High Courts09 Dec 2015Dismissed
Bhimsen Moharana and Others Vs Orissa Agro Industries Corporation Limited and Others
Orissa High Court · (2015) 12 OHC CK 0016
Constitution of India, 1950 - Article 14
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 546 of 1,624
High Courts08 Dec 2015Disposed Off
Basistha Panda Vs State of Orissa
Orissa High Court · (2015) 12 OHC CK 0034
Criminal Procedure Code, 1973 (CrPC) - Section 164, 173(8), 439Penal Code, 1860 (IPC) - Section 302, 307, 329, 34, 498(A)
High Courts08 Dec 2015Disposed Off
Mukesh Pradhan Vs State of Orissa
Orissa High Court · (2015) 12 OHC CK 0023
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Evidence Act, 1872 - Section 154Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(C), 50
High Courts08 Dec 2015Allowed
Maruti Steel Moulding Pvt. Ltd. and Others Vs O.E.R.C. and Others
Orissa High Court · (2015) 12 OHC CK 0014
Constitution of India, 1950 - Article 12, 226, 246Electricity Act, 2003 - Section 166, 177, 177(2)(c), 181(2)(t)(v)(w), 2
High Courts07 Dec 2015
Prabhanjan Mohanty and Others Vs Tripurari Sharan and Others
Orissa High Court · (2015) 12 OHC CK 0025
Contempt of Courts Act, 1971 - Section 12
High Courts04 Dec 2015Allowed
Khetramohan Tripathy and Others Vs Basudev Acharya
Orissa High Court · (2016) 1 ILR (Ori) 112 : (2016) 1 OLR 505
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 8 Rule 6-A, Order 8 Rule 6A(1), Order 8 Rule 6-A(1), Order 8 Rule 8Limitation Act, 1963 - Section 3(2)(b)Treasure Trove Act, 1878 - Section 14
High Courts03 Dec 2015Allowed
Menja Naik Vs Bhima Naik and Others
Orissa High Court · (2015) 12 OHC CK 0028
Civil Procedure Code, 1908 (CPC) - Section 100Constitution of India, 1950 - Article 366Hindu Succession Act, 1956 - Section 2, 4
High Courts03 Dec 2015Allowed
Jayanta Kumar Bhanja and Others Vs Chitta Ranjan Bhanja and Others
Orissa High Court · (2016) 1 OLR 551
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11, Order 41 Rule 3-A, 96
High Courts03 Dec 2015Allowed
Qaisar Iqbal Ali Vs State of Odisha and Others
Orissa High Court · (2015) 12 OHC CK 0010
Orissa Development Authorities Act, 1982 - Section 123, 3, 3(5)(e), 3(8), 4
High Courts02 Dec 2015Disposed Off
Satyanarayan Sarangi Vs State of Orissa and Others
Orissa High Court · (2015) 12 OHC CK 0029
Constitution of India, 1950 - Article 226, 227Orissa Aided Educational Institutions (Appointment of Lecturers Validation) Act, 1998 - Section 3(1)
High Courts02 Dec 2015Disposed Off
Santanu Kumar Mishra Vs State of Orissa and Others
Orissa High Court · (2015) 12 OHC CK 0024
Constitution of India, 1950 - Article 226, 227Orissa Aided Educational Institutions (Appointment of Lecturers Validation) Act, 1998 - Section 3(1)Orissa Education Act, 1969 - Section 3(b)
High Courts01 Dec 2015Disposed Off
Bimbadhar Pradhan and Others Vs State of Orissa and Others
Orissa High Court · (2016) 1 OLR 558
Constitution of India, 1950 - Article 309
High Courts01 Dec 2015Allowed
Debasish Dhal Vs National Institute of Technology (NIT), Rourkela and Others
Orissa High Court · (2015) 12 OHC CK 0027
High Courts01 Dec 2015
Collector, Customs and Central Excise Vs Kamala Rani Ray
Orissa High Court · (2016) 331 ELT 530
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 7, 96Gold (Control) Act, 1968 - Section 2(p), 71, 74, 79, 8
High Courts30 Nov 2015Allowed
Pranab Kumar Sahu and Others Vs State of Orissa and Others
Orissa High Court · (2015) 11 OHC CK 0013
Orissa Education Act, 1969 - Section 3(b), 7-C
High Courts27 Nov 2015Allowed
Kathia and Others Vs State of Orissa
Orissa High Court · (2015) 11 OHC CK 0030
Orissa Forest Act, 1972 - Section 37, 46(2)Penal Code, 1860 (IPC) - Section 307, 34, 379
High Courts27 Nov 2015Partly Allowed
Ashok Digal Vs State of Orissa
Orissa High Court · (2015) 11 OHC CK 0010
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 376
High Courts26 Nov 2015Allowed
Somunesh De and Others Vs Srichanda Kar and Others
Orissa High Court · (2015) 11 OHC CK 0040
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27(aa), Order 43 Rule 1(A), Order 6 Rule 17
High Courts26 Nov 2015Allowed
Surendranath Baral Vs Bishnupriya Panda and Others
Orissa High Court · (2016) 1 ILR (Ori) 174
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 1, Order 22 Rule 11, Order 22 Rule 22, Order 22 Rule 3, Order 22 Rule 4Constitution of India, 1950 - Article 226, 227Limitation Act, 1963 - Section 5
High Courts26 Nov 2015Dismissed
Sk. Kamaluddin Vs State of Orissa
Orissa High Court · (2016) 122 CutLT 1021
Penal Code, 1860 (IPC) - Section 493