High Courts27 Jan 1961Dismissed

Natabar Behera Vs The State

Orissa High Court · (1961) 27 CLT 224

Bihar and Orissa Excise Act, 1915 — Section 41, 47Criminal Procedure Code, 1898 (CrPC) — Section 173, 231A, 251A, 251A(1), 251A(7)Opium Act, 1878 — Section 9