High Courts09 Sept 2026
Babu @ Sushanta Dash Vs State Of Odisha & Anr.
Orissa High Court · (2026) 09 OHC CK 1886
Juvenile Justice (Care and Protection of Children) Act, 2015-Section 101(5), 12BNS-Section 126(2), 118(2), 109(1), 3(5), 103(1)
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Orissa High Court judgments
33,604 judgments · page 5 of 1,681
High Courts09 Sept 2026
Thanu @ Pradeep Kumbhar Vs State Of Odisha & Anr.
Orissa High Court · (2026) 09 OHC CK 1888
Scheduled Caste & Scheduled Tribe (Prevention of Atrocities) Act, 1989-Section 14-A(2), 3(1)(r)/ 3(2)(v)(vi)BNSS-Section 423BNS-103(1)/238(a)
High Courts09 Sept 2026
Ghasiram Sahu & Ors. Vs State Of Orissa & Anr.
Orissa High Court · (2026) 09 OHC CK 1891
Scheduled Caste & Scheduled Tribe (Prevention of Atrocities) Act, 1989-Section 14-A, 3(1)(r), 3(1)(s), 3(2)(v)BNS-Section 296, 115(2), 351(2), 109, 118(2), 74, 3(5)
High Courts09 Sept 2026
Pradeep Kumar Behera @ Dipu Vs State Of Orissa & Anr.
Orissa High Court · (2026) 09 OHC CK 1893
Scheduled Caste & Scheduled Tribe (Prevention of Atrocities) Act, 1989-Section 14-A, 3(1)(r), 3(2)(v)BNS-Ss.80(2)/85/103(1)/3(5)DP Act-Section 4
High Courts08 Sept 2026
Angel Mishra Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 1874
BNSS, 2023-Section 483, 480(6), first proviso to Section 480IPC-420, 467, 468, 471Constitution of India-Article 21
High Courts08 Sept 2026
Kartika Samal Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 1875
BNSS, 2023-Section 483BNS-Ss. 85/108/103(1)/316(2)/3(5)
High Courts08 Sept 2026
Sahil Raulo @ Sahil Raula @ Gunjan & Anr. Vs State Of Orissa
Orissa High Court · (2026) 09 OHC CK 1876
BNSS, 2023-Section 483BNS-109(1)/l15(2)/118(1)/190/333
High Courts08 Sept 2026Allowed
Sunil Mallick & Ors. Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 1877
BNSS, 2023-Section 483, 58BNS-Section 140(3), 140(2), 115(2), 303(2), 351(2), 3(5)Constitution of India-Article 22(2)
High Courts08 Sept 2026
Chittaranjan Swain Vs Central Bank of India, Cuttack & Ors.
Orissa High Court · (2026) 09 OHC CK 1892
Constitution of India-Articles 226 & 227, 21, 14
High Courts08 Sept 2026
Satrughan Mallick Vs State Of Odisha & Ors.
Orissa High Court · 2026 INSC 99
Constitution of India-Articles 226, 227, 14, 16, 21
High Courts08 Sept 2026
Iswar Barik & Anr. Vs State Of Orissa
Orissa High Court · (2026) 09 OHC CK 1898
Indian Penal Code, 1860-Sections 302, 201, 34Indian Evidence Act, 1872-Section 8
High Courts08 Sept 2026
Anil Kumar Poddar Vs Minati Naik
Orissa High Court · (2026) 09 OHC CK 1899
Code of Civil Procedure-Section 24Orissa High Court Video Conferencing for Courts Rules, 2020
High Courts08 Sept 2026
Sambari Munda & Anr. Vs State Of Orissa
Orissa High Court · (2026) 09 OHC CK 1900
IPC-Sections 341, 506, 307, 302 read with Section 34, 294, 109, 299, 300 (Exception 4), 301, 304 Part IICode of Criminal Procedure-Section 374
High Courts08 Sept 2026
Prasant @ Pradipta Kumar Mohapatra & Anr. Vs State Of Orissa
Orissa High Court · (2026) 09 OHC CK 1901
IPC-Sections 498-A, 304-B, 302, 201, 34D.P. Act-Section 4Indian Evidence Act-Section 113-B
High Courts08 Sept 2026
Dama @ Damodar Moharana Vs State Of Orissa
Orissa High Court · (2026) 09 OHC CK 1902
IPC-Section 326, 323 and 324, 452/307/324/34, 320Cr.P.C.-Section 397, 401
High Courts08 Sept 2026
Tanoj Pradhan & Anr. Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 1904
BNSS, 2023-Section 483BNS, 2023-Section 112(2), 317(2), 317(4), 317(5), 318(4), 61(2), 269IT Act-Section 66(C)
High Courts08 Sept 2026
Satyabrata Sahu Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 1905
BNSS-Section 483BNS-Section 318(2), 318(3), 336(3), 338, 341(1), 340(2), 74, 3(5)
High Courts08 Sept 2026
Baishakhi Saha Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 1906
BNSS, 2023-Section 483, 480IPC-Section 409, 420, 467, 468, 471, 120-BOPID Act
High Courts08 Sept 2026
Tanoj Pradhan & Anr. Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 1907
BNSS, 2023-Section 483BNS, 2023-Section 112(2), 317(2), 317(4), 317(5), 318(4), 61(2), 269IT Act-Section 66(C)
High Courts08 Sept 2026
Balia @ Balaram Naik & Ors. Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 1908
BNSS, 2023-Section 483BNS-Ss.303(2)/317(2)/3(5)