COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 548 of 1,624

High Courts13 Nov 2015Dismissed

State of Odisha and Others Vs Ashok Kumar Sethi and Others

Orissa High Court · (2015) 2 ILR (Ori) 1073

Constitution of India, 1950 - Article 226, 227Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975 - Section 6, 7

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High Courts10 Nov 2015Dismissed

Jeevan Dhara Womens' Community Trust (NGO) and Others Vs State Bank of India

Orissa High Court · (2016) 121 CLT 231 : (2016) 1 OLR 203

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)

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High Courts06 Nov 2015Disposed Off

Sapneswar Pradhan Vs State of Orissa and Others

Orissa High Court · (2015) 11 OHC CK 0020

Constitution of India, 1950 - Article 166, 166(1), 166(3), 77, 77(1)

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High Courts05 Nov 2015

Keshab Charan Mohanty Vs State of Odisha and Others

Orissa High Court · (2016) 121 CLT 427 : (2015) 2 ILR (Ori) 1137

Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 2(b), 7

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High Courts04 Nov 2015Dismissed

Saraswati Senapati Vs State of Orissa and Others

Orissa High Court · (2015) 11 OHC CK 0033

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13

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High Courts04 Nov 2015Dismissed

Patasi Devi and Others Vs Jagdish Prasad Khandelwal and Others

Orissa High Court · (2015) 11 OHC CK 0031

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 2(j), 3

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High Courts04 Nov 2015Dismissed

Babaji Charan Prusty and Others Vs Panchama Jagadala and Others

Orissa High Court · (2015) 11 OHC CK 0025

Constitution of India, 1950 - Article 227

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High Courts02 Nov 2015

Bansapani Iron Ltd. Vs State of Odisha

Orissa High Court · (2016) 1 ILR (Ori) 50

Orissa Value Added Tax Act, 2004 - Section 2(8), 6

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High Courts02 Nov 2015Allowed

Prafulla Kumar Swain Vs Kalandi Kandi and Others

Orissa High Court · (2015) 11 OHC CK 0021

Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 - Section 29, 4, 4(4), 41, 51

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High Courts30 Oct 2015Allowed

Jayasen Paricha Vs Gandahati Gram Panchayat and Others

Orissa High Court · (2015) 10 OHC CK 0029

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High Courts30 Oct 2015Disposed Off

Gokula Dalai and Others Vs State of Orissa

Orissa High Court · (2015) 10 OHC CK 0028

Penal Code, 1860 (IPC) - Section 307, 308, 394

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High Courts30 Oct 2015Allowed

Hati and Others Vs State of Orissa

Orissa High Court · (2015) 2 ILR (Ori) 1261 : (2016) 1 OLR 193

Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 354, 376, 448

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High Courts26 Oct 2015

Abhaya Parichha Vs State of Orissa

Orissa High Court · (2015) 10 OHC CK 0016

Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 439Customs Act, 1962 - Section 107, 108

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High Courts26 Oct 2015Dismissed

Pankaj Prusty and Others Vs State of Orissa

Orissa High Court · (2015) 10 OHC CK 0014

Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(C), 29, 37, 37(1)(b)(ii)

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High Courts26 Oct 2015Dismissed

Manas Ranjan Mohanty Vs State of Orissa (Vig.)

Orissa High Court · (2015) 10 OHC CK 0007

Criminal Procedure Code, 1973 (CrPC) - Section 173(8), 205, 438, 439, 82Penal Code, 1860 (IPC) - Section 120-B, 379, 405, 409, 411Prevention of Corruption Act, 1988 - Section 13(1)(c)(d), 13(1)(d), 13(2)

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High Courts16 Oct 2015Dismissed