High Courts18 Aug 2015Dismissed
Harihar Prasad Das Vs Chairman, Odisha Gramya Bank and Others
Orissa High Court · (2015) 147 FLR 1047
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 554 of 1,624
High Courts18 Aug 2015Disposed off
Sri Umesh Chandra Jena Vs State of Orissa
Orissa High Court · (2016) sup1 CutLTCriminal 159
Criminal Procedure Code, 1973 (CrPC) - Section 438
High Courts17 Aug 2015Dismissed
Commissioner-cum-Secretary to Government, ST and SC Development Department and Others Vs Jami Bhaskar Rao and Others
Orissa High Court · (2015) 08 OHC CK 0055
High Courts17 Aug 2015Disposed Off
Swapna Satpathy Vs State of Odisha and Others
Orissa High Court · (2015) 2 ILR Ori 710
Constitution of India, 1950 - Article 132, 137, 226, 32Dowry Prohibition Act, 1961 - Section 4Guardians and Wards Act, 1890 - Section 25, 6
High Courts17 Aug 2015Allowed
United Spirits Ltd. Vs State of Odisha and Others
Orissa High Court · (2015) 2 ILR Ori 673
Bihar and Orissa Excise Act, 1915 - Section 23
High Courts14 Aug 2015Dismissed
Rama Chandra Hansdah Vs Republic of India (C.B.I)
Orissa High Court · (2016) CriLJ 697
Constitution of India, 1950 - Article 32Criminal Procedure Code, 1973 (CrPC) - Section 173(8), 439Penal Code, 1860 (IPC) - Section 120-B, 409, 420
High Courts13 Aug 2015Allowed
Lord Jagannath Mahaprabhu Vs Laxmikanta Pradhan and Others
Orissa High Court · (2016) 121 CLT 373 : (2015) 2 ILR Ori 1000
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9
High Courts12 Aug 2015Allowed
Alaka and Others Vs Bishnupriya Mohapatra and Others
Orissa High Court · (2015) 2 ILR Ori 764
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts07 Aug 2015
Snehalata Tripathy and Others Vs State of Orissa and Others
Orissa High Court · (2015) 2 OLR 483
High Courts07 Aug 2015Disposed off
Suprava Samal Vs State of Odisha and Others
Orissa High Court · (2016) AIR (Ori) 15 : (2016) 121 CLT 130 : (2015) 2 ILR Ori 490 : (2016) 1 OLR 95
Constitution of India, 1950 - Article 227Orissa Grama Panchayat Act, 1964 - Section 24(2)(c)
High Courts06 Aug 2015Dismissed
Sasmita Dash Vs Dhirendra Narayan Acharya and Others
Orissa High Court · (2015) 08 OHC CK 0048
Registration Act, 1908 - Section 17Transfer of Property Act, 1882 - Section 55(d)
High Courts06 Aug 2015Disposed off
Sovajini Paital Vs Laxmipriya Samantray and Others
Orissa High Court · (2015) 08 OHC CK 0038
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts06 Aug 2015Allowed
Ritlal Prasad Mandal Vs The Chief General Manager Mahanadi Coalfield Ltd.
Orissa High Court · (2015) 08 OHC CK 0037
Constitution of India, 1950 - Article 136, 226, 227
High Courts06 Aug 2015Dismissed
Narottam Pradhan and Others Vs State of Orissa
Orissa High Court · (2015) LabIC 3889 : (2015) 2 OLR 598
High Courts06 Aug 2015Allowed
Naga Das and Others Vs State of Orissa
Orissa High Court · (2015) 2 ILR Ori 1019 : (2016) 1 OLR 172
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 439(1)(b), 441, 445Penal Code, 1860 (IPC) - Section 34, 379
High Courts06 Aug 2015Allowed
Sudhansu Sekhar Routray and Others Vs Board of Secondary Education and Others
Orissa High Court · (2015) 2 OLR 771
High Courts06 Aug 2015Allowed
Subhalaxmi Panigrahi Vs Sri Rabinarayan Mishra
Orissa High Court · (2017) 123 CutLT 174
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2, Section 151
High Courts05 Aug 2015Dismissed
Sibaram Subudhi Vs Padmabati Patra
Orissa High Court · (2016) 1 OLR 24
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10A, Order 26 Rule 26, 75Constitution of India, 1950 - Article 226, 227Evidence Act, 1872 - Section 45
High Courts05 Aug 2015Disposed off
Bijaya Patra and Others Vs State of Orissa
Orissa High Court · (2015) 08 OHC CK 0032
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313(1)(b)Evidence Act, 1872 - Section 154Penal Code, 1860 (IPC) - Section 302, 304, 326, 34, 457
High Courts04 Aug 2015Disposed off
Jukta Majhi Vs Collector Bolangir and Others
Orissa High Court · (2015) 2 OLR 508
Orissa Grama Panchayat Act, 1964 - Section 11, 25, 26, 26(2)