High Courts24 Dec 2015Disposed Off
Arnab Nayak Vs Odisha University of Agriculture & Technology and Others
Orissa High Court · (2015) 12 OHC CK 0007
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 545 of 1,624
High Courts23 Dec 2015Allowed
Santosh Kumar Sahu Vs State of Orissa
Orissa High Court · (2015) 12 OHC CK 0022
Penal Code, 1860 (IPC) - Section 349, 360, 361, 362, 363Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xv)
High Courts22 Dec 2015Dismissed
Jajati Keshari Ray and Others Vs Collector, Khurda, Bhubaneswar and Others
Orissa High Court · (2015) 12 OHC CK 0044
ORISSA ESTATES ABOLITION ACT, 1951 - Section 8
High Courts22 Dec 2015Allowed
Nakula Sahoo and Others Vs Durpadi Singh and Others
Orissa High Court · (2015) 12 OHC CK 0043
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Coal Bearing Areas (Acquisition and Development) Act, 1957 - Section 14, 26, 6, 7Constitution of India, 1950 - Article 227
High Courts22 Dec 2015Partly Allowed
Ranjana Rani Panda and Others Vs Sanjay Kumar Panda
Orissa High Court · (2015) 12 OHC CK 0040
Criminal Procedure Code, 1973 (CrPC) - Section 127Family Courts Act, 1984 - Section 19, 7Hindu Marriage Act, 1955 - Section 10, 11, 12, 13, 13(1)(i-a)
High Courts22 Dec 2015Partly Allowed
Madrasi Champia Vs State of Orissa
Orissa High Court · (2015) 12 OHC CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106, 27Penal Code, 1860 (IPC) - Section 300, 302, 304
High Courts22 Dec 2015Dismissed
Panchanan Pradhan Vs Ram Kishan Agrawal
Orissa High Court · (2015) 12 OHC CK 0009
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 7
High Courts22 Dec 2015Dismissed
Kabita Pradhan Vs Pramila Kabita Nayak (Orissa)
Orissa High Court · (2016) sup1 CutLTCriminal 821
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts18 Dec 2015Allowed
The Co-operative Sugar Industries Ltd. Vs Dharani Sugar and Chemicals Ltd.
Orissa High Court · (2015) 12 OHC CK 0037
Civil Procedure Code, 1908 (CPC) - Order 33 Rule 1, Order 33 Rule 33, Order 7 Rule 11, 115, 151Constitution of India, 1950 - Article 227Court Fees Act, 1870 - Section 12, 35
High Courts16 Dec 2015Partly Allowed
Yusuf Khan Vs Sk. Tobarak Ali and Others
Orissa High Court · (2015) 12 OHC CK 0035
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151
High Courts16 Dec 2015Dismissed
Mideast Integrated Steel Limited and Others Vs State of Odisha and Others
Orissa High Court · (2015) 12 OHC CK 0017
Forest (Conservation) Act, 1980 - Section 2Mines and Minerals (Development and Regulation) Act, 1957 - Section 18, 2, 24(2), 9
High Courts15 Dec 2015Allowed
Manoranjan Khadenga Vs Chairman Orissa Forest Development Corporation Ltd. and Others
Orissa High Court · (2015) 12 OHC CK 0015
High Courts11 Dec 2015Disposed Off
Kala Vikash Kendra Vs Regional Provident Fund Commissioner and Others
Orissa High Court · (2015) 12 OHC CK 0042
Constitution of India, 1950 - Article 226
High Courts11 Dec 2015Allowed
Basanti Paikaray Vs Prananath Paikaray and Others
Orissa High Court · (2015) 12 OHC CK 0038
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Transfer of Property Act, 1882 - Section 126
High Courts11 Dec 2015Allowed
Pramodini Pattnaik and Others Vs Jayashree Tarai and Others
Orissa High Court · (2016) 1 ILR (Ori) 201
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 5, 2(11)Succession Act, 1925 - Section 211, 213, 220
High Courts11 Dec 2015Dismissed
New India Assurance Co. Ltd. Vs Bhagaban Behera and Others
Orissa High Court · (2015) 12 OHC CK 0021
High Courts11 Dec 2015Allowed
Basanti Paikaray Vs Dr. Prananath Paikaray
Orissa High Court · (2016) 121 CutLT 638
Transfer of Property Act, 1882 - Section 126
High Courts10 Dec 2015
Smita Manjari Rout and Others Vs State of Orissa and Others
Orissa High Court · (2015) 12 OHC CK 0030
Constitution of India, 1950 - Article 226
High Courts10 Dec 2015Disposed Off
Keshab Panda Vs State
Orissa High Court · (2015) 12 OHC CK 0011
Orissa Education Act, 1969 - Section 3(b), 7-C
High Courts09 Dec 2015
Arunabala Sethi Vs State of Orissa and Others
Orissa High Court · (2015) 12 OHC CK 0041
Constitution of India, 1950 - Article 226, 32