High Courts26 Nov 2025Disposed Of
Biswajit Nayak Vs State Of Odisha & Ors
Orissa High Court · (2025) 11 OHC CK 1929
Orissa Prevention Of Land Encroachment Act, 1972-Section 12(1)
COURT ARCHIVE
Orissa High Court judgments
32,476 judgments · page 51 of 1,624
High Courts25 Nov 2025Disposed Of
Nibedita Nayak Vs Kishan Kumar Khadiratna
Orissa High Court · (2025) 11 OHC CK 1931
Code Of Civil Procedure, 1908-Section 24
High Courts24 Nov 2025Disposed Of
Manoj Kumar Sahu Vs State Of Odisha
Orissa High Court · (2025) 11 OHC CK 1928
Bharatiya Nyaya Sanhita, 2023-Section 74, 76, 109, 115(2), 118(1), 190, 191(2), 191(3), 296, 303(2), 329(4), 351(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989-Section 3(1)(s), 3(1)(v), 3(1)(va)
High Courts24 Nov 2025Disposed Of
Vicky Kumar @ Kashyap And Another Vs State Of Odisha
Orissa High Court · (2025) 11 OHC CK 1927
Police Officers Rules, 2025- Rule 2(1)(i), 2(1)(iii)Bharatiya Nyaya Sanhita, 2023-Section 3(5), 318(4), 319(2), 336(3), 338, 340(2), 528Information Technology Act, 2000-Section 66C, 66D
High Courts22 Nov 2025Disposed Of
Susmita Panda Vs State Of Odisha And Others
Orissa High Court · (2025) 11 OHC CK 1926
Orissa Consolidation Of Holdings And Prevention Of Fragmentation Of Land Act, 1972-Section 33, 34, 35, 35(2), 36A
High Courts18 Nov 2025Disposed Of
Dayamaya Sahu And Others Vs State Of Orissa
Orissa High Court · (2025) 11 OHC CK 1925
Indian Penal Code, 1860-Section 147, 149, 323, 341Code Of Criminal Procedure, 1973-Section 360Probation Of Offenders Act, 1958-Section 3, 4
High Courts18 Nov 2025Partly Allowed
Tofan Das Vs State of Orissa
Orissa High Court · (2025) 11 OHC CK 1924
Indian Penal Code, 1860-Section 34, 294, 307, 323, 341Probation Of Offenders Act, 1958-Section 3, 4
High Courts18 Nov 2025Allowed
M. Appala Narasamma Vs State Of Orissa
Orissa High Court · (2025) 11 OHC CK 1923
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20(b)(i)
High Courts18 Nov 2025Disposed Of
Kalia @ Mrutunjaya Harichandan @ Dala Behera Vs State Of Orissa
Orissa High Court · (2025) 11 OHC CK 1922
Indian Penal Code, 1860-Section 354Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 -Section 3(2)(V)Code Of Criminal Procedure, 1973-Section 360
High Courts18 Nov 2025Allowed
Sarbeswar Mahanta And Others Vs State Of Orissa
Orissa High Court · (2025) 11 OHC CK 1921
Indian Penal Code, 1860-Section 147, 148, 149, 302, 307, 323, 447Code Of Criminal Procedure, 1973-Section 313, 360Probation Of Offenders Act, 1958-Section 3, 4
High Courts18 Nov 2025Disposed Of
Pramod Kumar Pradhan Vs State Of Orissa
Orissa High Court · (2025) 11 OHC CK 1920
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20(b), 20(b)(i), 29
High Courts18 Nov 2025Partly Allowed
Prakash Naidu And Others Vs State Of Orissa
Orissa High Court · (2025) 11 OHC CK 1919
Indian Penal Code, 1860-Section 34, 379Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(1)(V)Code Of Criminal Procedure, 1973-Section 360, 394
High Courts18 Nov 2025Allowed
Rajib Lochan Dash Vs Adarsha Nagar Unnayan Parishad Puri & Others
Orissa High Court · (2025) 11 OHC CK 1918
Constitution Of India, 1950-Article 6Code Of Civil Procedure, 1908- Order-29 Rule 1, Order-29 Rule 2`
High Courts17 Nov 2025Disposed Of
Somanath Sahu Vs Assistant Settlement Officer
Orissa High Court · (2025) 11 OHC CK 1917
Constitution Of India, 1950-Article 226, 227Orissa Survey and Settlement Act, 1958-Section 22
High Courts17 Nov 2025Disposed Of
Priyadarsini Mishra Vs Assistant Settlement Officer
Orissa High Court · (2025) 11 OHC CK 1916
Constitution Of India, 1950-Article 226, 227Orissa Survey and Settlement Act, 1958-Section 22
High Courts17 Nov 2025Disposed Of
Saroj Kumar Dixit Vs Assistant Settlement Officer
Orissa High Court · (2025) 11 OHC CK 1915
Constitution Of India, 1950-Article 226, 227Orissa Survey and Settlement Act, 1958-Section 22
High Courts17 Nov 2025Disposed Of
Somya Ranjan Malik Vs Assistant Settlement Officer
Orissa High Court · (2025) 11 OHC CK 1914
Constitution Of India, 1950-Article 226, 227Orissa Survey and Settlement Act, 1958-Section 22
High Courts17 Nov 2025Disposed Of
Gokulananda Das Vs Assistant Settlement Officer
Orissa High Court · (2025) 11 OHC CK 1913
Constitution Of India, 1950-Article 226, 227Orissa Survey and Settlement Act, 1958-Section 22
High Courts17 Nov 2025Disposed Of
Sanjeeb Kumar Ghosh Vs Assistant Settlement Officer
Orissa High Court · (2025) 11 OHC CK 1912
Constitution Of India, 1950-Article 226, 227Orissa Survey And Settlement Act, 1958-Section 22
High Courts17 Nov 2025Disposed Of
Bhagyalaxmi Padhy Vs Settlement Officer
Orissa High Court · (2025) 11 OHC CK 1911
Constitution Of India, 1950-Article 226, 227Orissa Survey And Settlement Act, 1958-Section 22