High Courts15 Sept 2015Disposed off
Santanu Kumar Jena Vs Registrar Cooperative Society Orissa and Others
Orissa High Court · (2015) 09 OHC CK 0029
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 551 of 1,624
High Courts15 Sept 2015Disposed Off
Gagan Bihari Bhanja and Others Vs State of Orissa and Others
Orissa High Court · (2015) 09 OHC CK 0014
Civil Procedure Code, 1908 (CPC) - Section 11, 6(1)Constitution of India, 1950 - Article 309
High Courts14 Sept 2015Dismissed
Kiranabala Pujari Vs State Bank of India and Others
Orissa High Court · (2016) LabIC 579
Constitution of India, 1950 - Article 14, 16
High Courts14 Sept 2015Dismissed
Iswar Attaka and Others Vs State of Orissa
Orissa High Court · (2015) 09 OHC CK 0028
Criminal Procedure Code, 1973 (CrPC) - Section 173 (8)Penal Code, 1860 (IPC) - Section 109, 141, 147, 148, 149
High Courts11 Sept 2015Dismissed
Sarat Chandra Barik and Others Vs Manoranjan Barik and Others
Orissa High Court · (2015) 2 ILR Ori 953
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2)Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 21
High Courts11 Sept 2015Allowed
Chitra Athwani Vs State of Odisha
Orissa High Court · (2015) 2 ILR Ori 743
Criminal Procedure Code, 1973 (CrPC) - Section 41, 437, 438Penal Code, 1860 (IPC) - Section 120-B, 149, 188, 212, 34
High Courts10 Sept 2015Allowed
Oriental Bank of Commerce Vs Minarva Dash and Others
Orissa High Court · (2016) 121 CLT 333 : (2015) 2 OLR 786
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 2AConstitution of India, 1950 - Article 226, 227Consumer Protection Act, 1986 - Section 14(2A), 17, 17(1), 17(1)(a)(i), 17(1)(b)
High Courts10 Sept 2015Dismissed
Bajaj Allianz General Insurance Company Ltd. Vs District Judge-cum-First MACT, Balasore and Others
Orissa High Court · (2016) 121 CLT 502 : (2016) 1 OLR 116
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Motor Vehicles Act, 1988 - Section 166
High Courts10 Sept 2015Disposed Off
Dilip Kumar Vs Barad State of Orissa and Others
Orissa High Court · (2015) 2 ILR Ori 959
Constitution of India, 1950 - Article 226
High Courts10 Sept 2015Allowed
Puspanjali Mishra Vs Vice-Chancellor, Utkal University and Others
Orissa High Court · (2015) 2 ILR Ori 982
Orissa Universities Act, 1989 - Section 24
High Courts10 Sept 2015Disposed off
Santanu Kumar Jena Vs The Collector, Kendrapara
Orissa High Court · (2016) 121 CutLT 513
Orissa Prevention of Land Encroachment Act, 1972 - Section 7
High Courts09 Sept 2015Disposed off
Benyamini Machha Vs State of Orissa and Others
Orissa High Court · (2015) 09 OHC CK 0033
High Courts09 Sept 2015Disposed off
State of Orissa Vs Minaksnhi Manjari Jena
Orissa High Court · (2015) 09 OHC CK 0020
High Courts09 Sept 2015Disposed off
Bhikari Charan Satapathy Vs Certificate Officer-cum-Sub-Collector, Pallahara and Others
Orissa High Court · (2015) 09 OHC CK 0019
Orissa Public Demands Recovery Act, 1962 - Section 2(g), 4, 8Public Accountants Defaults Act, 1850 - Section 3, 4
High Courts09 Sept 2015Disposed off
Rashmi Ranjan Paikray Vs State of Orissa
Orissa High Court · (2015) 09 OHC CK 0018
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(1), 167(2), 167(2)(a)(i), 167(2)(a)(ii)Odisha Protection of Interests of Depositors (in Financial Establishments) Act, 2011 - Section 15, 18, 6, 8, 8(4)
High Courts09 Sept 2015Allowed
Bipin Bihari Sahu Vs State of Odisha
Orissa High Court · (2016) 1 ACC 759 : (2016) AIR (Ori) 5 : (2016) 121 CLT 17 : (2015) 2 ILR Ori 840 : (2016) 1 OLR 201
High Courts08 Sept 2015Disposed off
Chandrika Prasad Panda Vs Director, Secondary Education and Others
Orissa High Court · (2015) 09 OHC CK 0032
High Courts08 Sept 2015Disposed Off
Buxi Jagabandhu English Medium School Parents Association Vs State of Odisha and Others
Orissa High Court · (2015) 09 OHC CK 0008
Orissa Education Act, 1969 - Section 7
High Courts07 Sept 2015Dismissed
Ranjita Rout Vs State of Orissa
Orissa High Court · (2016) 121 CutLT 445
Constitution of India, 1950 - Article 226
High Courts04 Sept 2015Allowed
Prafulla Kumar Dash Vs Jagannath Das
Orissa High Court · (2015) 09 OHC CK 0009
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 106, Order 47 Rule 1, 151Constitution of India, 1950 - Article 227