High Courts21 Aug 1961Allowed
Ramkrishna Patnaik Vs Director of Grani Panchayets
Orissa High Court · (1962) 28 CLT 133
Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 311
COURT ARCHIVE
Orissa High Court judgments
33,604 judgments · page 1,610 of 1,681
High Courts16 Aug 1961
STATE OF ORISSA Vs RAM CHANDRA CHOUDHURY.
Orissa High Court · (1962) 46 ITR 246
High Courts09 Aug 1961Allowed
Alluru Pappayamma Vs U.V. Rama Raju
Orissa High Court · AIR 1962 Ori 69
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts07 Aug 1961Dismissed
Gour Chandra Rout and Another Vs Public Prosecutor
Orissa High Court · AIR 1962 Ori 197
Constitution of India, 1950 — Article 19(1)Criminal Procedure Code, 1898 (CrPC) — Section 198B(3), 428, 439Evidence Act, 1872 — Section 33
High Courts31 Jul 1961
Commissioner of Sales Tax Vs Nilei Sahoo
Orissa High Court · (1961) 12 STC 728
Orissa Sales Tax Act, 1947 — Section 12(6), 12(7), 24(1)
High Courts31 Jul 1961
Commissioner of Sales Tax Vs Ramakaran Agarwalla
Orissa High Court · (1962) 13 STC 407
Orissa Sales Tax Act, 1947 — Section 23(2), 24(1)
High Courts31 Jul 1961Allowed
Miss Sailabala Das Vs Jitendra Kumar Hazra and Others
Orissa High Court · AIR 1962 Ori 74
Transfer of Property Act, 1882 — Section 122, 123
High Courts28 Jul 1961
The State Vs Awoo Bewa
Orissa High Court · (1961) CriLJ 878
Penal Code, 1860 (IPC) — Section 211, 302
High Courts24 Jul 1961Dismissed
Biswanath Naik and Others Vs Shaik Dilbar and Others
Orissa High Court · (1962) 28 CLT 6
Orissa Estates Abolition Act, 1951 — Section 2, 3(1), 5, 6, 7Orissa Land Revenue Sales Act, 1859 — Section 52Trusts Act, 1882 — Section 90
High Courts19 Jul 1961Dismissed
Hajee Sheikh Ali Mohammed and Others Vs Mohemmed Yusuf
Orissa High Court · AIR 1962 Ori 111
Evidence Act, 1872 — Section 145
High Courts30 Jun 1961Allowed
Kishori Mukhi Vs Dhaneswar Sahu and Others
Orissa High Court · AIR 1962 Ori 110
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151
High Courts29 Jun 1961
State Vs Gundicha Bhoi and Others
Orissa High Court · AIR 1962 Ori 172 : (1963) 29 CLT 15 : (1962) 28 CLT 262
Criminal Procedure Code, 1898 (CrPC) — Section 207A, 207A(4)
High Courts29 Jun 1961
State Vs Bhimcharan Mandal
Orissa High Court · AIR 1962 Ori 139
Criminal Procedure Code, 1898 (CrPC) — Section 251A(7)
High Courts21 Jun 1961
Commissioner of Sales Tax Vs H.K. Sahebranka
Orissa High Court · (1962) 13 STC 990
Constitution of India, 1950 — Article 286
High Courts12 May 1961Allowed
Jogeswar Patel Vs Ramnivas Agarwall and Another
Orissa High Court · AIR 1962 Ori 52
Penal Code, 1860 (IPC) — Section 480, 482, 483, 486
High Courts11 May 1961Dismissed
Lucky Bidi Co. Vs Secretary of state of Orissa (in charge of Commercial Taxes)
Orissa High Court · AIR 1962 Ori 90
Constitution of India, 1950 — Article 133(1)
High Courts11 May 1961
State of Orissa Vs Ganesh Prasad Dutta
Orissa High Court · (1962) CriLJ 658
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 21, 409Provincial Insolvency Act, 1920 — Section 56
High Courts10 May 1961Dismissed
State of Orissa Vs P.C. Chanda
Orissa High Court · AIR 1962 Ori 91
Arbitration Act, 1940 — Section 30
High Courts09 May 1961Dismissed
Anirudha Behera and Another Vs Dhanu Behera and Another
Orissa High Court · (1961) 27 CLT 230
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 7 Rule 1, Order 7 Rule 11, 80Orissa Money Lenders Act, 1939 — Section 19, 2, 5, 7, 8Orissa Money Lenders Rules, 1939 — Rule 10, 11, 12
High Courts05 May 1961Dismissed
Taher Ali Khan Vs The State
Orissa High Court · (1962) 28 CLT 17
Essential Commodities Act, 1955 — Section 14, 3, 7Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 412