High Courts08 Sept 2026
Balia @ Balaram Naik & Ors. Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 1909
BNSS, 2023-Section 483BNS-Sections 303(2), 317(2), 3(5)
COURT ARCHIVE
Orissa High Court judgments
33,604 judgments · page 6 of 1,681
High Courts07 Sept 2026
Santosh Kumar Patra Vs State Of Odisha & Ors.
Orissa High Court · 2026 INSC 156
Constitution of India-Article 14, 16, 21, 23, 34(1)(d), 39(d), 136, 142, 162, 226, 227, 309Administrative Tribunals Act, 1985-Section 19Odisha Group-C and Group-D Posts (Contractual Appointment) Rules, 2013
High Courts07 Sept 2026
Eleena Dash Vs State Of Odisha & Ors.
Orissa High Court · (2026) 09 OHC CK 1884
Constitution of India-Article 163, 164, 173
High Courts07 Sept 2026
Ganesh Chandra Panda Vs Orissa Legislative Assembly & Anr.
Orissa High Court · (2026) 09 OHC CK 1885
Orissa Legislative Assembly Secretariat (Recruitment & Conditions of Service) Rules, 1983Compulsory Notification of Vacancies Act
High Courts07 Sept 2026
Bibhu @ Prabhudutta Parida & Anr. Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 1887
Scheduled Caste & Scheduled Tribe (Prevention of Atrocities) Act, 1989-Section 14-A, 3(1)(r)(s), 2(v)(va)BNS-126(2), 296, 117(2), 118(2), 109, 103, 3(5)
High Courts07 Sept 2026
Papun Bhuyan & Anr. Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 1889
BNSS, 2023-Section 483IPC-Sections 302, 201, 34
High Courts07 Sept 2026Dismissed
Sibaram Pradhan Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 1890
BNSS, 2023-Section 483NDPS Act-Section 20(b)(ii)(C), 25, 29, 37Constitution of India-Article 21
High Courts07 Sept 2026
Papun Bhuyan & Anr. Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 1894
BNSS, 2023-Section 483IPC-Section 302/201/34
High Courts07 Sept 2026Disposed Of
Santosh Kumar Patra Vs State Of Odisha & Ors.
Orissa High Court · 2026 INSC 156
Constitution of India-Articles 226 and 227, 226, 227, 14, 16 and 39(d), 309, 162, 142, proviso to Article 309, 21, 136, 14 and 16, 16 and 21, l6 read with Article 34(1)(d), 23Administrative Tribunals Act, 1985-Section 19Odisha Group-C and Group-D Posts (Contractual Appointment) Rules, 2013
High Courts07 Sept 2026Allowed
Bibhu @ Prabhudutta Parida & Anr. Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 0568
Scheduled Caste & Scheduled Tribe (Prevention of Atrocities) Act, 1989-Section 14-A, Sec. 3(1)(r)(s)/2(v)(va)BNS-U/Ss. 126(2)/296/117(2)/118(2)/109/103/3(5)
High Courts07 Sept 2026Disposed Of
Sibaram Pradhan Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 0543
BNSS, 2023-Section 483NDPS Act-U/Ss.20(b)(ii)(C)/25/29, Sec.37Constitution of India-Article 21
High Courts07 Sept 2026Disposed Of
Papun Bhuyan & Anr. Vs State of Odisha
Orissa High Court · (2026) 09 OHC CK 0546
BNSS, 2023-Section 483IPC-Section 302/201/34
High Courts03 Sept 2026Disposed Of
Angel Mishra Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 0550
BNSS, 2023-Section 483, 480(6), U/S.187(3), 480IPC-U/Ss.420/406/467/468/471/120-BConstitution of India-Article 21
High Courts03 Sept 2026Disposed Of
Lankeswar Digal & Anr. Vs State of Orissa
Orissa High Court · (2026) 09 OHC CK 0549
BNSS, 2023-Section 483NDPS Act-Section 20(b)(ii)(C), 37
High Courts03 Sept 2026Disposed Of
Vantala Ramu @ V. Ramu & Anr. Vs State of Odisha
Orissa High Court · (2026) 09 OHC CK 0540
BNSS, 2023-Section 483NDPS Act-Section 20(b)(ii)(C), 29, 37
High Courts03 Sept 2026Disposed Of
Purusottam Mali & Ors. Vs State Of Orissa
Orissa High Court · (2026) 09 OHC CK 0539
BNSS, 2023-Section 483BNS-U/Ss.310(4)/310(5)/111(4)Arms Act-Section 27
High Courts03 Sept 2026Allowed
Lallan @ Lalan Khan & Ors. Vs State of Odisha
Orissa High Court · (2026) 09 OHC CK 0537
BNSS, 2023-Section 483NDPS Act-U/Ss. 20(b)(ii)(C)/29, Sec. 37
High Courts03 Sept 2026Disposed Of
Debi Prasad Mallia @ Vicky Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 0536
BNSS, 2023-Section 483BNS-U/Ss. 331(4), 305, 313, 111(3), 317(4), 61(2)(a), 3(5)
High Courts03 Sept 2026Allowed
Vantala Ramu @ V. Ramu & Anr. Vs State Of Odisha
Orissa High Court · (2026) 09 OHC CK 0534
BNSS, 2023-Section 483NDPS Act-Section 20(b)(ii)(C), 29, Sec. 37
High Courts03 Sept 2026Allowed
Lallan @ Lalan Khan & Ors. Vs State of Odisha
Orissa High Court · (2026) 09 OHC CK 0547
BNSS, 2023-Section 483NDPS Act-U/Ss. 20(b)(ii)(C)/29, Sec. 37