High Courts29 Nov 2025Disposed Of
Odisha Public Service Commission Vs Trilochan Dash And Others
Orissa High Court · (2025) 11 OHC CK 1936
COURT ARCHIVE
Orissa High Court judgments
32,476 judgments · page 50 of 1,624
High Courts29 Nov 2025Disposed Of
General Manager, East Coast Railway And Another Vs Prasanta Kumar Mishra And Others
Orissa High Court · (2025) 11 OHC CK 1935
Code Of Civil Procedure, 1908-Section, Order 8 Rule 1
High Courts28 Nov 2025Dismissed/Disposed Of
Laxman Bag Vs Giriraj Singh Majhi
Orissa High Court · (2025) 11 OHC CK 1958
Representation Of The People Act, 1951-Section 81, 81(3), 82, 83, 86, 86(1), 117
High Courts28 Nov 2025Dismissed/Disposed Of
Raj Kumar Agarwal Vs I.F.G.L. Refractories Ltd Sundargarh And Another
Orissa High Court · (2025) 11 OHC CK 1957
Code Of Civil Procedure, 1908- Order 39 Rule 1, Order 39 Rule 2Land Acquisition Act, 1894-Section 4(1), 6(1), 11
High Courts28 Nov 2025Dismissed
Rabi Narayan Rout And Another Vs Bairagi Khuntia
Orissa High Court · (2025) 11 OHC CK 1956
Code Of Civil Procedure, 1908-Section 151, Order 17 Rule 1(2)(c), Order 18 Rule 17
High Courts28 Nov 2025Disposed Of
Sudhakar Sahoo And Others Vs Ashok Kumar Dey And Others
Orissa High Court · (2025) 11 OHC CK 1955
Code Of Civil Procedure, 1908- Order 8 Rule 1
High Courts28 Nov 2025Allowed
Bandana Mangaraj Vs Archdiocese Of Cuttackbhubaneswar And Another
Orissa High Court · (2025) 11 OHC CK 1954
Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908- Order 6 Rule 17, Order 21 Rule 34(4)Specific Relief Act, 1963-Section 21, 21(5), 22
High Courts28 Nov 2025Dismissed
Kanak Vardhan Singh Deo Vs Saroj Kumar Meher
Orissa High Court · (2025) 11 OHC CK 1953
Code Of Civil Procedure, 1908- Order 6 Rule 15(2), Order 7 Rule 11Conduct Of Elections Rules, 1961-Rule 94ARepresentation Of The People Act, 1951-Section 81, 82, 83, 83(1), 83(1)(c), 84, 86, 86(1), 100, 117
High Courts28 Nov 2025Allowed
Sudam Sahukar Vs Dasamukhi Appalaswami
Orissa High Court · (2025) 11 OHC CK 1952
Specific Relief Act, 1963-Section 6
High Courts28 Nov 2025Disposed Of
Sailendra Kumar Singh & Another Vs Kamala Kanta Sahoo & Others
Orissa High Court · (2025) 11 OHC CK 1951
Constitution Of India, 1950-Article 226, 227Orissa Consolidation Of Holdings And Prevention Of Fragmentation Of Land Act, 1972-Section 37(1)Orissa Land Reforms Act, 1960-Section 4(1)(i), 4(5), 4(6), 4(7), 4(8)
High Courts28 Nov 2025Disposed Of
Tilottama Nayak And Others Vs State Of Odisha And Others
Orissa High Court · (2025) 11 OHC CK 1950
Constitution Of India, 1950-Article 226, 227Orissa Survey And Settlement Act, 1958-Section 15(b)
High Courts28 Nov 2025Disposed Of
A. Arun Kumar & Ors Vs State Of Odisha & Ors
Orissa High Court · (2025) 11 OHC CK 1949
Constitution Of India, 1950-Article 14, 16, 21
High Courts28 Nov 2025Disposed Of
Kedarnath Pani Vs State Of Odisha
Orissa High Court · (2025) 11 OHC CK 1948
Constitution Of India, 1950-Article 226, 227Code Of Civil Procedure, 1908-Order 39 Rule 1, Order 39 Rule 2Transfer Of Property Act, 1882-Section
High Courts28 Nov 2025Dismissed
Laxmipriya Routray Vs State Of Odisha And Others
Orissa High Court · (2025) 11 OHC CK 1947
Constitution Of India, 1950-Article 32, 136, 226
High Courts28 Nov 2025Disposed Of
Gadadhar Mohapatra & Ors Vs State Of Odisha & Ors
Orissa High Court · (2025) 11 OHC CK 1946
Constitution Of India, 1950-Article 32, 226
High Courts28 Nov 2025Disposed Of
Hiranya Kumar Samal & Others Vs State Of Odisha & Others
Orissa High Court · (2025) 11 OHC CK 1945
Constitution Of India, 1950-Article 14, 16, 16(1), 309Orissa Civil Services (Fixation of Upper Age-Limit) Rules, 1989-Rule 2Odisha Fire Service Method Of Recruitment And Conditions Of Service Of Group C Officers Rules, 2021-Rule 6(B), 6(1)(B), 30
High Courts28 Nov 2025Disposed Of
M/S. Omm Shree Transport Vs Indian Oil Corporation Ltd. And Others
Orissa High Court · (2025) 11 OHC CK 1934
High Courts28 Nov 2025Disposed Of
Prabir Kumar Muduli Vs Food Corporation Of India & Others
Orissa High Court · (2025) 11 OHC CK 1933
Constitution Of India, 1950-Article 226Madhya Pradesh Financial Code,Volume 1-Rule 84
High Courts28 Nov 2025Dismissed
Urmila Kar Vs State Of Odisha & Others
Orissa High Court · (2025) 11 OHC CK 1932
High Courts26 Nov 2025Disposed Of
Alok Kumar Sethi @ Tapu @ Alok Ku. Sethi Vs State Of Orissa
Orissa High Court · (2025) 11 OHC CK 1930
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 34, 120B, 302, 364