High Courts10 Jul 2015Dismissed
Nimai Charan Rout Vs General Manager, Utkal Asbestos Ltd.
Orissa High Court · (2015) 147 FLR 171
Industrial Disputes Act, 1947 - Section 25-F
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 558 of 1,624
High Courts10 Jul 2015Disposed Off
State Private Industrial Training Center Associations, Orissa Vs State of Odisha and Others
Orissa High Court · (2015) 2 ILR Ori 682
High Courts10 Jul 2015Dismissed
Bikal Charan Mandal Vs Chief Secy. to Govt. of Odissa
Orissa High Court · (2016) 121 CutLT 33
Constitution of India, 1950 - Article 226
High Courts09 Jul 2015Dismissed
Mir Nagvi Askari Vs Andhra Bank and Others
Orissa High Court · (2015) 2 ILR Ori 589 : (2015) LabIC 3876
Banking Regulation Act, 1949 - Section 10(1)(b)(i), 10(b)(1)(i)Criminal Procedure Code, 1973 (CrPC) - Section 389(i)Penal Code, 1860 (IPC) - Section 120(B), 120-B, 409, 420, 467
High Courts09 Jul 2015Dismissed
Susant Kumar Das Vs Orissa State Seeds Corporation
Orissa High Court · (2015) 07 OHC CK 0027
Constitution of India, 1950 - Article 14, 142, 16, 226
High Courts09 Jul 2015Disposed off
Indira Mohapatra Vs State of Odisha and Others
Orissa High Court · (2015) 07 OHC CK 0011
High Courts08 Jul 2015Disposed off
Nirmali Samal Vs State of Orissa and Others
Orissa High Court · (2015) 2 ILR Ori 522
Hindu Marriage Act, 1955 - Section 11, 12, 16
High Courts07 Jul 2015Partly Allowed
Nirupama Barik Vs State of Odisha and Others
Orissa High Court · (2015) 2 ILR Ori 705 : (2015) 2 OLR 569
Bihar and Orissa Excise Act, 1915 - Section 26(1)
High Courts07 Jul 2015Disposed off
Trinath Dev Primary F.C.S. Ltd. Vs State of Orissa and Others
Orissa High Court · (2015) 07 OHC CK 0022
High Courts07 Jul 2015Partly Allowed
Nayan Kumari Das and Others Vs Trailokyanath Rout and Others
Orissa High Court · (2015) 07 OHC CK 0020
Motor Vehicles Act, 1988 - Section 173
High Courts07 Jul 2015Dismissed
Dilip Kumar Sahu Vs State of Orissa and Others
Orissa High Court · (2015) 07 OHC CK 0018
Constitution of India, 1950 - Article 226, 227Orissa Prevention of Land Encroachment Act, 1972 - Section 4, 6
High Courts06 Jul 2015Dismissed
Rabindra Sahoo Vs State of Orissa
Orissa High Court · (2015) 2 ILR Ori 579
Evidence Act, 1872 - Section 6Penal Code, 1860 (IPC) - Section 323, 341, 376, 506
High Courts06 Jul 2015Dismissed
Jituram Boipal Vs Union of India and Others
Orissa High Court · (2015) 07 OHC CK 0012
Constitution of India, 1950 - Article 14, 226
High Courts02 Jul 2015Partly Allowed
Benudhar Mahalik and Others Vs State of Orissa
Orissa High Court · (2015) 2 ILR Ori 601
Criminal Procedure Code, 1973 (CrPC) - Section 235(2), 313, 360, 361Penal Code, 1860 (IPC) - Section 148, 307, 323, 324, 34Probation of Offenders Act, 1958 - Section 3, 4
High Courts02 Jul 2015Dismissed
Sarat Kumar Sahani Vs Union of India and Others
Orissa High Court · (2015) LabIC 3964
Armed Forces Tribunals Act, 2007 - Section 14, 15, 30, 31Constitution of India, 1950 - Article 136, 136(2), 141, 226, 227Contract Act, 1872 - Section 19, 31
High Courts01 Jul 2015Disposed off
Ahmedulla Khan Vs Hindustan Petroleum Corporation Limited and Others
Orissa High Court · (2015) 2 OLR 223
High Courts01 Jul 2015Dismissed
Naliniprava Rout and Others Vs Kanhu Charan Sahu
Orissa High Court · (2015) 07 OHC CK 0026
Civil Procedure Code, 1908 (CPC) - Section 100-AConstitution of India, 1950 - Article 226, 227Evidence Act, 1872 - Section 137, 138
High Courts01 Jul 2015Disposed off
Nirupama Mohapatra Vs Sabyasachi Mohapatra
Orissa High Court · (2015) 07 OHC CK 0025
Family Courts Act, 1984 - Section 19(1)Hindu Marriage Act, 1955 - Section 9
High Courts30 Jun 2015Dismissed
Umarani Mudra and Others Vs Chief Administrator, Lord Jagannath Temple
Orissa High Court · (2015) 120 CLT 1011 : (2015) 2 ILR Ori 293
Civil Procedure Code, 1908 (CPC) - Section 151, 24Constitution of India, 1950 - Article 227
High Courts30 Jun 2015
Kalia Hati and Others Vs State of Odisha and Others
Orissa High Court · AIR 2015 Ori 138 : (2015) 120 CLT 803 : (2015) 2 ILR Ori 9 : (2015) 2 OLR 227 : (2016) 1 SCT 334
Orissa Industrial Infrastructure Development Corporation Act, 1980 - Section 14, 14(i), 14(ii), 15, 2(h)