High Courts15 May 2015Dismissed
Dilip Kr. Behera Vs Puspanjali Behera
Orissa High Court · AIR 2015 Ori 200 : (2015) 2 ILR Ori 453
Guardians and Wards Act, 1890 - Section 12, 19, 25, 25(1), 4Hindu Minority and Guardianship Act, 1956 - Section 6, 6(a)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 561 of 1,624
High Courts15 May 2015Partly Allowed
Daya Mahananda and Others Vs State of Orissa
Orissa High Court · (2015) 05 OHC CK 0018
Penal Code, 1860 (IPC) - Section 302, 304, 307, 323, 325
High Courts15 May 2015Dismissed
State of Odisha Vs Manoj Kumar Parida and Others
Orissa High Court · (2015) LabIC 3798
Constitution of India, 1950 - Article 226
High Courts15 May 2015Dismissed
Shib Sakha Mukhopadhyay Vs The Industrial Development Corporation of Orissa Ltd. and Others
Orissa High Court · (2015) 05 OHC CK 0008
Evidence Act, 1872 - Section 58Specific Relief Act, 1963 - Section 14, 34
High Courts15 May 2015Dismissed
State of Odisha and Others Vs Manoj Kumar Parida and Others
Orissa High Court · (2015) 05 OHC CK 0007
Constitution of India, 1950 - Article 226
High Courts14 May 2015Allowed
Kapa Vs Sate of Odisha and Others
Orissa High Court · (2015) 120 CLT 800 : (2015) 2 ILR Ori 224 : (2015) 2 OLR 544
Constitution of India, 1950 - Article 22, 22(5)
High Courts14 May 2015Dismissed
Kumari Sahu and Others Vs Sudhansu Bhusan Meher
Orissa High Court · (2015) 2 OLR 285
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 3
High Courts13 May 2015Dismissed
Chanchala Tripathy Vs Tahasildar, BBSR and Others
Orissa High Court · (2015) 2 ILR Ori 448
Orissa Government Land Settlement Act, 1962 - Section 7-A(3)
High Courts13 May 2015Allowed
Amar Jena Vs State of Orissa
Orissa High Court · (2015) 120 CLT 765 : (2015) 2 ILR Ori 410
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Dowry Prohibition Act, 1961 - Section 2, 3, 4, 8AEvidence Act, 1872 - Section 134, 138, 146
High Courts13 May 2015Disposed off
Subrat Tarai and Others Vs Jagabandhu Behera
Orissa High Court · AIR 2015 Ori 180 : (2015) 2 OLR 391
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 16, Order 7 Rule 11Representation of the People Act, 1951 - Section 100, 100(1)(b), 100(1)(d), 100(1)(d)(i), 100(1)(d)(iv)
High Courts13 May 2015Dismissed
State of Orissa Vs Ratnakar Pradhan and Others
Orissa High Court · (2015) 05 OHC CK 0040
Penal Code, 1860 (IPC) - Section 148, 307, 34, 452
High Courts13 May 2015Dismissed
Rajani Patel Vs Naresh Chandra Naik
Orissa High Court · (2015) 2 ILR Ori 193 : (2015) 2 OLR 57
Penal Code, 1860 (IPC) - Section 493
High Courts13 May 2015Allowed
Sarat Chandran Jayasingh Vs State of Orissa and Others
Orissa High Court · (2015) 05 OHC CK 0038
High Courts13 May 2015Allowed
Utkal Polyweave Industries Pvt. Ltd. Vs Regional Director, Employees' State Insurance Corporation and Others
Orissa High Court · (2015) 2 LLJ 746 : (2015) 2 OLR 269
Constitution of India, 1950 - Article 226Employees State Insurance Act, 1948 - Section 45, 45-A, 75
High Courts13 May 2015Disposed Off
M. Nageswara Rao Vs Secretary to Government of India, Ministry of Human Resources Development and Others
Orissa High Court · (2015) 2 OLR 626
Civil Procedure Code, 1908 (CPC) - Section 141, 20(c)Constitution of India, 1950 - Article 14, 19, 21, 226, 226(2)University Grants Commission Act, 1956 - Section 3
High Courts12 May 2015Dismissed
Kumi Vs State of Orissa
Orissa High Court · (2015) 2 ILR Ori 211
Penal Code, 1860 (IPC) - Section 302, 506 (II), 506-(II)
High Courts12 May 2015Partly Allowed
Rasmita Gamang Vs Berhampur University and Others
Orissa High Court · (2015) 120 CLT 1033 : (2015) 2 ILR Ori 158 : (2015) 2 OLR 344
Constitution of India, 1950 - Article 14, 226
High Courts12 May 2015Dismissed
Rohita Amanta Vs State of Orissa
Orissa High Court · (2015) 05 OHC CK 0016
Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 300, 302, 304
High Courts12 May 2015Dismissed
Srutikanta Barik and Others Vs Managing Committee of Saraswati Vidya Mandir and Others
Orissa High Court · (2015) 05 OHC CK 0014
Constitution of India, 1950 - Article 226Specific Relief Act, 1963 - Section 26, 31
High Courts12 May 2015Allowed
Sharad Chandra Pathak Vs Union of India and Others
Orissa High Court · (2015) LabIC 4528
Central Reserve Police Force Act, 1949 - Section 1, 10, 11, 11(1), 16Constitution of India, 1950 - Article 14