High Courts25 Aug 2015Disposed Off
Hari Swain Vs State of Orissa
Orissa High Court · (2015) 2 OLR 784
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 553 of 1,624
High Courts24 Aug 2015Dismissed
Sripati Karmi and Others Vs Gharjugi Patrani and Others
Orissa High Court · (2015) 2 ILR Ori 1032
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 9, 11
High Courts21 Aug 2015
Kahnei Charan Biswal Vs State of Orissa and Others
Orissa High Court · (2015) 08 OHC CK 0053
Penal Code, 1860 (IPC) - Section 188, 283
High Courts21 Aug 2015Allowed
Jamuna Das and Others Vs Mochiram Behera and Others
Orissa High Court · (2015) 2 ILR Ori 798
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 17, Order 41 Rule 17(1), Order 41 Rule 41
High Courts21 Aug 2015Disposed off
Simanchala Pradhan Vs State of Orissa and Others
Orissa High Court · (2015) 2 OLR 563
High Courts20 Aug 2015Dismissed
Sanjulata Behera Vs Additional District Magistrate and Others
Orissa High Court · (2015) 08 OHC CK 0056
High Courts20 Aug 2015Dismissed
Pratap Chandra Behera and Others Vs Sarat Chandra Behera and Others
Orissa High Court · (2015) 08 OHC CK 0051
Civil Procedure Code, 1908 (CPC) - Section 100Criminal Procedure Code, 1973 (CrPC) - Section 145
High Courts20 Aug 2015Allowed
Pratap Behera and Others Vs State of Orissa
Orissa High Court · (2015) 08 OHC CK 0049
Bihar and Orissa Excise Act, 1915 - Section 47 (a), 47(a)Penal Code, 1860 (IPC) - Section 272, 273, 302, 304, 34
High Courts20 Aug 2015Dismissed
State of Orissa Vs Shyam Meher
Orissa High Court · (2015) 08 OHC CK 0034
Criminal Procedure Code, 1973 (CrPC) - Section 161, 167 (1)Penal Code, 1860 (IPC) - Section 306, 307, 498-A
High Courts20 Aug 2015Allowed
Dasia Kanika and Others Vs State of Orissa
Orissa High Court · (2015) 08 OHC CK 0031
Evidence Act, 1872 - Section 8Penal Code, 1860 (IPC) - Section 302, 34
High Courts19 Aug 2015Disposed off
Ajaya Kumar Pattnaik Vs State of Orissa and Others
Orissa High Court · (2015) 08 OHC CK 0052
General Clauses Act, 1897 - Section 16
High Courts19 Aug 2015Allowed
Deepak Bansal Vs State of Odisha and Others
Orissa High Court · (2016) 121 CLT 477
Constitution of India, 1950 - Article 14, 19, 21, 32
High Courts19 Aug 2015Allowed
Dr. Deepak Bansal Vs State of Odisha
Orissa High Court · (2016) 121 CutLT 477
High Courts18 Aug 2015Allowed
Rashmita Barik Vs Kendriya Vidyalaya Sangathan and Others
Orissa High Court · (2015) 2 ILR Ori 780 : (2015) 2 OLR 547
High Courts18 Aug 2015
State of Orissa Vs Gania
Orissa High Court · (2015) 2 ILR Ori 624
Criminal Procedure Code, 1973 (CrPC) - Section 129, 161, 207, 354(3), 366(1)Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 300, 302, 304(I)
High Courts18 Aug 2015Allowed
Krishna Poultry Farm and Others Vs State of Orissa
Orissa High Court · (2015) 08 OHC CK 0042
High Courts18 Aug 2015Allowed
Rashmi Ranjan Nayak and Others Vs Union of India and Others
Orissa High Court · (2015) 08 OHC CK 0041
Constitution of India, 1950 - Article 14, 16
High Courts18 Aug 2015
Sritam Das and Others Vs Mahanadi Coalfields Limited and Others
Orissa High Court · (2015) 08 OHC CK 0040
High Courts18 Aug 2015Allowed
Basant Kumar Rath Vs State of Orissa
Orissa High Court · (2016) 121 CLT 305
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164Penal Code, 1860 (IPC) - Section 120-B, 302, 34
High Courts18 Aug 2015
Ashutosh Sarangi Vs Reeta Dhara
Orissa High Court · (2015) 08 OHC CK 0015
Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 10, 11, 12, 13, 13(1)(i-a)