High Courts17 Oct 2025Allowed
Puspanjali Sahoo &Anr Vs Union Of India
Orissa High Court · (2025) 10 OHC CK 1346
Railways Act, 1989 - Section 123(c), 123(c)(2), 124ARailway Claims Tribunal Act, 1987 - Section 16
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 57 of 1,624
High Courts17 Oct 2025Disposed Of
M/S. Bluline Resorts Pvt. Ltd., Representation Through Its Managing Director, Mr. Akshaya Kumar Parija Vs M/S. Hotel Sea Point Pvt. Ltd., Represented Through To Its Director, Usha Jena
Orissa High Court · (2025) 10 OHC CK 1345
Code Of Civil Procedure, 1908 - Section 11, 115, Order 7 Rule 11, Order 7 Rule 11(d)Specific Relief Act, 1963 - Section 6(2)Limitation Act, 1963, - Section 3, 29(2)
High Courts17 Oct 2025Disposed Of
Himansu Barik Vs State Of Odisha And Anr
Orissa High Court · (2025) 10 OHC CK 1344
Code Of Criminal Procedure, 1973 - Section 196, 197, 202Madras District Police Act, 1859 - Section 53Karnataka Police Act, 1963 - Section 70
High Courts17 Oct 2025Disposed Of
Sukanta Kumar Mohanty & Others Vs State Of Odisha
Orissa High Court · (2025) 10 OHC CK 1343
Indian Penal Code, 1860 - Section 34, 417, 420, 409, 506Code Of Criminal Procedure, 1973 - Section 2(d), 156(3), 161, 173, 173(2), 173(2)(i), 200, 202
High Courts17 Oct 2025Disposed Of
Sushanta Mohapatra And Others Vs State Of Odisha And Another
Orissa High Court · (2025) 10 OHC CK 1342
Indian Penal Code, 1860 - Section 34, 294, 307, 325, 341,354, 405, 406, 415, 417, 420, 500, 506Code Of Criminal Procedure, 1973 - Section 200, 202, 482
High Courts17 Oct 2025Disposed Of
Satya Priya Jayasingh Vs State Of Odisha (EOW) Anr
Orissa High Court · (2025) 10 OHC CK 1341
Indian Penal Code, 1860 - Section 34, 406, 420, 467, 468, 471, 506Code Of Criminal Procedure, 1973 - Section 482
High Courts17 Oct 2025Disposed Of
M/S. Bluline Resorts Pvt. Ltd Vs M/S. Hotel Sea Point Pvt. Ltd
Orissa High Court · (2025) 10 OHC CK 1387
Code Of Civil Procedure, 1908-Section 11, 115, Order 7 Rule 11, Order 7 Rule 11(d)Specific Relief Act, 1963-Section 6(2)Limitation Act, 1963-Section 3, 29(2)
High Courts17 Oct 2025Disposed Of
Sukanta Kumar Mohanty & Others Vs State Of Odisha & Anr
Orissa High Court · (2025) 10 OHC CK 1385
Indian Penal Code, 1860-Section 34, 409, 417, 420, 506Code Of Criminal Procedure, 1973-Section 2(d), 156(3), 161, 173, 173(2), 173(2)(i), 200, 202, 239
High Courts17 Oct 2025Disposed Of
State Of Odisha And Another Vs State Of Odisha And Another
Orissa High Court · (2025) 10 OHC CK 1384
Indian Penal Code, 1860-Section 34, 294, 307, 325, 341, 354, 405, 406, 415, 417, 420, 500, 506Code Of Criminal Procedure, 1973-Section 200, 202, 482
High Courts17 Oct 2025Disposed Of
Satya Priya Jayasingh State of Odisha (EOW) & Anr
Orissa High Court · (2025) 10 OHC CK 1383
Indian Penal Code, 1860-Section 34, 406, 420, 467, 468, 471, 506Code Of Criminal Procedure, 1973-Section 482
High Courts16 Oct 2025Allowed
Rasmita Nayak Vs State Of Odisha & Others
Orissa High Court · (2025) 10 OHC CK 1398
Odisha Civil Service (Rehabilitation Assistance) Rules, 2020)- Rule 7(5), 9(11)
High Courts16 Oct 2025Disposed Of
Bauribandhu Jena Vs State Of Odisha & Ors
Orissa High Court · (2025) 10 OHC CK 1397
Constitution Of India, 1950-Article 14, 16, 21
High Courts16 Oct 2025Allowed
Phiroj Kumar Mahapatra & Anr VS State Of Odisha & Anr
Orissa High Court · (2025) 10 OHC CK 1396
Orissa Staff Selection Commission Rules, 1993- Rule 17
High Courts16 Oct 2025Allowed
Maa Saraswati SHG, Kendrapara Vs State Of Odisha And Others
Orissa High Court · (2025) 10 OHC CK 1395
High Courts16 Oct 2025Disposed Of
Ranjan Rout Vs State Of Odisha And Others
Orissa High Court · (2025) 10 OHC CK 1394
Odisha Excise Rules, 2017- Rule 30, 31, 31(1), 31(a), 32, 33, 33(2)Odisha Excise Act, 2008- Section 20(1), 38, 41(2), 42, 90, 94
High Courts16 Oct 2025Disposed Of
Dillip Kumar Sahoo Vs State Of Odisha And Others
Orissa High Court · (2025) 10 OHC CK 1393
Odisha Minor Minerals Concession (Second Amendment) Rules, 2022- Rule 13, 66, 66(3)
High Courts16 Oct 2025Allowed/ Disposed Of
Alok Kumar Pani And Others Vs Namita Panigrahi And Others
Orissa High Court · (2025) 10 OHC CK 1392
Code Of Criminal Procedure, 1973-Section 125Hindu Marriage Act, 1955- Section 12(1)(a)Code Of Civil Procedure, 1908-Section 24
High Courts16 Oct 2025Allowed
Abhimanyu Jena @ Rahul Vs State Of Odisha And Another
Orissa High Court · (2025) 10 OHC CK 1391
Bharatiya Nyaya Sanhita, 2023-Section 65(1), 115(2)Protection Of Children From Sexual Offences Act, 2012-Section 4Juvenile Justice (Care And Protection Of Children) Act, 2015-Section 12, 102
High Courts16 Oct 2025Allowed
SK. Ibrahim & Another Vs State Of Odisha
Orissa High Court · (2025) 10 OHC CK 1390
Bharatiya Nyaya Sanhita, 2023-Section 296, 351(2), 351(3), 351(5)Protection Of Children From Sexual Offences Act, 2012-Section 6Juvenile Justice (Care And Protection Of Children) Act, 2015-Section 12, 101(1)
High Courts16 Oct 2025Partly Allowed
Bhabagrahi Sahoo @ Bhalu & Another Vs State Of Orissa
Orissa High Court · (2025) 10 OHC CK 1389
Code Of Criminal Procedure, 1973-Section 164, 357, 374, 428Indian Penal Code, 1860-Section 34, 307, 354, 376, 392, 397, 457, 511