High Courts15 Jul 2015Dismissed
Oceanic Colour Lab Vs State Bank of India
Orissa High Court · (2015) 07 OHC CK 0049
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19, 19(22)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 557 of 1,624
High Courts15 Jul 2015Dismissed
Satyanarayan Sahu Vs State of Orissa and Others
Orissa High Court · (2015) 07 OHC CK 0038
Constitution of India, 1950 - Article 226Orissa Land Reforms Act, 1960 - Section 2Orissa Prevention of Land Encroachment Act, 1972 - Section 3(a-1)
High Courts15 Jul 2015Dismissed
Anadi Behera and Others Vs Bhubaneswar Development Authority and Others
Orissa High Court · (2015) 07 OHC CK 0037
Orissa Development Authorities Act, 1982 - Section 15, 16, 91, 91(1), 92
High Courts15 Jul 2015Dismissed
Kedar Nath Nayak and Others Vs Sisira Dei and Others
Orissa High Court · (2015) 2 ILR Ori 504 : (2015) 2 OLR 401
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 23 Rule 3A, Order 23 Rule 3-A, Order 7 Rule 11
High Courts14 Jul 2015
Laxman Kumar Sahoo Vs Chairman-cum-Managing Director O.S.R.T.C. and Others
Orissa High Court · (2015) 2 OLR 478
High Courts14 Jul 2015Dismissed
Bhagyabati Badi Vs State of Odisha and Others
Orissa High Court · (2015) 07 OHC CK 0045
High Courts14 Jul 2015Allowed
Premalata Panda Vs State of Odisha and Others
Orissa High Court · (2015) 2 ILR Ori 538 : (2015) 2 OLR 214
Constitution of India, 1950 - Article 226Reserve Bank of India Act, 1934 - Section 15(1), 58, 58(1), 7(2)
High Courts14 Jul 2015Disposed off
Bhaskar Chandra Mohapatra Vs The Disciplinary Authority, UCO Bank and Others
Orissa High Court · (2016) 148 FLR 315 : (2016) LabIC 185
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 - Section 19
High Courts14 Jul 2015Partly Allowed
Bimal Chandra Pradhan Vs Mahanadi Coal Fields Ltd. and Others
Orissa High Court · (2015) 07 OHC CK 0039
Constitution of India, 1950 - Article 14Land Acquisition Act, 1894 - Section 23(1), 4(1)
High Courts14 Jul 2015Dismissed
Pravat Ranjan Mohanty Vs Rukmayanee Mangaraj
Orissa High Court · (2015) 07 OHC CK 0030
Family Courts Act, 1984 - Section 19(1)Hindu Marriage Act, 1955 - Section 10, 11, 12, 13, 13(1)
High Courts14 Jul 2015Dismissed
Sarat Kumar Mishra Vs Sandhyarani Satapathy
Orissa High Court · (2015) 2 OLR 747
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Family Courts Act, 1984 - Section 13, 19Hindu Marriage Act, 1955 - Section 13
High Courts14 Jul 2015Dismissed
Kalia Singh and Others Vs State of Orissa
Orissa High Court · (2015) 07 OHC CK 0016
Evidence Act, 1872 - Section 134, 45, 6Penal Code, 1860 (IPC) - Section 302, 34
High Courts13 Jul 2015Dismissed
Bijaya Chandra Nayak Vs The Life Insurance Corporation of India and Others
Orissa High Court · (2015) 07 OHC CK 0042
Constitution of India, 1950 - Article 226, 227
High Courts13 Jul 2015Disposed off
Niranjan Sethi Vs State Bank of India and Others
Orissa High Court · (2015) 07 OHC CK 0034
Constitution of India, 1950 - Article 226, 311(2)
High Courts13 Jul 2015Dismissed
Kalia Hati and Others Vs State of Odisha and Others
Orissa High Court · (2016) 1 ILR (Ori) 5
Land Acquisition Act, 1894 - Section 12(2), 17(4), 3(e), 3(f), 3(f)(iv)
High Courts10 Jul 2015Allowed
Jayanarayan Mohanta Vs Ratnakar Mohanty and Others
Orissa High Court · (2015) 2 OLR 486
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2
High Courts10 Jul 2015Allowed
WESCO Ltd. Vs Prabati Ghibila and Others
Orissa High Court · (2015) 120 CLT 1001 : (2015) 2 ILR Ori 398
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2, Order 6 Rule 4, Order 8 Rule 1, Order 9 Rule 13Limitation Act, 1963 - Section 5
High Courts10 Jul 2015Allowed
Rabindra Kumar Mohanty Vs Sujata Mohapatra and Others
Orissa High Court · (2015) 2 OLR 714
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 3
High Courts10 Jul 2015Allowed
Western Electricity Supply Company of Orissa Ltd. Vs Prabati Ghibila and Others
Orissa High Court · (2015) 07 OHC CK 0028
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2, Order 6 Rule 4, Order 8 Rule 1, Order 9 Rule 13Limitation Act, 1963 - Section 5
High Courts10 Jul 2015Disposed off
Gulf Oil Corporation Ltd. Vs Manoj Kumar Sahu
Orissa High Court · (2015) 147 FLR 312 : (2015) 2 ILR Ori 508
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, 12, 17-B, 33(C)(2), 33C