COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 555 of 1,624

High Courts04 Aug 2015Dismissed

Abdul Majid Vs National Insurance Company Ltd. and Others

Orissa High Court · (2015) 147 FLR 1042 : (2016) LLR 197

Constitution of India, 1950 - Article 226, 311Industrial Disputes Act, 1947 - Section 2(g), 2(s)Specific Relief Act, 1963 - Section 14

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High Courts04 Aug 2015Allowed

Mini Sahoo and Others Vs State of Orissa and Others

Orissa High Court · (2015) 2 OLR 660

Orissa Education Act, 1969 - Section 3, 7-C

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High Courts04 Aug 2015Dismissed

S.D.O., Telecom, Jaleswar Vs Presiding Officer-Central Govt. Industrial Tribunal-Cum-Labour Court and Others

Orissa High Court · (2015) 2 ILR Ori 619

Industrial Disputes Act, 1947 - Section 17-B

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High Courts03 Aug 2015

State of Odisha Vs Suvadra Enterprises

Orissa High Court · (2015) 85 VST 286

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High Courts03 Aug 2015

Suresh Chandra Mishra Vs State of Odisha and Others

Orissa High Court · (2016) 121 CLT 587 : (2015) 2 ILR Ori 905

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High Courts03 Aug 2015Allowed

Ritesh Kumar Patel Vs Kishore Chandra Patel and Others

Orissa High Court · (2015) 2 ILR Ori 831

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 12Succession Act, 1925 - Section 2(h), 213, 213(1), 4, 57

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High Courts31 Jul 2015Allowed

Budhuram Bhoe and Others Vs Tahasildar, Lakhanpur

Orissa High Court · (2015) 2 ILR Ori 517

Orissa Survey and Settlement Act, 1958 - Section 15, 25, 32

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High Courts31 Jul 2015Dismissed

Amiya Kumar Mishra Vs Divisional Retail Sales Manager, Indian Oil Corporation Ltd. and Others

Orissa High Court · (2015) 07 OHC CK 0064

Constitution of India, 1950 - Article 14, 226Specific Relief Act, 1963 - Section 14

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High Courts30 Jul 2015

Kalanauria Trading Co. Vs State of Orissa

Orissa High Court · (2015) 85 VST 342

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High Courts30 Jul 2015

Kalanauria Trading Co., Khetrajur Vs State of Orissa

Orissa High Court · (2015) 2 ILR Ori 928

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High Courts30 Jul 2015Dismissed

Jabar Vs State of Orissa and Others

Orissa High Court · (2016) 121 CLT 467 : (2015) 2 OLR 697

Orissa Survey and Settlement Act, 1958 - Section 15(b), 18(1), 22, 32, 36(1)(c)

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High Courts28 Jul 2015Allowed

Suvendu Mohanty and Others Vs State and Others

Orissa High Court · (2015) 07 OHC CK 0059

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High Courts28 Jul 2015Allowed

Sagarilal Murmu and Others Vs State of Odisha and Others

Orissa High Court · (2015) LabIC 3730

Constitution of India, 1950 - Article 309

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High Courts28 Jul 2015Dismissed

Mohammed Yamin Vs Sambalpur University and Others

Orissa High Court · (2015) 07 OHC CK 0057

Orissa Universities Act, 1989 - Section 2, 21, 24, 3, 4

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High Courts28 Jul 2015Dismissed

Bibhuti Bhusan Mishra Vs Paradip Port Trust and Others

Orissa High Court · (2015) 07 OHC CK 0056

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High Courts28 Jul 2015Disposed off

Banya Jal Vs Principal, S.C.B. Dental College and Hospital and Others

Orissa High Court · (2015) 07 OHC CK 0055

Constitution of India, 1950 - Article 246, 254University Grants Commission Act, 1956 - Section 26

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High Courts28 Jul 2015Disposed off

Madhumala Bisoyee and Others Vs Odisha Public Service Commission and Others

Orissa High Court · (2015) LabIC 4611 : (2015) 2 OLR 413

Constitution of India, 1950 - Article 315, 335

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High Courts27 Jul 2015Allowed

State of Orissa and Others Vs Golekha Chandra Routray and Others

Orissa High Court · (2015) 2 OLR 480

Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 13(i)(d), 7

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High Courts27 Jul 2015Allowed

State of Orissa and Others Vs Golekha Ch. Routray and Others

Orissa High Court · (2015) 2 ILR Ori 443

Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 13(i)(d), 7

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High Courts27 Jul 2015Allowed

ABC Trans Carriers Pvt. Ltd. Vs Paradip Port Trust and Others

Orissa High Court · (2015) 2 ILR Ori 422

Constitution of India, 1950 - Article 12, 14, 16, 19, 19(1)

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