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Orissa High Court judgments

32,476 judgments · page 55 of 1,624

High Courts29 Oct 2025Disposed Of

Bikram Sahu Vs State Of Odisha

Orissa High Court · (2025) 10 OHC CK 1371

Bharatiya Nyaya Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 147, 148, 149, 294, 302, 394, 506Code Of Criminal Procedure, 1973-Section 319, 483
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High Courts28 Oct 2025Allowed/ Disposed Of

Abhaya Kumar Behera Vs State Of Orissa

Orissa High Court · (2025) 10 OHC CK 1382

Code Of Criminal Procedure, 1973-Section 313, 374, 464Prevention Of Corruption Act, 1988-Section 5(1)(c), 5(2)Indian Penal Code, 1860-Section 409
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High Courts28 Oct 2025Partly Allowed

Rama Chandra Majhi Vs State Of Orissa

Orissa High Court · (2025) 10 OHC CK 1381

Essential Commodities Act, 1955-Section 7, 9(1)Code Of Criminal Procedure, 1973-Section 360Probation Of Offenders Act, 1958-Section 4
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High Courts28 Oct 2025Disposed Of

Purna Chandra Nag And Another Vs State Of Odisha

Orissa High Court · (2025) 10 OHC CK 1378

Criminal Law Amendment Act, 1932-Section 7Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 114, 120B, 147, 148, 149, 302, 325, 341, 436
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High Courts28 Oct 2025Disposed Of

Sambit Ray Vs State Of Odisha

Orissa High Court · (2025) 10 OHC CK 1314

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 209, 269, 483Bharatiya Nyaya Sanhita, 2023 - Section 84, 115(2), 127(2), 308(5), 308(7), 318(4), 319(2), 336(3), 351(3)
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High Courts27 Oct 2025Allowed

Sibun Pradhan Vs State Of Odisha

Orissa High Court · (2025) 10 OHC CK 1317

Protection Of Children From Sexual Offences Act, 2012 - Section 6Information Technology Act, 2000 - Section 67Bharatiya Nyaya Sanhita, 2023 - Section 64(2)(m), 351(2), 351(3), 351(5)
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High Courts27 Oct 2025Disposed Of

Badal Bindhani Vs State Of Odisha

Orissa High Court · (2025) 10 OHC CK 1316

Juvenile Justice (Care And Protection Of Children) Act, 2015 - Section 102Protection Of Children From Sexual Offences Act, 2012 - Section 6, 12Bharatiya Nyaya Sanhita, 2023 - Section 64(2), 87(2), 137(2)
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