High Courts04 May 1961
Commissioner of Sales Tax Vs Bhima Palo
Orissa High Court · (1961) 12 STC 785
Civil Procedure Code, 1908 (CPC) — Section 61
COURT ARCHIVE
Orissa High Court judgments
33,604 judgments · page 1,611 of 1,681
High Courts30 Apr 1961Dismissed
Hindustan Steel Ltd. Vs The Workers of Refractories Department, Hindustan Steel Ltd. and Another
Orissa High Court · (1965) 31 CLT 71
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(4)
High Courts25 Apr 1961
Harihar Pati and Others Vs Bada Pitei Naik and Others
Orissa High Court · (1962) CriLJ 60
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4), 540
High Courts25 Apr 1961
Nilambar Bisi Vs Kshyama Sagar Bisi and Others
Orissa High Court · (1961) 27 CLT 314
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)
High Courts24 Apr 1961Allowed
Provas Chandra Poddar Vs Visyaraju Kasi Viswanatham Raju and Another
Orissa High Court · AIR 1962 Ori 149 : (1961) 27 CLT 210
General Clauses Act, 1897 — Section 3(35)Orissa House Rent Control Act, 1958 — Section 2(5), 8Transfer of Property Act, 1882 — Section 106
High Courts21 Apr 1961Dismissed
Babaji Padhan Vs Mst. Gurubara Padhani and Others
Orissa High Court · AIR 1962 Ori 94
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9, Order 22 Rule 9(2), Order 22 Rule 9(3), 115
High Courts18 Apr 1961Allowed
Misralal Jain and Another Vs State of Orissa and Another
Orissa High Court · AIR 1962 Ori 24 : (1962) 28 CLT 66
Constitution of India, 1950 — Article 251Mines and Minerals (Development and Regulation) Act, 1957 — Section 18(1), 18(2), 2Mines and Minerals (Regulation and Development) Act, 1948 — Section 6(1)
High Courts17 Apr 1961Allowed
Damodar Behera Vs Kubera Baliarsingh and Others
Orissa High Court · (1961) 27 CLT 321
Criminal Procedure Code, 1898 (CrPC) — Section 256, 367Penal Code, 1860 (IPC) — Section 379
High Courts12 Apr 1961Allowed
Banomali Behera Vs Markanda Mahapatra and Another
Orissa High Court · AIR 1961 Ori 205
Constitution of India, 1950 — Article 191(1), 58(2), 59(2), 64, 66(4)Orissa Grama Panchayat Act, 1948 — Section 10(9)
High Courts12 Apr 1961Allowed
Banomali Behera Vs Markand Mahapatra and Another
Orissa High Court · (1961) 27 CLT 307
Constitution of India, 1950 — Article 102(1), 191(1), 226, 58(2), 59(2)Orissa Grama Panchayat Act, 1949 — Section 10(9), 19(9)Orissa Licensing of Deed Writers Rules, 1950 — Rule 10, 4, 5(1), 5(2), 5(4)
High Courts10 Apr 1961Allowed
Nitya Ranjan Bohidar Vs The State
Orissa High Court · AIR 1962 Ori 78 : (1961) 27 CLT 266
Constitution of India, 1950 — Article 226, 311, 311(2)Disciplinary Proceedings (Administrative Tribunal) Rules, 1951 — Rule 6(2)
High Courts06 Apr 1961Dismissed
Muralidhar Panda and Another Vs Brundaban Chandra Jew Thakur
Orissa High Court · (1961) 27 CLT 353
Child Marriage Restraint Act, 1929 — Section 12Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Apr 1961Dismissed
Jadabandnda Bbuyan Vs The Firm the New Orissa Trading Union and Another
Orissa High Court · (1961) 27 CLT 331
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 5 Rule 20, Order 9 Rule 13, Order 9 Rule 13(1)Limitation (Amendment) Act, 1928 — Article 161, 164, 5
High Courts31 Mar 1961Dismissed
Khati and Others Vs Mirza Hossain Beg and Others
Orissa High Court · AIR 1962 Ori 95
High Courts28 Mar 1961Allowed
Basudeb Prasad Modi and Others Vs Biswanath Modi and Others
Orissa High Court · AIR 1962 Ori 97
Constitution of India, 1950 — Article 226
High Courts28 Mar 1961
Silla Krishna Murty Vs Commissioner of Sales Tax
Orissa High Court · (1961) 12 STC 584
Income Tax Act, 1961 — Section 13
High Courts28 Mar 1961
Jami Biswanath Prusthy Vs Commissioner of Sales Tax
Orissa High Court · (1961) 12 STC 606
Constitution of India, 1950 — Article 226
High Courts24 Mar 1961Allowed
The Orient Paper Mills Ltd. Vs The State of Orissa and Others The State of Orissa and Others Vs The Orient Paper Mills Ltd.
Orissa High Court · (1961) 27 CLT 361
Constitution of India, 1950 — Article 19(1), 286(1)Orissa Sales Tax Act, 1947 — Section 14, 14A, 9B, 9B(1), 9B(3)
High Courts23 Mar 1961
Commissioner of Sales Tax Vs Sri Jagatbandhu Mohanty
Orissa High Court · (1961) 12 STC 706
Orissa Sales Tax Act, 1947 — Section 13(4)(b), 19(1), 19(2)
High Courts23 Mar 1961
Commissioner of Sales Tax Vs S.C. Roy
Orissa High Court · (1961) 12 STC 821
Orissa Sales Tax Act, 1947 — Section 23(3), 4(1), 4(2), 4(5)