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Orissa High Court judgments

32,472 judgments · page 56 of 1,624

High Courts24 Oct 2025Disposed Of

Srabana Baliarsingh Vs State Of Odisha

Orissa High Court · (2025) 10 OHC CK 1307

Constitution Of India, 1950 - Article 21Indian Penal Code, 1860 - Section 376, 376A, 376AB, 376B, 376C, 376D, 376DA, 376DB, 376EBharatiya Nyaya Sanhita, 2023 - Section 64, 65, 66, 67, 68, 70, 71
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High Courts23 Oct 2025Dismissed

Ajay Kumar Nanda @ Pintu Vs Ashok Kumar Padhee & Ors

Orissa High Court · (2025) 10 OHC CK 1325

Guardians And Wards Act, 1890 - Section 17(3), 17(5), 25, 47Code Of Criminal Procedure, 1973 - Section 97Indian Penal Code, 1860 - Section 34, 302, 304(B), 498(A) Hindu Minority And Guardianship Act, 1956 - Section 13
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High Courts22 Oct 2025Disposed Of

Dash Majnu Vs State Of Odisha

Orissa High Court · (2025) 10 OHC CK 1337

Juvenile Justice (Care And Protection Of Children) Act, 2015 - Section 12, 102Bharatiya Nyaya Sanhita, 2023 - Section 310(2)
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High Courts22 Oct 2025Disposed Of

Kitu @ Debasis Mishra Vs State Of Odisha

Orissa High Court · (2025) 10 OHC CK 1334

Indian Penal Code, 1860 - Section 34, 45, 107, 306, 323, 341, 354, 376, 506Code Of Criminal Procedure, 1973 - Section 293Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 20(b)(ii)
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High Courts22 Oct 2025Disposed Of

Saiyad Jiyahjur Rahaman Vs State Of Odisha (OPID)

Orissa High Court · (2025) 10 OHC CK 1331

Odisha Protection Of Interests Of Depositors (In Financial Establishments) Act, 2011 - Section 6Indian Penal Code, 1860 - Section 120B, 302, 406, 420, 467, 468, 471Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483
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High Courts17 Oct 2025Allowed

Dipak Sahoo Vs Union Of India

Orissa High Court · (2025) 10 OHC CK 1349

Railways Act, 1989 - Section 123(c), 123(c)(2), 124ARailway Claims Tribunal Act, 1987 - Section 16Bharatiya Sakshya Adhiniyam, 2023 - Section 119(e)
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