High Courts19 Jun 2015Dismissed
Tapas Kumar Roul Vs State Bank of India and Others
Orissa High Court · (2015) 06 OHC CK 0010
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 409
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 560 of 1,624
High Courts19 Jun 2015Disposed Off
Priyabrata Mohanty Vs State of Orissa
Orissa High Court · (2015) 2 OLR 605
Penal Code, 1860 (IPC) - Section 34, 467, 468, 471
High Courts18 Jun 2015
Anatha Bandhu Mandal Vs State of Orissa and Others
Orissa High Court · AIR 2015 Ori 143 : (2015) 120 CLT 897 : (2015) 2 ILR Ori 117 : (2015) 2 OLR 1
Orissa Forest Act, 1972 - Section 2 (e), 56, 56(1), 56(2-a), 58Orissa Kendu Leaves (Control of Trade) Act, 1961 - Section 14
High Courts18 Jun 2015Allowed
Ashok Kumar Gupta Vs State
Orissa High Court · (2015) 2 ILR Ori 1040
Criminal Procedure Code, 1973 (CrPC) - Section 313Essential Commodities Act, 1955 - Section 7, 7(1)(a)(ii)
High Courts18 Jun 2015Dismissed
Bhuban Khadia Vs State of Orissa
Orissa High Court · (2015) CriLJ 3700
Penal Code, 1860 (IPC) - Section 323, 436, 506
High Courts18 Jun 2015Dismissed
Chandrakanti Dash Vs Rajendramani Devi and Others
Orissa High Court · (2015) 06 OHC CK 0012
Specific Relief Act, 1963 - Section 16(c), 19, 24(b)
High Courts18 Jun 2015Disposed off
Udaya Majhi and Others Vs Hadia Majhi and Others
Orissa High Court · (2016) 1 ILR (Ori) 74
High Courts17 Jun 2015Disposed off
Sankarsan Samantaray and Others Vs Jayanta Routray and Others
Orissa High Court · (2015) 120 CLT 891 : (2015) 2 ILR Ori 45
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Orissa Land Reforms Act, 1960 - Section 26(2), 29Specific Relief Act, 1963 - Section 41, 41(h)
High Courts17 Jun 2015Dismissed
Baljit Singh and Others Vs Kamal Kishore Bhawsinka and Others
Orissa High Court · (2015) 2 OLR 234
Contract Act, 1872 - Section 31State Financial Corporations Act, 1951 - Section 29Transfer of Property Act, 1882 - Section 106, 53A, 53-A
High Courts17 Jun 2015Disposed off
Sania Vs State of Odisha
Orissa High Court · (2015) 2 ILR Ori 199 : (2015) 2 OLR 250
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 438, 439Penal Code, 1860 (IPC) - Section 294, 307, 323, 34, 379
High Courts17 Jun 2015Dismissed
Rajesh Vig Vs Shiv Prakash Mundra
Orissa High Court · AIR 2015 Ori 161
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 8 Rule 3, Order 8 Rule 4, Order 8 Rule 5, Order 8 Rule 6AGeneral Clauses Act, 1897 - Section 27Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(3)
High Courts17 Jun 2015Allowed
Ram Subhaban Kuchhi Vs State of Orissa
Orissa High Court · (2016) sup1 CutLTCriminal 75
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(c)
High Courts10 Jun 2015Dismissed
Samrat Panda and Others Vs State of Odisha
Orissa High Court · (2015) 06 OHC CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 294, 323, 324, 34
High Courts10 Jun 2015Dismissed
Samrat Panda Vs State of Odisha
Orissa High Court · (2016) sup1 CutLTCriminal 101
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 294, Section 323, Section 324, Section 34
High Courts03 Jun 2015Allowed
Dillip Kumar Das Vs Republic of India
Orissa High Court · (2016) 1 CCR 265 : (2015) 2 ILR Ori 49
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20, 7
High Courts27 May 2015
Shakuntala Pradhan and Others Vs State of Orissa and Others
Orissa High Court · (2015) 2 OLR 39
Constitution of India, 1950 - Article 226, 32Land Acquisition Act, 1894 - Section 4, 4(1), 5A, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 11, 11(1), 11(1)(b), 11(1)(c), 15(2)
High Courts15 May 2015Allowed
Hadu Hati Vs State
Orissa High Court · (2015) CriLJ 4384 : (2015) 2 OLR 78
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 304, 325, 34
High Courts15 May 2015Dismissed
Accent Properties (P) Ltd. Vs State of Odisha and Others
Orissa High Court · (2015) 2 OLR 565
ORISSA HINDU RELIGIOUS ENDOWMENTS Act, 1951 - Section 19, 19A, 19-A, 41Registration Act, 1908 - Section 17
High Courts15 May 2015Disposed off
Anchal Bihari Pattnaik and Others Vs Indian Oil Corpn. Ltd. and Others
Orissa High Court · (2015) 120 CLT 809 : (2015) 2 ILR Ori 17
Limitation Act, 1963 - Section 5
High Courts15 May 2015Partly Allowed
Divisional Manager, New India Assurance Co. Ltd. Vs Jemamani Naik and Others
Orissa High Court · (2015) 4 ACC 412
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Income Tax Act, 1961 - Section 203(AA)Motor Vehicles Act, 1988 - Section 166, 173