High Courts29 Jun 2015Dismissed
Bhujabal Bagh and Others Vs State of Orissa
Orissa High Court · (2015) 06 OHC CK 0025
Penal Code, 1860 (IPC) - Section 376 (2) (g), 376(2)(g)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 559 of 1,624
High Courts29 Jun 2015Dismissed
Ainthu Charan Senapati Vs State of Orissa and Others
Orissa High Court · (2015) 06 OHC CK 0020
Constitution of India, 1950 - Article 226Orissa Land Reforms Act, 1960 - Section 2Orissa Prevention of Land Encroachment Act, 1972 - Section 3(a-1), 9
High Courts29 Jun 2015Dismissed
Bhujabal Bagh Vs State of Orissa
Orissa High Court · (2016) sup1 CutLTCriminal 123
Penal Code, 1860 (IPC) - Section 376(2)(g)
High Courts26 Jun 2015Disposed off
Susil Kumar Motwani Vs Bebi Pattnaik and Others
Orissa High Court · (2015) 120 CLT 1019 : (2015) 2 ILR Ori 255
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts26 Jun 2015Dismissed
Chanda Vs Rama Chandra Sahu and Others
Orissa High Court · (2015) 06 OHC CK 0023
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Hindu Succession Act, 1956 - Section 6Orissa Land Reforms Act, 1960 - Section 19(1)(c)
High Courts25 Jun 2015Disposed off
Sukadev Acharya and Others Vs State of Orissa and Others
Orissa High Court · (2015) LabIC 3357
Constitution of India, 1950 - Article 14, 141, 16, 309
High Courts25 Jun 2015Dismissed
Shantilata Pradhan Vs State of Orissa and Others
Orissa High Court · (2015) 06 OHC CK 0027
High Courts25 Jun 2015Allowed
Sasmita Manjari Das Vs State of Orissa and Others
Orissa High Court · (2015) 2 ILR Ori 827 : (2015) 2 OLR 752
High Courts24 Jun 2015Partly Allowed
Niranjan Pradhan Vs State of Orissa
Orissa High Court · (2015) CriLJ 4048
Penal Code, 1860 (IPC) - Section 375, 376, 376(2)(f), 511
High Courts23 Jun 2015Allowed
Sailendri Nayak and Others Vs State of Orissa and Others
Orissa High Court · (2015) 06 OHC CK 0032
Orissa Land Reforms Act, 1960 - Section 2Orissa Prevention of Land Encroachment Act, 1972 - Section 3(a-1)
High Courts23 Jun 2015Dismissed
Union of India Vs Khirasindhu Mahadev Bije and Others
Orissa High Court · (2015) 06 OHC CK 0028
Land Acquisition Act, 1894 - Section 11, 18, 23(1-A), 4(1), 54
High Courts22 Jun 2015Allowed
Gorakhnath Pandey and Others Vs Budhi Gond and Others
Orissa High Court · (2015) 06 OHC CK 0038
Orissa Land Reforms Act, 1960 - Section 22, 22-A, 23-A
High Courts22 Jun 2015Disposed off
Ganapatrai Balabux Vs The Assessing Authority and Others
Orissa High Court · (2015) 120 CLT 790 : (2015) 2 ILR Ori 238 : (2016) 87 VST 313
Constitution of India, 1950 - Article 226, 227, 32Orissa Entry Tax Act, 1999 - Section 10, 16, 17, 18, 19
High Courts22 Jun 2015Dismissed
Institute of Rural Development and Others Vs State of Orissa and Others
Orissa High Court · (2015) 06 OHC CK 0031
High Courts22 Jun 2015Allowed
Bikram Rout Vs State of Orissa
Orissa High Court · (2015) CriLJ 3671 : (2016) 1 OLR 151
Criminal Procedure Code, 1973 (CrPC) - Section 82, 83Penal Code, 1860 (IPC) - Section 109, 366, 376, 376(2)(g)
High Courts22 Jun 2015Allowed
Rabindra Lele and Others Vs George Bhaktan
Orissa High Court · (2015) CriLJ 4734 : (2016) 1 Crimes 278 : (2015) 2 OLR 651
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 195, 195(1)(b), 195(1)(b)(ii), 200, 202Penal Code, 1860 (IPC) - Section 425, 468, 471
High Courts19 Jun 2015Allowed
Siba Charan Pradhan Vs D.F.O., Rairakhol Division and Others
Orissa High Court · (2015) 120 CLT 1028 : (2015) 5 FLT 785 : (2015) 2 ILR Ori 338 : (2015) 2 OLR 436
Constitution of India, 1950 - Article 226, 227Forest (Conservation) Act, 1980 - Section 2
High Courts19 Jun 2015Allowed
Prakash Mishra Vs State of Odisha and Others
Orissa High Court · (2015) CriLJ 4330 : (2015) 2 ILR Ori 57 : (2015) 2 OLR 93
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 161, 482Penal Code, 1860 (IPC) - Section 120-A, 120-B, 161
High Courts19 Jun 2015Allowed
Sarojkanta Mohapatra and Others Vs State of Orissa and Others
Orissa High Court · (2015) 3 LLN 254 : (2015) 2 OLR 367
High Courts19 Jun 2015Allowed
Nirupama Behera Vs State of Odisha and Others
Orissa High Court · (2015) 120 CLT 1023 : (2015) 2 ILR Ori 233