High Courts17 Nov 2025Disposed Of
Deepak Pattanaik Vs Settlement Officer
Orissa High Court · (2025) 11 OHC CK 1910
Constitution Of India, 1950-Article 226, 227Orissa Survey and Settlement Act, 1958-Section 22
COURT ARCHIVE
Orissa High Court judgments
32,476 judgments · page 52 of 1,624
High Courts17 Nov 2025Allowed
Pankaj Pratap Dev Vs State Of Odisha
Orissa High Court · (2025) 11 OHC CK 1909
Constitution Of India, 1950-Article 226, 227Registration Act, 1908-Section 22A
High Courts17 Nov 2025Allowed
Pratap Kumar Patel Vs State Of Odisha
Orissa High Court · (2025) 11 OHC CK 1908
Constitution Of India, 1950-Article 226, 227
High Courts14 Nov 2025Disposed Of
Basanti Pradhan Vs State Of Odisha And Others
Orissa High Court · (2025) 11 OHC CK 1907
Constitution Of India, 1950-Article 226, 227Orissa Survey And Settlement Act, 1958-Section 22(2)
High Courts14 Nov 2025Disposed Of
Dibya Ranjan Srichandan Vs State Of Odisha And Others
Orissa High Court · (2025) 11 OHC CK 1906
Constitution Of India, 1950-Article 226, 227Orissa Survey And Settlement Act, 1958-Section 22(2)
High Courts14 Nov 2025Dismissed
Dipti Biswal Vs Addl. District Magistrate-Cumdistrict Registrar, Khordha And Others
Orissa High Court · (2025) 11 OHC CK 1905
Constitution Of India, 1950-Article 226, 227Registration Act, 1908-Section 22A(c), 71, 72
High Courts14 Nov 2025Dismissed
Manoranjan Biswaln Vs Addl. District Magistrate-Cumdistrict Registrar, Khordha And Others
Orissa High Court · (2025) 11 OHC CK 1904
Constitution Of India, 1950-Article 226, 227Registration Act, 1908-Section 22A(c), 71, 72
High Courts14 Nov 2025Allowed
Chakradhar Misha(Dead) And Others Vs State Of Orissa
Orissa High Court · (2025) 11 OHC CK 1903
Code Of Civil Procedure, 1908- Section 80, Order 1 Rule 8
High Courts14 Nov 2025Dismissed
Damayanti Tarei And Others Vs Kailash Tarei And Other
Orissa High Court · (2025) 11 OHC CK 1902
Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908, Order 21 Rule 35, Order 26 Rule 14, Order 26 Rule 14(3)
High Courts14 Nov 2025
Subash Chandra Jena Vs State Of Orissa And Another
Orissa High Court · (2025) 11 OHC CK 1901
High Courts14 Nov 2025Disposed Of
Senapati Bindhani Vs State Of Orissa
Orissa High Court · (2025) 11 OHC CK 1900
High Courts13 Nov 2025Disposed Of
Swadhin Behera Vs State Of Odisha
Orissa High Court · (2025) 11 OHC CK 1899
Bharatiya Nyaya Sanhita, 2023-Section 61(2), 111(2), 274, 275(3), 273(5)Odisha Excise Act, 2005-Section 52a
High Courts13 Nov 2025Disposed Of
Manoranjan Rout And Others Vs Tahasildar, Rajanagar And Others
Orissa High Court · (2025) 11 OHC CK 1897
Constitution Of India, 1950-Article 226, 227Orissa Survey And Settlement Act, 1958-Section 15(b)
High Courts13 Nov 2025Allowed
Tapaswini Pattnaik Vs State Of Odisha & Others
Orissa High Court · (2025) 11 OHC CK 1896
Constitution Of India, 1950-Article 14Transfer Of Property Act, 1882-Section 52
High Courts13 Nov 2025Dismissed
Land Acquisition Officer, Sambalpur Vs Jailal Dash
Orissa High Court · (2025) 11 OHC CK 1895
Land Acquisition Act, 1894-Section 4, 18, 23, 24
High Courts12 Nov 2025Allowed/ Disposed Of
Mohan Behera Vs Managing Director, Odisha
Orissa High Court · (2025) 11 OHC CK 1894
High Courts12 Nov 2025
Suryakanta Samal Vs State Of Odisha & Others
Orissa High Court · (2025) 11 OHC CK 1893
High Courts11 Nov 2025Allowed
Dr. Ashok Kumar Behera Vs State Of Odisha And Others
Orissa High Court · (2025) 11 OHC CK 1884
Constitution Of India, 1950-Article 19, 21Passports Act, 1967-Section 3, 6, 6(2)(f), 10, 10(3), 10(3)(e)
High Courts11 Nov 2025Disposed Of
Maa Santoshi Women's S.H.G.,Puri Vs State Of Odisha & Others
Orissa High Court · (2025) 11 OHC CK 1883
High Courts10 Nov 2025Disposed Of
Sankar Das And Another Vs State Of Orissa And Others
Orissa High Court · (2025) 11 OHC CK 1892
Constitution Of India, 1950-Article 226, 227