High Courts10 Nov 2025Disposed Of
Janaki Mishra Vs State Of Odisha And Others
Orissa High Court · (2025) 11 OHC CK 1891
Constitution Of India, 1950-Article 226, 227Orissa Survey and Settlement Act, 1958- Section 22
COURT ARCHIVE
Orissa High Court judgments
32,476 judgments · page 53 of 1,624
High Courts10 Nov 2025Allowed
Swarnalata Badatya And Others Vs Niranjan Badatya And Others
Orissa High Court · (2025) 11 OHC CK 1890
Hindu Marriage Act, 1955 13(1)Code Of Criminal Procedure, 1973-Section 125Protection Of Women From Domestic Violence Act, 2005-Section 12
High Courts10 Nov 2025Allowed
Tarun Kumar Rout & Ors Vs Baishnaba Das & Anr
Orissa High Court · (2025) 11 OHC CK 1889
Code Of Civil Procedure, 1908-Section 96, 100Orissa Survey And Settlement Act, 1958-Section 13, 42
High Courts10 Nov 2025
Anational Aluminium Co. Ltd., Bhubaneswar Vs Unit Construction Co. Ltd., Bhubaneswar
Orissa High Court · (2025) 11 OHC CK 1888
Arbitration And Conciliation Act, 1996 -Section 16
High Courts10 Nov 2025Disposed Of
Sanjay Kumar Naik And Others Vs Anwar Ali And Others
Orissa High Court · (2025) 11 OHC CK 1887
Code Of Civil Procedure, 1908-Section, 115, Order-7 Rule 11Limitation Act, 1963-Section 14
High Courts10 Nov 2025Disposed Of
Sanjay Kumar Naik And Others Vs Abdul Wahid And Others
Orissa High Court · (2025) 11 OHC CK 1886
Code Of Civil Procedure, 1908-Section, 115, Order-7 Rule 11Limitation Act, 1963-Section 14
High Courts10 Nov 2025Disposed Of
Dulal Roy Vs Krushnapada Mandal And Others
Orissa High Court · (2025) 11 OHC CK 1885
Code Of Civil Procedure, 1908-Section 47(1), 151, Order 21 Rule 97Limitation Act, 1963-Section 14
High Courts07 Nov 2025Disposed Of
Ajit Sahoo @ Ajaya Sahoo @ Godhi Vs State Of Odisha
Orissa High Court · (2025) 11 OHC CK 1877
High Courts07 Nov 2025Disposed Of
Sk. Samul Haqk And Another Vs State Of Odisha And Others
Orissa High Court · (2025) 11 OHC CK 1882
Constitution Of India, 1950-Article 226, 227
High Courts07 Nov 2025Disposed Of
Surya Narayan Patanayak Vs State Of Odisha And Others
Orissa High Court · (2025) 11 OHC CK 1881
Constitution Of India, 1950-Article 226, 227
High Courts07 Nov 2025Allowed
Santosini Mahakud Vs State Of Odisha And Others
Orissa High Court · (2025) 11 OHC CK 1880
Constitution Of India, 1950-Article 21
High Courts07 Nov 2025Disposed Of
Arabinda Acharya And Others State Of Odisha And Others
Orissa High Court · (2025) 11 OHC CK 1879
Constitution Of India, 1950-Article 21
High Courts07 Nov 2025Disposed Of
M/S. KIOCL Ltd., Bangalore And Others Vs Union Of India And Others
Orissa High Court · (2025) 11 OHC CK 1878
Railways Act, 1989-Section 78, 83Railway Claims Tribunal Act, 1987-Section 23
High Courts06 Nov 2025
Yudhistir Barik And Ors Vs State Of Orissa
Orissa High Court · (2025) 11 OHC CK 1876
Indian Penal Code, 1860-Section 147, 148, 149, 302, 307, 323, 436
High Courts31 Oct 2025Dismissed
Purusottam Barik Vs State Of Odisha & Others
Orissa High Court · (2025) 10 OHC CK 1363
High Courts31 Oct 2025Disposed Of
Rokkam Bharatiamma Vs State Of Odisha And Others
Orissa High Court · (2025) 10 OHC CK 1362
Constitution Of India, 1950 - Article 226, 227
High Courts31 Oct 2025Allowed
M/S Kalinga Saw Mill, Bhubaneswar Vs State Of Odisha & Ors.
Orissa High Court · (2025) 10 OHC CK 1361
Constitution Of India, 1950 - Article 14, 19(1)(g), 226Orissa Saw Mills And Saw Pits (Control) Act, 1991 - Section 4, 4(1), 5
High Courts31 Oct 2025Disposed Of
Sarat Dash And Others Vs Subash Chandra Dash And Others
Orissa High Court · (2025) 10 OHC CK 1360
Constitution Of India, 1950 - Article 226, 227Orissa Survey And Settlement Act, 1958 - Section 15(b)
High Courts31 Oct 2025Allowed
Savitri Devi & Others Vs Srikrushna Academy & Others
Orissa High Court · (2025) 10 OHC CK 1359
Code Of Civil Procedure, 1908 - Section 80, 80(1), 80(2), Order 41 Rule 27Specific Relief Act, 1963 - Section 42
High Courts31 Oct 2025Allowed
Balakrushna Swain Vs State Of Odisha & Others
Orissa High Court · (2025) 10 OHC CK 1358
Odisha Education Act, 1969 - Section 24C