High Courts12 May 2015Allowed
Dambarudhar Mahanta Vs The General Manager, State Bank of India and Others
Orissa High Court · (2015) 05 OHC CK 0006
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 562 of 1,624
High Courts11 May 2015Partly Allowed
Tikeram Bag Vs State of Orissa
Orissa High Court · (2015) 2 ILR (Ori) 1084 : (2015) 2 OLR 353
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 149, 294, 302, 304, 323
High Courts11 May 2015Allowed
Muralidhar Bhoi Vs State of Odisha and Others
Orissa High Court · (2016) 121 CLT 318 : (2015) 2 OLR 341
Land Acquisition Act, 1894 - Section 11, 18, 23, 23(1-A), 23(2)
High Courts11 May 2015Allowed
Bansidhar Bhoi Vs State of Odisha and Others
Orissa High Court · (2016) 121 CLT 173
Land Acquisition Act, 1894 - Section 11, 18, 23, 23(1-A), 23(2)
High Courts11 May 2015Allowed
Muralidhar Bhoi Vs State of Odisha
Orissa High Court · (2016) 121 CutLT 318
Land Acquisition Act, 1894 - Section 23(1-A), Section 23(2), Section 28
High Courts11 May 2015Allowed
Bansidhar Bhoi Vs State of Odisha
Orissa High Court · (2016) 121 CutLT 173
Land Acquisition Act, 1894 - Section 23(1-A), Section 23(2), Section 28
High Courts08 May 2015Dismissed
Rebati Khuntia and Others Vs Debi Prasad Rath
Orissa High Court · (2015) 2 OLR 504
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 3
High Courts08 May 2015Allowed
Usharani Panda Vs Subash Ch. Panda and Others
Orissa High Court · (2015) 2 OLR 442
Contract Act, 1872 - Section 140, 141
High Courts08 May 2015Allowed
Surendra Moharana Vs Rajkishore Moharana and Others
Orissa High Court · (2015) 2 OLR 378
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 144
High Courts08 May 2015Allowed
Khageswar Kunar and Others Vs State of Orissa
Orissa High Court · (2016) 121 CLT 75 : (2015) 2 ILR Ori 168 : (2015) 2 OLR 375
Constitution of India, 1950 - Article 342Criminal Procedure Code, 1973 (CrPC) - Section 313Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3, 3(1)(x), 3(i)(x), 3(x)
High Courts07 May 2015Disposed off
Sumanta Kumar Sahoo Vs State of Orissa
Orissa High Court · (2016) sup1 CutLTCriminal 455
Criminal Procedure Code, 1973 (CrPC) - Section 41A, Section 438
High Courts07 May 2015Disposed off
Suja @ Sujata Das Vs State of Odisha
Orissa High Court · (2016) 121 CutLT 244
Criminal Procedure Code, 1973 (CrPC) - Section 482Indecent Representation of Women (Prohibition) Act, 1986 - Section 6Penal Code, 1860 (IPC) - Section 292(2)(a), Section 294, Section 34, Section 417, Section 500, Section 506
High Courts06 May 2015Allowed
Alok Kumar Agrawal Vs State of Orissa and Others
Orissa High Court · (2015) 120 CLT 818 : (2015) 1 ILR Ori 1139 : (2015) 2 OLR 463
Constitution of India, 1950 - Article 226, 227, 298, 299
High Courts06 May 2015Allowed
Mamata Mayee Sahoo Vs Abinash Sahoo
Orissa High Court · (2015) 05 OHC CK 0015
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 15, Order 5 Rule 5Family Courts Act, 1984 - Section 10, 10(1), 19Hindu Marriage Act, 1955 - Section 11, 5
High Courts05 May 2015Dismissed
Sangitrao Pola Ramchandradu Vs State of Orissa and Others
Orissa High Court · (2015) 120 CLT 1042 : (2015) 2 ILR Ori 188 : (2015) LabIC 2731
High Courts05 May 2015Dismissed
Siba Prasad Pattnaik Vs State of Orissa and Others
Orissa High Court · (2015) LabIC 2794
Constitution of India, 1950 - Article 227
High Courts05 May 2015Dismissed
Sarat Chandra Tripathy Vs Odisha Forest Development Corporation and Others
Orissa High Court · (2015) 120 CLT 1047 : (2015) 2 ILR Ori 319 : (2015) LabIC 2623
High Courts05 May 2015Allowed
Purna Chandra Padhi Vs Union of India and Others
Orissa High Court · (2015) 2 OLR 244
Central Reserve Police Force Act, 1949 - Section 11(1)
High Courts05 May 2015Dismissed
Prasanna Kumar Acharya and Others Vs State of Orissa and Others
Orissa High Court · (2015) 120 CLT 390 : (2015) 2 ILR Ori 773 : (2015) LabIC 3375
Constitution of India, 1950 - Article 226
High Courts05 May 2015Disposed off
Narottam Pattanaik Vs Chairman-cum-Managing Director, Orissa State Road Transport Corporation and Others
Orissa High Court · (2015) LabIC 2718 : (2015) 2 OLR 264
Penal Code, 1860 (IPC) - Section 409, 467, 471