Civil Procedure Code, 1908 (CPC) - Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 11(a)Representation of the People Act, 1951 - Section 100, 100(1)(d)(iii), 117, 123(1)(A), 123(4)

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High Courts24 Jul 2015

Gayatri Brick Industries Vs State of Odisha

Orissa High Court · (2016) 1 ILR (Ori) 54 : (2015) 86 VST 421

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High Courts23 Jul 2015Dismissed

Divisional Manager National Insurance Co. Ltd. Vs Dura Del and Others

Orissa High Court · (2015) 2 OLR 559

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27

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High Courts23 Jul 2015Dismissed

Mideast Integrated Steel Limited and Others Vs Industrial Promotion and Investment Corporation of Orissa Limited

Orissa High Court · (2015) 2 ILR Ori 621 : (2015) 2 OLR 473

Civil Procedure Code, 1908 (CPC) - Section 100-AConstitution of India, 1950 - Article 142, 226

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High Courts23 Jul 2015Dismissed

Cuttack Central Cooperative Bank Ltd. Vs Controlling Authority-cum- under The Psayment of Gratuity Act-cum-Asst. Labour Commissioner and Others

Orissa High Court · (2015) 147 FLR 167 : (2015) LabIC 3892

Constitution of India, 1950 - Article 226Payment of Gratuity Act, 1972 - Section 15, 15(1), 4(6), 7(7)

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High Courts23 Jul 2015Disposed off

Gyan Chand Mahapatra Vs State of Odisha and Others

Orissa High Court · (2015) 07 OHC CK 0035

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High Courts22 Jul 2015Allowed

Basant Kumar Singhdeo and Others Vs The Collector-cum-District Magistrate and Others

Orissa High Court · (2015) 07 OHC CK 0051

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 - Section 15(1), 37, 41, 5(1), 51Orissa Prevention of Land Encroachment Act, 1972 - Section 16

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High Courts22 Jul 2015Dismissed

Rama Chandra Chaudhury Vs State of Orissa and Others

Orissa High Court · (2015) 07 OHC CK 0048

Constitution of India, 1950 - Article 226Orissa Prevention of Land Encroachment Act, 1972 - Section 7, 8-A

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High Courts22 Jul 2015Allowed

Mrutunjaya Nayak and Others Vs State of Orissa and Others

Orissa High Court · (2015) 07 OHC CK 0047

Orissa Prevention of Land Encroachment Act, 1972 - Section 8-A

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High Courts22 Jul 2015Dismissed

Prafulla Ku. Mohapatra Vs State of Orissa and Others

Orissa High Court · (2015) 07 OHC CK 0046

Constitution of India, 1950 - Article 226Orissa Prevention of Land Encroachment Act, 1972 - Section 12(1), 3(a-1), 7, 8-A

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High Courts21 Jul 2015Allowed

Bijaya Naik Vs State of Orissa

Orissa High Court · (2015) 2 ILR Ori 852

Criminal Procedure Code, 1973 (CrPC) - Section 207, 313, 374(2)Evidence Act, 1872 - Section 25, 27Penal Code, 1860 (IPC) - Section 302

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High Courts16 Jul 2015Disposed off

Jayadev Padhi Vs State of Orissa and Others

Orissa High Court · (2015) 2 OLR 551

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High Courts16 Jul 2015Dismissed

Food Corp. of India Workers Coop. Credit Soc. Ltd. Vs Union of India

Orissa High Court · (2015) 07 OHC CK 0043

Arbitration and Conciliation Act, 1996 - Section 11Industrial Disputes Act, 1947 - Section 2Multi-State Cooperative Societies Act, 2002 - Section 84, 84(1), 84(2)(c), 84(4)

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High Courts15 Jul 2015Dismissed

State of Orissa Vs Santosh Ku. Hota

Orissa High Court · (2015) 07 OHC CK 0050

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