High Courts16 Oct 2015Dismissed

Udayanath Swain Vs Dillip Kumar Rout

Orissa High Court · (2017) 123 CutLT 500

Constitution of India, 1950 - Article 226, Article 227Evidence Act, 1872 - Section 35Orissa Grama Panchayat Act, 1964 - Section 25(1)(v)
High Courts15 Oct 2015Allowed

Pankaj Kumar Malik Vs State of Odisha

Orissa High Court · (2016) sup1 CutLTCriminal 17

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12, Section 53Penal Code, 1860 (IPC) - Section 294, Section 372(2)(ii), Section 506Protection of Children from Sexual Offences Act, 2012 - Section 6