mishra
Orissa High Court · (2015) 2 ILR Ori 734
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Hindu Marriage Act, 1955 - Section 25
High Courts30 Apr 2015Allowed
Bimala Sahoo and Others Vs Binayak Sahoo
Orissa High Court · (2015) 120 CLT 1054 : (2015) 2 ILR Ori 324
Civil Procedure Code, 1908 (CPC) - Section 151Guardians and Wards Act, 1890 - Section 17Hindu Minority and Guardianship Act, 1956 - Section 13
High Courts30 Apr 2015Dismissed
State of Orissa Vs Satyanarayana Das and Others
Orissa High Court · (2015) CriLJ 4053
Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 201, 304(B), 34, 498-A
High Courts29 Apr 2015Disposed off
Laxmipriya Barik Vs State of Orissa and Others
Orissa High Court · (2015) 04 OHC CK 0046
High Courts27 Apr 2015Dismissed
Debibala Mandal and Others Vs State of Odisha and Others
Orissa High Court · (2015) 5 FLT 588
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 174Wild Life (Protection) Act, 1972 - Section 64
High Courts27 Apr 2015Dismissed
Gangadhar Sahoo Vs Grid Corporation of Orissa Limited and Others
Orissa High Court · (2015) 04 OHC CK 0042
High Courts27 Apr 2015Disposed off
Kali Prasanna Dash Vs Orissa Construction Corporation Ltd. and Others
Orissa High Court · (2015) LabIC 3316 : (2015) 2 OLR 86
Constitution of India, 1950 - Article 19, 19(1)(f), 300-A, 31(1), 32
High Courts27 Apr 2015Dismissed
Debibala Mandal Vs State of Odisha
Orissa High Court · (2015) 5 FLT 588
High Courts25 Apr 2015Allowed
Sani Kirsani Vs State of Orissa
Orissa High Court · (2015) 2 OLR 189
Evidence Act, 1872 - Section 27, 60Penal Code, 1860 (IPC) - Section 302, 304