High Courts19 Jan 1962Dismissed
Vysyaraju Kasiviswanadham Raju and Others Vs Provas Chandra Poddar
Orissa High Court · AIR 1962 Ori 154 : (1962) 28 CLT 159
Constitution of India, 1950 — Article 133(1)
COURT ARCHIVE
Orissa High Court judgments
33,604 judgments · page 1,608 of 1,681
High Courts19 Jan 1962Dismissed
Ramchandra Naik Vs The State
Orissa High Court · (1962) 28 CLT 166
Criminal Procedure Code, 1898 (CrPC) — Section 145, 195(1), 476, 478, 479Penal Code, 1860 (IPC) — Section 471, 474
High Courts15 Jan 1962Allowed
Ramkrishna Panda Vs Arjuno Padhano and Others
Orissa High Court · AIR 1963 Ori 29
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, 75Evidence Act, 1872 — Section 101, 102, 103, 104, 118Limitation Act, 1908 — Article 142 , 144
High Courts10 Jan 1962Allowed
State of Orissa Vs Sailabehari Chatterji
Orissa High Court · AIR 1963 Ori 73
Constitution of India, 1950 — Article 226, 310, 311, 311(2)Orissa Service Code, 1939 — Rule 5Prevention of Corruption Act, 1947 — Section 5(2), 5(3)
High Courts10 Jan 1962
Dandapani Gouda Vs State of Orissa
Orissa High Court · AIR 1962 Ori 140
Constitution of India, 1950 — Article 311(2)
High Courts05 Jan 1962Allowed
Benudhar Sahu and Another Vs The State
Orissa High Court · (1962) 28 CLT 157
Constitution of India, 1950 — Article 17Untouchability (Offences) Act, 1955 — Section 4, 7
High Courts22 Dec 1961Dismissed
Janab Jahada Begum Sahib and Others Vs The State of Orissa
Orissa High Court · (1962) 28 CLT 209
Constitution of India, 1950 — Article 14, 19, 31Evidence Act, 1872 — Section 35Government Grants Act, 1895 — Section 2
High Courts22 Dec 1961Dismissed
Tulsiram Sanganeria and Another Vs Smt. Anni Bai and Others
Orissa High Court · AIR 1963 Ori 11
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 7 Rule 5Income Tax Act, 1922 — Section 54Orissa Money Lenders Act, 1939 — Section 26
High Courts22 Dec 1961Dismissed
Budhi Panigrahi and Others Vs Bhagirathi Swain and Others
Orissa High Court · AIR 1962 Ori 159
Constitution of India, 1950 — Article 133(1)
High Courts22 Dec 1961Dismissed
Smt. Puddipeddi Laxminarasamma Vs Gadi Ranganayakemma and Others
Orissa High Court · AIR 1962 Ori 147
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, Order 21 Rule 96Limitation Act, 1908 — Article 144Transfer of Property Act, 1882 — Section 2 , 44
High Courts15 Dec 1961
Gour Chandra Rout and Another Vs Public Prosecutor
Orissa High Court · (1962) 28 CLT 104 : (1960) 26 CLT 362 : (1962) CriLJ 574
Constitution of India, 1950 — Article 132, 134Penal Code, 1860 (IPC) — Section 501
High Courts15 Dec 1961Dismissed
M.V. Suryanarayana Vs The State
Orissa High Court · (1966) 32 CLT 184
Criminal Procedure Code, 1898 (CrPC) — Section 342, 342APenal Code, 1860 (IPC) — Section 408, 477A
High Courts08 Dec 1961Allowed
V.V. Apparao Vs The Sub-Collector, Atmakuri Balaramaya Chetty alias Lakhminarasimham and Others
Orissa High Court · (1962) 28 CLT 136
Land Acquisition Act, 1894 — Section 18, 23(1), 24(5), 28, 30
High Courts08 Dec 1961Dismissed
Radhakanta Patnaik Vs State of Orissa
Orissa High Court · AIR 1962 Ori 125
Bihar and Orissa Boards Miscellaneous Rules, 1928 — Rule 176Constitution of India, 1950 — Article 311(2)
High Courts05 Dec 1961Dismissed
State of Orissa Vs Nityananda Bohidar
Orissa High Court · AIR 1962 Ori 105
Constitution of India, 1950 — Article 132, 133, 311
High Courts27 Nov 1961Allowed
The State of Orissa Vs Epilli Ananta Patra
Orissa High Court · (1963) 14 STC 109
Orissa Sales Tax Act, 1947 — Section 19(1), 19(2)
High Courts22 Nov 1961Allowed
Baidi Singh Vs Singrai Murmu and Others
Orissa High Court · AIR 1962 Ori 170 : (1962) 28 CLT 451
Limitation Act, 1908 — Article 142, 44
High Courts22 Nov 1961Allowed
Naran Bandhu Balliar Singh Vs Lokenath Santra and Others
Orissa High Court · AIR 1962 Ori 132
High Courts20 Nov 1961Allowed
Shanti Prasad Jain Vs Kalinga Tubes Ltd. and Others
Orissa High Court · AIR 1962 Ori 202
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2, 11Companies Act, 1956 — Section 10, 173, 397, 398, 399Evidence Act, 1872 — Section 114 , 115
High Courts14 Nov 1961
Commissioner of Sales Tax Vs K.C. Mohapatra
Orissa High Court · (1962) 13 STC 412
Contract Act, 1872 — Section 182Sales of Goods Act, 1930 — Section 2, 27